High Courts29 Apr 2011Allowed
Ibrahimbhai @ Dada Vs State of Gujarat
Gujarat High Court · (2011) 04 GUJ CK 0138
Penal Code, 1860 (IPC) — Section 114, 188, 302, 307, 323
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 750 of 1,769
High Courts29 Apr 2011Allowed
S.K. Impex Partnership Firm Vs State of Gujarat and Others
Gujarat High Court · (2011) 04 GUJ CK 0079
Constitution of India, 1950 — Article 226, 227
High Courts29 Apr 2011
Radheshyam Developers Vs Official Liquidator of Shree Vallabh Glass Works Ltd. and Others
Gujarat High Court · (2011) 04 GUJ CK 0077
Bombay Land Revenue Code, 1879 — Section 135C, 135DSpecific Relief Act, 1963 — Section 31
High Courts29 Apr 2011Allowed
G.S.R.T. Corporation Vs Shashikant V Bhatt and 1
Gujarat High Court · (2011) 04 GUJ CK 0069
High Courts29 Apr 2011Dismissed
Sharmisthaben Rameshchandra Shah and Another Vs Mitenbhai Rameshchandra Shah
Gujarat High Court · (2011) 04 GUJ CK 0068
High Courts29 Apr 2011
Vipulbhai Parshottambhai Parmar and Others Vs State of Gujarat
Gujarat High Court · (2011) 04 GUJ CK 0042
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts28 Apr 2011Dismissed
Navuji Lalji Vaghela and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 04 GUJ CK 0202
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63, 74, 84(C)Constitution of India, 1950 — Article 226, 227
High Courts28 Apr 2011Dismissed
Legal Heirs of Deceased Amrutlal Hemchand Mehta and Others Vs Legal Heirs of Deceased Jayshanker @ Batukbhai M Oza and Others
Gujarat High Court · (2011) 04 GUJ CK 0201
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5Transfer of Property Act, 1882 — Section 53(A)
High Courts28 Apr 2011
Virendra Nathalal Jungi Vs State of Gujarat and Another
Gujarat High Court · (2011) 04 GUJ CK 0200
Constitution of India, 1950 — Article 226, 227
High Courts28 Apr 2011Allowed
Kantilal Hirachand Shah Vs Post Master General and Another
Gujarat High Court · (2011) 04 GUJ CK 0195
High Courts28 Apr 2011Dismissed
Union of India (UOI) and Another Vs Shailendra Chaudhari and Others
Gujarat High Court · (2011) 04 GUJ CK 0194
High Courts28 Apr 2011Dismissed
Dadamben Vs Union of India (UOI) and Others
Gujarat High Court · (2011) 04 GUJ CK 0193
High Courts28 Apr 2011Allowed
Manjulaben Khumansing Bariya Vs State of Gujarat and Others
Gujarat High Court · (2011) 2 GLH 434
Constitution of India, 1950 — Article 226
High Courts28 Apr 2011Allowed
Abdulmunaf Gulambhai Chauhan @ Munnabhai Vs State of Gujarat
Gujarat High Court · (2011) 04 GUJ CK 0191
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 3
High Courts28 Apr 2011Allowed
Rukshamaniben Vs Bai Bhuriben Radhkishan and Others
Gujarat High Court · (2011) 04 GUJ CK 0190
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Apr 2011Dismissed
State of Gujarat and Others Vs Shardaben Bhikhabhai Soyaliya
Gujarat High Court · (2011) 04 GUJ CK 0147
High Courts28 Apr 2011Allowed
Amar Polyesters Limited and Another Vs Rajasthan Spinning and Weaving Mills Limited
Gujarat High Court · (2011) 04 GUJ CK 0146
High Courts28 Apr 2011Dismissed
Indrajitsinh Mansinh Raj Vs Nanduben Adesinh
Gujarat High Court · (2011) 04 GUJ CK 0145
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 70, 85
High Courts28 Apr 2011Allowed
Rajkot Municipal Corporation Vs Kotak Pravinchandra Zinabhai
Gujarat High Court · (2011) 04 GUJ CK 0078
Bombay Provincial Municipal Corporations Act, 1949 — Section 4, 465(3)Bombay Provincial Municipal Corporations Rules, 1949 — Rule 4Borough Municipality Rules, 1949 — Rule 115
High Courts28 Apr 2011
Dayal Cycle Mart Vs Rudraksha Properties Pvt. Ltd. and Others
Gujarat High Court · (2011) 04 GUJ CK 0075