COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 678 of 1,769

High Courts03 Aug 2012

Darshan Boardlam Ltd. Vs Union of India

Gujarat High Court · (2013) 287 ELT 401

Central Excises and Salt Act, 1944 — Section 2(f), 35, 35B, 35B(2), 35E(1)Constitution of India, 1950 — Article 14, 19(1)(g), 226, 227, 265Motor Vehicles Act, 1988 — Section 149(2), 173

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High Courts03 Aug 2012Dismissed

Rajubhai Shah and another Vs State of Gujarat and others

Gujarat High Court · (2012) 2 EFLT 777

Constitution of India, 1950 — Article 14, 226, 48A, 51A(g)

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High Courts03 Aug 2012

Aditya Birla Nuvo Ltd. and Another Vs Municipal Corporation of City of Surat and Others

Gujarat High Court · (2013) 1 GLR 304

Bombay Provincial Municipal Corporations Act, 1949 — Section 11, 127, 127(1), 127(2), 149Constitution of India, 1950 — Article 14

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High Courts03 Aug 2012Dismissed

CIT Vs Garden Finance Ltd.

Gujarat High Court · (2012) 08 GUJ CK 0014

Income Tax Act, 1961 — Section 143(3), 260A, 36, 36(1)(vii), 43(I)

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High Courts01 Aug 2012Dismissed

Premal Sanjaybhai Patel Vs State of Gujarat and Another

Gujarat High Court · (2012) 3 GLR 2656

Bombay Stamp Act, 1958 — Section 33, 37, 39, 39(1)(b), 53Constitution of India, 1950 — Article 226

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High Courts01 Aug 2012

Gujarat State Road Transport Corpn. Vs Jamnagas Panchanabhai Bhilodia

Gujarat High Court · (2013) 136 FLR 973 : (2012) 3 GLH 290 : (2013) LLR 174

Industrial Disputes Act, 1947 — Section 11A, 17(B)

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High Courts01 Aug 2012

Sardarsinh Laxmansinh Bariya Vs State of Gujarat

Gujarat High Court · (2013) 1 Crimes 404 : (2012) 3 GLH 44

Criminal Procedure Code, 1973 (CrPC) — Section 313, 377, 7(1)Prevention of Corruption Act, 1988 — Section 11, 12, 13, 13(2), 14

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High Courts31 Jul 2012Dismissed

State of Gujarat Vs Aniruddhsinh Bhurabhai Jhala

Gujarat High Court · (2013) 3 Crimes 37

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 378Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(1)(d), 13(2)

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High Courts31 Jul 2012

Commissioner of Customs Vs Karan Monomers P. Ltd.

Gujarat High Court · (2012) 37 STT 527

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High Courts31 Jul 2012Dismissed

Akshar Box Factory Vs Nigam Sardar Malek and Others

Gujarat High Court · (2012) 135 FLR 373

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F, 25FFF, 25H

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High Courts31 Jul 2012

Umar Abdul Memon Vs Mahamadbhai Kasambhai Sheikh

Gujarat High Court · (2012) 3 GLH 535

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 12(2), 12(3)(a), 12(3)(a), 29(2)

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High Courts31 Jul 2012

Sun Pharmaceutical Industries Ltd. Vs Deputy Commissioner of Income Tax

Gujarat High Court · (2013) 353 ITR 450 : (2013) 216 TAXMAN 41

Income Tax Act, 1961 — Section 115JA, 143(3), 147, 147(a), 148

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High Courts31 Jul 2012Dismissed

S.G. Brahmbhatt Vs State of Gujarat and Others

Gujarat High Court · (2012) 53 GLR 2415

Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 2(s), 3, 482

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High Courts31 Jul 2012Allowed

Ambika Engineering Works Vs Union of India

Gujarat High Court · (2013) 289 ELT 447

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High Courts30 Jul 2012

Gujarat Power Corporation Ltd. Vs Assistant Commissioner of Income Tax

Gujarat High Court · (2013) 260 CTR 80 : (2013) 350 ITR 266 : (2012) 211 TAXMAN 63

Constitution of India, 1950 — Article 141Evidence Act, 1872 — Section 114, 114(e)Income Tax Act, 1961 — Section 10(23G), 115JB, 139, 142, 143

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High Courts30 Jul 2012Dismissed

Commissioner of Central Excise and Customs, Ahmedabad-III Vs Fine Care Bio Systems

Gujarat High Court · (2012) 37 STT 223

Central Excises and Salt Act, 1944 — Section 35L(b), 35RCustoms Act, 1962 — Section 130E(b), 131BAFinance Act, 1994 — Section 83

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High Courts30 Jul 2012Dismissed

L.J. Saiyed Vs State of Gujarat and Others

Gujarat High Court · (2012) 3 GLH 23

Constitution of India, 1950 — Article 226, 235, 236, 309, 311

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High Courts30 Jul 2012

In Re: Adishree Tradelinks P. Ltd.

Gujarat High Court · (2013) 113 CLA 88 : (2013) 176 CompCas 67 : (2013) 2 CompLJ 626

Companies Act, 1956 — Section 205, 391, 392, 393, 394

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High Courts27 Jul 2012Dismissed

State of Gujarat Vs Ramesh Nanji Luhar and Another

Gujarat High Court · (2013) 1 DMC 573

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 306, 498A

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High Courts27 Jul 2012Dismissed

Chandulal Mepabhai Jasani and Others Vs State of Gujarat and Others

Gujarat High Court · (2012) 3 GLR 2614

Constitution of India, 1950 — Article 21, 226Land Acquisition Act, 1894 — Section 17, 4, 5A, 6

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