High Courts27 Jul 2012Allowed
Gujarat State Road Transport Corporation and Another Vs Damol Samsubhai Ravjibhai
Gujarat High Court · (2012) 3 GLH 262
Civil Procedure Code, 1908 (CPC) — Section 100Industrial Disputes Act, 1947 — Section 11A
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 679 of 1,769
High Courts27 Jul 2012
Paramount Limited Vs Oil and Natural Gas Corporation Limited and Another
Gujarat High Court · (2013) 1 ARBLR 479 : (2012) 3 GLH 476
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6), 11(8)
High Courts26 Jul 2012
Bedi Shipping Ltd. Vs Commissioner of Customs
Gujarat High Court · (2012) 286 ELT 661
Customs Act, 1962 — Section 111, 111(a), 111(h), 112, 112(a)(ii)
High Courts26 Jul 2012Allowed
Metal Alloys Corporation Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2013) 260 CTR 78 : (2013) 350 ITR 245
Income Tax Act, 1961 — Section 10B, 10B(2), 143(1), 147, 148
High Courts26 Jul 2012Dismissed
State of Gujarat Vs Bhuresha Alhanashah Saiyed and Another
Gujarat High Court · (2013) 1 Crimes 567
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 23, 29, 50, 8(C)
High Courts26 Jul 2012Dismissed
Bhartiya Seva Samaj Trust and Another Vs Yogeshbhai Ambalal Patel and Others
Gujarat High Court · (2012) 07 GUJ CK 0017
Constitution of India, 1950 — Article 226
High Courts25 Jul 2012
Binani Cement Ltd. Vs Union of India
Gujarat High Court · (2013) 288 ELT 193
Coal Mines (Conservation and Development) Act, 1974 — Section 10, 6, 7, 9Constitution of India, 1950 — Article 226, 265Contract Act, 1872 — Section 72
High Courts25 Jul 2012
Saurashtra Cement Ltd. and Others Vs Commissioner of Customs and Another
Gujarat High Court · (2013) 292 ELT 486 : (2012) 3 GLH 235
Constitution of India, 1950 — Article 136, 226, 32Customs Act, 1962 — Section 1(o), 111(d), 111(g), 111(o), 112Income Tax Act, 1961 — Section 245C, 245C(1), 245D
High Courts25 Jul 2012
Gujarat Ambuja Exports Ltd. Vs Union of India
Gujarat High Court · (2013) 288 ELT 49
Customs Act, 1962 — Section 25, 75Customs Tariff Act, 1975 — Section 3, 3(5)Foreign Trade (Development and Regulation) Act, 1992 — Section 5
High Courts24 Jul 2012
N.K. Proteins Ltd. and Another Vs Union of India and Others
Gujarat High Court · (2013) 2 Crimes 691
High Courts24 Jul 2012
Arvindbhai Singhabhai Gamit Vs Election Officer and Deputy Collector and Another
Gujarat High Court · (2012) 3 GLH 881
Constitution of India, 1950 — Article 14, 19, 226Gujarat Co-operative Societies Act, 1961 — Section 145A, 145D(2), 145F, 145L, 145RPenal Code, 1860 (IPC) — Section 153A, 171E, 171F, 505
High Courts23 Jul 2012Dismissed
Commissioner of C. Ex., Cus. and Service TAX Vs Vishwa Traders P. Ltd.
Gujarat High Court · (2013) 287 ELT 243 : (2013) 21 GSTR 569
Central Excises and Salt Act, 1944 — Section 35G
High Courts20 Jul 2012Allowed
Chhayaben Mahendrakumar Shah Vs Sales Tax Officer (III)
Gujarat High Court · (2012) 3 GLH 213
Constitution of India, 1950 — Article 226Finance Act, 1993 — Section 17, 17(6)Gujarat Sales Tax Act, 1969 — Section 26, 37, 41, 41(4), 42
High Courts20 Jul 2012Dismissed
Dilipsinh Devubha Zala Vs Kishorbhai Ranchhodbhai Thummar and Others
Gujarat High Court · (2013) 1 GLR 320
Bombay Civil Courts Act, 1869 — Section 24, 4Bombay Court Fees Act, 1959 — Section 4, 6, 6(7), 6(iv)(j), 6(vii)Civil Procedure Code, 1908 (CPC) — Section 100
High Courts20 Jul 2012
Vadodara District Milk Producers Co. Union Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2013) 1 GLR 715
Gujarat Co-operative Societies Act, 1961 — Section 145Z, 145Z(2), 161
High Courts20 Jul 2012Allowed
Babubhai Keshabhai Valand Vs Rameshbhai Ramabhai Prajapati
Gujarat High Court · (2012) 3 GLH 624
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100, 96
High Courts19 Jul 2012
Indian Oil People''s Cooperative Group Housing Ltd. Vs Official Liquidator in Charge of Ahmedabad Manufacturing
Gujarat High Court · (2012) 116 SCL 102
High Courts18 Jul 2012Dismissed
Gujarat Industrial Trucks Ltd. Vs Workmen of Petitioner-Company and Another
Gujarat High Court · (2012) 135 FLR 121 : (2013) 1 SCT 215
Constitution of India, 1950 — Article 226, 227
High Courts18 Jul 2012
Choice Laboratories and Another Vs Union of India and Another
Gujarat High Court · (2013) 289 ELT 287 : (2013) 19 GSTR 539
Customs Act, 1962 — Section 75
High Courts18 Jul 2012Allowed
Gujarat State Financial Corporation Vs Yasika Cycles Pvt. Ltd. and Others
Gujarat High Court · (2013) 3 BC 77
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 7 Rule 11State Financial Corporations Act, 1951 — Section 31, 31(1), 32, 32(7), 32(8)