High Courts05 Jul 2012Allowed
C.C. Patel and Associates P. Ltd. Vs Union of India and Others
Gujarat High Court · (2012) 56 VST 141
Central Excises and Salt Act, 1944 — Section 11BFinance Act, 1994 — Section 68
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 681 of 1,769
High Courts05 Jul 2012Allowed
Shailesh Kumar Natwarji Thakor Vs Rawal Hitesh and Another
Gujarat High Court · (2013) 1 ACC 657
High Courts05 Jul 2012
Special Bureau of Investigation Vs State of Gujarat and Others
Gujarat High Court · (2012) CriLJ 3668
High Courts04 Jul 2012
Nirma Limited Vs Union of India
Gujarat High Court · (2013) 195 ECR 25 : (2012) 284 ELT 653 : (2013) 19 GSTR 561
Constitution of India, 1950 — Article 226
High Courts04 Jul 2012
Padmini Exports Vs Union of India
Gujarat High Court · (2013) 196 ECR 24 : (2012) 284 ELT 490
Central Excises and Salt Act, 1944 — Section 37Constitution of India, 1950 — Article 14, 226Customs Act, 1962 — Section 129E, 142, 75
High Courts04 Jul 2012Allowed
Pratibha Syntex Ltd. Vs Union of India
Gujarat High Court · (2013) 196 ECR 367 : (2013) 287 ELT 290
Central Excises and Salt Act, 1944 — Section 37Constitution of India, 1950 — Article 14Customs Act, 1962 — Section 142, 28, 75
High Courts04 Jul 2012Dismissed
Director of Income Tax (International Taxation) Vs Mitsutor Shipping Agency (P.) Ltd.
Gujarat High Court · (2013) 214 TAXMAN 532
Income Tax Act, 1961 — Section 172(3), 172(3)
High Courts04 Jul 2012Allowed
Gujarat State Pharmacy Council Vs Hafeez Rizwan Mahamood and Others
Gujarat High Court · (2012) 3 GLR 2586 : (2013) 2 SCT 414
Pharmacy Act, 1948 — Section 12, 17(1)
High Courts03 Jul 2012Allowed
Manubhai Devkaran Patel and Others Vs Alamsai Rajabsai Sai
Gujarat High Court · (2012) 3 GLH 678
Civil Procedure Code, 1908 (CPC) — Section 11, 9
High Courts03 Jul 2012Dismissed
Commissioner of C. Ex., Cus. and Service Tax Vs Union Quality Plastics
Gujarat High Court · (2013) 291 ELT 322
High Courts02 Jul 2012
Jagjitsingh Bhagsingh Arora Vs Vibhaben Rajpal Tyagi and Another
Gujarat High Court · (2013) 2 GLR 1063
Constitution of India, 1950 — Article 226, 227
High Courts02 Jul 2012Allowed
Dishman Pharmaceuticals and Chemicals Ltd. Vs Deputy Commissioner of Income Tax (OSD)
Gujarat High Court · (2012) 210 TAXMAN 149
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 115JA, 143(3), 147, 148, 80HHC
High Courts02 Jul 2012
Avani Exports and Others Vs Commissioner of Income Tax Rajkot and Others
Gujarat High Court · (2012) 252 CTR 473 : (2012) 348 ITR 391 : (2012) 209 TAXMAN 59
Central Excises and Salt Act, 1944 — Section 5AConstitution of India, 1950 — Article 13, 13(2), 14, 19, 19(1)(g)Customs Act, 1962 — Section 50
High Courts02 Jul 2012Allowed
Ashank D. Desai Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2012) 346 ITR 326 : (2012) 209 TAXMAN 124
Income Tax Act, 1961 — Section 143(3), 147, 57(iii)
High Courts02 Jul 2012Dismissed
Commissioner of C. Ex. and Customs Vs Bayer''s Diagnostics (I) Ltd.
Gujarat High Court · (2013) 31 STR 543
Constitution of India, 1950 — Article 265Finance Act, 1994 — Section 65, 66A, 73, 75, 76
High Courts29 Jun 2012Dismissed
Gujarat Audhyogik Kamdar Sangathan Vs Alindhra Tex Pro Engineers and Others
Gujarat High Court · (2012) 135 FLR 128 : (2013) 1 LLJ 383 : (2013) 1 SCT 207
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F, 25G, 25H, 25P
High Courts28 Jun 2012
Nileshbhai Navinchandra Chatt Vs State of Gujarat and Others
Gujarat High Court · (2012) 3 GLR 2695
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts28 Jun 2012Allowed
Commissioner of C. Ex., Ahmedabad-II Vs Inductotherm (I) Pvt. Ltd.
Gujarat High Court · (2012) 283 ELT 359
Central Excises and Salt Act, 1944 — Section 11B, 11D, 11D(1), 11D(2), 11DD
High Courts27 Jun 2012Allowed
Lupin Limited (Formerly Lupin Lab. Ltd.) and Another Vs Union of India and Another
Gujarat High Court · (2013) 293 ELT 354 : (2012) 3 GLH 519 : (2013) 1 GLR 71
Central Excises and Salt Act, 1944 — Section 2(d), 3, 35LConstitution of India, 1950 — Article 226
High Courts27 Jun 2012Dismissed
Commissioner of Income Tax Vs UTI Bank Ltd.
Gujarat High Court · (2013) 212 TAXMAN 296
Income Tax Act, 1961 — Section 119, 119(2), 119(2)(a), 28, 36