High Courts17 Jul 2012
Ramanbhai Chhotubhai Patel Vs Radheshyam Madanlal Ahuja and Another
Gujarat High Court · (2012) 3 GLH 490
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(a), 12(3)(a), 29(2), 29(2)
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 680 of 1,769
High Courts17 Jul 2012Allowed
Chotalia Mahesh Manjibhai Vs Gujarat Agro Industries Corporation Ltd.
Gujarat High Court · (2012) 135 FLR 69 : (2013) 1 SCT 231
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2(oo)(bb), 25F, 25G, 25H
High Courts17 Jul 2012Dismissed
Asstt. CIT Vs Stock Exchange Ahmedabad
Gujarat High Court · (2012) 07 GUJ CK 0024
Income Tax Act, 1961 — Section 10, 10(23C)(iv), 11, 11(2), 11(5)
High Courts16 Jul 2012
Cadila Healthcare Ltd. and Another Vs Deputy Commissioner of Sales Tax Div. and Others
Gujarat High Court · (2012) 3 GLH 496
Central Excises and Salt Act, 1944 — Section 11BConstitution of India, 1950 — Article 14, 19(1)(g), 226, 265, 300AGujarat Sales Tax Act, 1969 — Section 2(23), 2(28), 27, 3, 40
High Courts16 Jul 2012
Urvakunj Nicotine Ltd. Vs Union of India and Others
Gujarat High Court · (2012) 3 GLH 301 : (2012) 3 GLR 2666
Constitution of India, 1950 — Article 226Major Port Trusts Act, 1963 — Section 111, 2(b), 29, 33, 34Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 9
High Courts16 Jul 2012Dismissed
Pravinbhai Laljibhai Sarvaiya Vs State of Gujarat and Another
Gujarat High Court · (2013) 2 BC 436
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 138(b), 142, 142(b)
High Courts16 Jul 2012
Harshadbhai Naranbhai Bagadia Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2012) 07 GUJ CK 0013
Income Tax Act, 1961 — Section 143(3), 147, 147(a), 148, 194CUniversity Grants Commission Act, 1956 — Section 3
High Courts13 Jul 2012
Kimatmal Jamandas Makhija Vs Baloch Ismail Husein and Others
Gujarat High Court · (2013) 1 ACC 499
Motor Vehicles Act, 1988 — Section 2, 2(21)
High Courts13 Jul 2012Allowed
Rameshbhai Hajabhai Chachiya Vs State of Gujarat
Gujarat High Court · (2012) 3 GLH 350
Criminal Procedure Code, 1973 (CrPC) — Section 209Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 397
High Courts13 Jul 2012Allowed
Bachubhai Kabai Baria Vs State of Gujarat
Gujarat High Court · (2012) 53 GLR 2400
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 209, 302
High Courts13 Jul 2012Allowed
Somabhai Ganeshbhai Parmar Vs State of Gujarat
Gujarat High Court · (2012) 3 GLH 169 : (2012) 3 GLR 2444
Penal Code, 1860 (IPC) — Section 302
High Courts13 Jul 2012Dismissed
Swashrayi Mahila Seva Sangh Vs Union of India and Others
Gujarat High Court · (2013) LLR 70 : (2013) LLR 326 : (2013) 2 SCT 464
Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 — Section 12, 12(1), 62Constitution of India, 1950 — Article 12, 226
High Courts13 Jul 2012Allowed
Paliben Vs Dy. Collector, Valsad and Others
Gujarat High Court · (2013) 1 GLR 231
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 35, 6, 7(1), 8AA, 9Constitution of India, 1950 — Article 226, 227
High Courts10 Jul 2012Dismissed
Commissioner of C. Ex. and Customs Vs Ferromatik Milacron India Ltd.
Gujarat High Court · (2013) 31 STR 424
Central Excises and Salt Act, 1944 — Section 11A(1), 35G, 35L(b), 35RCustoms Act, 1962 — Section 130E(b), 131BAFinance Act, 1994 — Section 83
High Courts09 Jul 2012
Commr. of C. Ex., Cus. and Service Tax Vs Prem Conductors Pvt. Ltd.
Gujarat High Court · (2013) 292 ELT 328
High Courts09 Jul 2012
IFCI Ltd. Vs Official Liquidator of Gujarat Inject Ltd.
Gujarat High Court · (2012) 111 CLA 238 : (2012) 115 SCL 125
Companies Act, 1956 — Section 124, 125, 446, 529, 529(1)Industrial Disputes Act, 1947 — Section 2(s)Provincial Insolvency Act, 1920 — Section 2(e)
High Courts06 Jul 2012Dismissed
Rangoli Chemfoods Pvt. Ltd. and Others Vs Indo Brine Industries Ltd.
Gujarat High Court · (2013) 53 PTC 606
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, Order 7 Rule 11Copyright Act, 1957 — Section 53, 55Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Jul 2012Allowed
Kanaksinh Somabhai Thakor Vs Secretary, Ministry of Railways and Others
Gujarat High Court · (2013) 1 GLR 147 : (2013) LabIC 1549 : (2013) 2 SCT 813
Constitution of India, 1950 — Article 311Dowry Prohibition Act, 1961 — Section 3, 7Penal Code, 1860 (IPC) — Section 114, 323, 324, 325, 34
High Courts06 Jul 2012
Nehul Prakashbhai Shah and Others Vs State of Gujarat
Gujarat High Court · (2012) 3 GLR 2685
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 167(2)(a)(i)(ii), 167(2)(i), 437
High Courts05 Jul 2012
Priya Holding (P) Ltd. Vs Commissioner of Customs, Preventive
Gujarat High Court · (2013) 288 ELT 347
Customs Act, 1962 — Section 130A, 28, 46