COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 736 of 1,769

High Courts04 Jul 2011Dismissed

National Aviation Company of India Ltd. Vs Jatnadevi Tejraj Jain and Others

Gujarat High Court · (2011) 07 GUJ CK 0075

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 2, 9Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 14

High Courts04 Jul 2011Dismissed

D.N. Talati Vs District Development Officer

Gujarat High Court · (2011) 07 GUJ CK 0058

High Courts04 Jul 2011Allowed

State of Gujarat and Another Vs Babubhai @ Babu Bajrangi and Another

Gujarat High Court · (2011) 07 GUJ CK 0029

Bombay Police Act, 1951 — Section 135(1)Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 482

High Courts01 Jul 2011Dismissed

Ishwarlal Narbheram Soni Vs Commissioner of Customs (Preventive)

Gujarat High Court · (2011) 07 GUJ CK 0084

Criminal Procedure Code, 1973 (CrPC) — Section 102Customs Act, 1962 — Section 108, 110, 111, 112, 112(B)

High Courts01 Jul 2011Dismissed

Patel Jasraj Amarshibhai and Others Vs State of Gujarat and Others

Gujarat High Court · (2012) 1 GLR 541

Land Acquisition Act, 1894 — Section 11, 16, 17(1), 17(4), 4

High Courts01 Jul 2011

Himmatbhai Vallabhbhai Patel Vs Chief Engineer (Project) Gujarat Energy Transmission and Others

Gujarat High Court · AIR 2011 Guj 405 : (2011) 2 GLH 781

Constitution of India, 1950 — Article 14, 19, 226, 31Electricity (Supply) Act, 1948 — Section 28, 29, 29(2), 42, 42(1)Electricity Act, 1910 — Section 12, 13, 14, 15, 16

High Courts01 Jul 2011Dismissed

Kantibhai Nanubhai Patel and Others Vs Deputy Collector and Another

Gujarat High Court · (2011) 07 GUJ CK 0004

Land Acquisition Act, 1894 — Section 11, 18, 28A, 28A(1), 4

High Courts01 Jul 2011Dismissed

Rajan Bholabhai Shah Vs State of Gujarat and Another

Gujarat High Court · (2011) 07 GUJ CK 0003

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 354, 70, 82Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts30 Jun 2011Allowed

The Commissioner of Income Tax - II Vs GLFL Housing Finance Ltd.

Gujarat High Court · (2011) 06 GUJ CK 0111

Income Tax Act, 1961 — Section 268A, 268A

High Courts30 Jun 2011Allowed

Commissioner of Income Tax-IV Vs Fascel Limited

Gujarat High Court · (2011) 06 GUJ CK 0110

Income Tax Act, 1961 — Section 268A, 268A

High Courts30 Jun 2011Allowed

Commissioner of Income TAX-III Vs Parle Sales and Service Ltd.

Gujarat High Court · (2011) 06 GUJ CK 0109

Income Tax Act, 1961 — Section 268A, 268A

High Courts30 Jun 2011Allowed

Commissioner of Income Tax-I Vs Anjani Fabrics Ltd.

Gujarat High Court · (2011) 06 GUJ CK 0108

Income Tax Act, 1961 — Section 268A

High Courts30 Jun 2011Allowed

Commissioner of Income Tax-I Vs Asman Investment Limited

Gujarat High Court · (2011) 06 GUJ CK 0107

Income Tax Act, 1961 — Section 268A, 268A

High Courts30 Jun 2011Allowed

Commissioner of Income Tax-VI Vs Inducto Ispat Alloys Ltd.

Gujarat High Court · (2011) 06 GUJ CK 0106

Income Tax Act, 1961 — Section 268A, 268A

High Courts30 Jun 2011Allowed

Commissioner of Income Tax-I Vs CLP Power P. Ltd

Gujarat High Court · (2011) 06 GUJ CK 0105

Income Tax Act, 1961 — Section 268A, 268A

High Courts30 Jun 2011Allowed

Commissioner of Income Tax Gandhinagar Vs Mahalaxmi Wood Crafts

Gujarat High Court · (2011) 06 GUJ CK 0104

Income Tax Act, 1961 — Section 268

High Courts30 Jun 2011Dismissed

Gohil Vinjasinh Kunvarji Vs Union of India Department of Petroleum, Oil and Others

Gujarat High Court · (2011) 06 GUJ CK 0103

Constitution of India, 1950 — Article 226

High Courts30 Jun 2011Dismissed

Patel Sujabhai Kalubhai Vs Union of India Department of Petroleum, Oil and Others

Gujarat High Court · (2011) 06 GUJ CK 0102

Constitution of India, 1950 — Article 226

High Courts30 Jun 2011Dismissed

Administrator and Mahant of Dudhrej Vadvala Mandir Vs State of Gujarat and 1

Gujarat High Court · (2011) 06 GUJ CK 0101

Land Acquisition Act, 1894 — Section 11, 18, 23(1), 23(2), 28

High Courts30 Jun 2011

State of Gujarat Vs Dahyabhai Vajesing Aanjana Patel and 2

Gujarat High Court · (2011) 06 GUJ CK 0100