High Courts07 Jul 2011Allowed
Ramjibhai Kavabhai Patel Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 20, 7
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 734 of 1,769
High Courts07 Jul 2011Allowed
Pagi Jesingbhai Zalabhai Vs Collector (Civil Supply Department) and Others
Gujarat High Court · (2011) 3 GLH 367
Constitution of India, 1950 — Article 226
High Courts07 Jul 2011
The Commercial Ahmedabad Mills Co. Ltd. and Another Vs The State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0089
Bombay Relief Undertakings (Special Provisions) Act, 1958 — Section 3, 4Constitution of India, 1950 — Article 19(1), 19(6)Industrial Disputes Act, 1947 — Section 25O
High Courts07 Jul 2011Allowed
Dalicha Suketur Vs Chairman
Gujarat High Court · (2011) 07 GUJ CK 0077
Constitution of India, 1950 — Article 226
High Courts07 Jul 2011Allowed
Simandhar Swami Jin Mandir Pedhi Vs State Of Gujarat and Another
Gujarat High Court · (2011) 131 FLR 241
Constitution of India, 1950 — Article 142, 226Industrial Disputes Act, 1947 — Section 17(B)
High Courts07 Jul 2011Dismissed
Govindlal Shankarlal Prajapati Vs Ahmedabad Municipal Corporatio
Gujarat High Court · (2011) 07 GUJ CK 0035
Bombay Provincial Municipal Corporations Act, 1949 — Section 260(1), 69(1)
High Courts07 Jul 2011Allowed
Artee Roadways Pvt. Ltd. Vs Transfer Services Ltd.
Gujarat High Court · (2011) 07 GUJ CK 0025
High Courts07 Jul 2011
Jinabhai Rajabhai Koli Vs National Insurance Company Ltd. and Others
Gujarat High Court · (2011) 07 GUJ CK 0017
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 169
High Courts07 Jul 2011
Kantibhai Ambabhai Savaliya Vs State of Gujarat and Others
Gujarat High Court · (2011) 07 GUJ CK 0016
Constitution of India, 1950 — Article 226Gujarat Agricultural Produce Markets Act, 1963 — Section 27, 27(5)
High Courts06 Jul 2011Dismissed
Pravinbhai Kashiram Patel Vs State of Gujarat and Others
Gujarat High Court · (2011) 07 GUJ CK 0127
Bombay Police Act, 1951 — Section 135, 325, 326, 395, 397Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 154, 196A(2), 438, 439(2), 482
High Courts06 Jul 2011Allowed
Shri Navdurga Education Trust Sanchalit Vs Commissioner of Mid Day Meals and Schools and Others
Gujarat High Court · (2011) 07 GUJ CK 0122
Constitution of India, 1950 — Article 226
High Courts06 Jul 2011Allowed
Bharat Petroleum Corp. Ltd. Vs Jivabhai Shankerbhai Patel Amratbhai J. Patel Thr'' heirs and Another
Gujarat High Court · (2011) 07 GUJ CK 0117
Land Acquisition Act, 1894 — Section 11, 18, 4, 6
High Courts06 Jul 2011Allowed
Municipal Corporation of Ahmedabad Vs Bank of Rajasthan Ltd.
Gujarat High Court · (2011) 07 GUJ CK 0116
High Courts06 Jul 2011Allowed
Digvijaysinh Manubha Dhadhal and Others Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0115
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 114, 307, 324, 504
High Courts06 Jul 2011
Keshabhai Panabhai Solanki Vs Dahyaji Babaji Thakor and Others
Gujarat High Court · (2011) 3 GLH 335
Constitution of India, 1950 — Article 226, 227Gujarat Panchayats (Amendment) Act, 1993 — Section 51(1), 57, 57(1), 57(2), 57(3)Penal Code, 1860 (IPC) — Section 114, 120(B), 143, 146 , 149
High Courts06 Jul 2011Allowed
Nazir Ahmad, Ahmad @ Raju Ahmad Nabibbhai Gohri Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0108
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20B, 20C, 22, 29, 8
High Courts06 Jul 2011
Smt. Maheshwari Vs Ambalal Fakirchand Chauhan
Gujarat High Court · (2011) 07 GUJ CK 0095
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 29(3)Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 108
High Courts06 Jul 2011Dismissed
Manjula Vadilal Shah Vs Soni Dhirajlal Heirs of Deceased Amrutlal Nathalal Soni and 10
Gujarat High Court · (2011) 07 GUJ CK 0094
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)
High Courts06 Jul 2011Dismissed
Ramkrishan Hotels Pvt. Ltd. and Another Vs State of Gujarat and Another
Gujarat High Court · (2011) 43 VST 191
Constitution of India, 1950 — Article 226Gujarat Tax on Luxuries (Hotels and Lodging Houses) Act, 1977 — Section 15(1), 7, 9(2)
High Courts06 Jul 2011Allowed
Deputy Commissioner of Income Tax Vs Pradip N. Desai (HUF)
Gujarat High Court · (2012) 341 ITR 277 : (2012) 21 TAXMAN 151
Income Tax Rules, 1962 — Rule 5