High Courts08 Aug 2012
Jarubhai Merubhai Khachor Vs Inidan Oil Corporation Limited and 1
Gujarat High Court · (2012) 08 GUJ CK 0064
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 677 of 1,769
High Courts08 Aug 2012
In Re: Jindal Agro Processing P. Ltd.
Gujarat High Court · (2013) 176 CompCas 215
Companies Act, 1956 — Section 391(2)
High Courts07 Aug 2012Dismissed
ASSTT CIT Vs Biraj Investment Pvt. Ltd.
Gujarat High Court · (2012) 210 TAXMAN 418
Companies Act, 1956 — Section 108Income Tax Act, 1961 — Section 2(47), 269UATransfer of Property Act, 1882 — Section 53A
High Courts07 Aug 2012
Rakeshkumar Rai Vs Zonal Manager(South Gujarat) Gujarat Industrial Development
Gujarat High Court · (2012) 08 GUJ CK 0065
High Courts07 Aug 2012Dismissed
Gadhvi Bharatdan Shivdan Vs State of Gujarat
Gujarat High Court · (2012) 53 GLR 2361
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts07 Aug 2012Allowed
Goodluck Automobiles (P) Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2012) 254 CTR 1 : (2012) 210 TAXMAN 183
Income Tax Act, 1961 — Section 131(1), 133(6), 142(2), 142A, 143(3)Wealth Tax Act, 1957 — Section 2, 38A
High Courts07 Aug 2012Dismissed
Manubhai Ratilal Patel thro'' Ushaben Manubhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2013) CriLJ 821
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 169, 2(h), 41Penal Code, 1860 (IPC) — Section 114, 409, 467, 468, 471
High Courts06 Aug 2012Dismissed
Inductotherm (India) (P) Ltd. Vs M. Gopalan, Deputy Commissioner of Income Tax
Gujarat High Court · (2013) 158 CTR 61 : (2013) 356 ITR 481
Income Tax Act, 1961 — Section 143, 143(1), 143(1)(a), 143(2), 143(2)(a)
High Courts06 Aug 2012Dismissed
Commissioner of C. Ex. and Customs Vs Naval Technoplast Indus. Ltd.
Gujarat High Court · (2013) 196 ECR 362 : (2013) 287 ELT 300 : (2013) 20 GSTR 208
Central Excises and Salt Act, 1944 — Section 35L(b), 35RCustoms Act, 1962 — Section 130E(b), 131BAFinance Act, 1994 — Section 83
High Courts06 Aug 2012Dismissed
Jyotiben Vinodbhai Bhatt and Others Vs State of Gujarat and Others
Gujarat High Court · (2012) 3 GLH 738 : (2012) 53 GLR 2369
Constitution of India, 1950 — Article 14, 16(1)
High Courts06 Aug 2012
Jay Mataji Panchmahal Jilla Yuvashakti Pragati Mandal Vs State of Gujarat and 3
Gujarat High Court · (2012) 08 GUJ CK 0044
High Courts06 Aug 2012Dismissed
Chaudhary Laxmanbhai Parthibhai and Others Vs State of Gujarat and Others
Gujarat High Court · (2012) 3 GLH 429 : (2012) 3 GLR 2735
Constitution of India, 1950 — Article 14, 226, 46
High Courts06 Aug 2012Dismissed
Sun Pharmaceutical Industries Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2013) 353 ITR 474 : (2012) 210 TAXMAN 167
Income Tax Act, 1961 — Section 115JA, 143(3), 147, 147(a), 148
High Courts06 Aug 2012Dismissed
Union of India and Another Vs Natubha Ravubha Jadeja
Gujarat High Court · (2012) 3 GLH 763
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 294(b), 323, 324, 325, 34
High Courts06 Aug 2012Dismissed
Pancholi Ranikaben Dharmeshkumar and Others Vs High Court of Gujarat and Others
Gujarat High Court · (2013) 1 GLR 695
Constitution of India, 1950 — Article 14, 226, 32
High Courts06 Aug 2012Dismissed
Asim Pharmachem Industries Vs Nilsin Ultrachem Ltd.
Gujarat High Court · (2013) 176 CompCas 460 : (2012) 116 SCL 192
Companies Act, 1956 — Section 433, 433(e), 434, 557
High Courts03 Aug 2012Dismissed
Bharwad Virjibhai Gokulbhai Vs Gujarat State Election Commission and Others
Gujarat High Court · (2013) 1 GLR 541
Constitution of India, 1950 — Article 243, 243(g), 243B, 243B, 243CGujarat Industrial Development Act, 1962 — Section 16Gujarat Municipalities Act, 1963 — Section 264A
High Courts03 Aug 2012Dismissed
Natuji Shankarji Thakor Vs State of Gujarat
Gujarat High Court · (2013) CriLJ 246
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302
High Courts03 Aug 2012
Shri Jai Kishan Jal Sinchan Sahkari Mandali and 13 Vs State of Gujarat and Others
Gujarat High Court · (2012) 08 GUJ CK 0062
Constitution of India, 1950 — Article 226
High Courts03 Aug 2012
Darshnaben Navnitlal Parikh Vs Executive Engineer and Others
Gujarat High Court · (2012) 08 GUJ CK 0061