COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 676 of 1,769

High Courts14 Aug 2012Dismissed

Paschim Gujarat VIJ Co. Ltd. Vs Tasvir Colour Lab and Others

Gujarat High Court · (2012) 08 GUJ CK 0066

Gujarat Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Ombudsman) Regulations, 2011 — Clause 3.39(iii)

High Courts14 Aug 2012

Dindayal Jagannath Thakur Vs Gujarat State Road Transport Corporation and 1

Gujarat High Court · (2012) 08 GUJ CK 0048

High Courts14 Aug 2012Allowed

G.S.F.C. Ltd. Vs Deputy Commissioner of Income Tax (Asstt.)

Gujarat High Court · (2012) 210 TAXMAN 448

Income Tax Act, 1961 — Section 260A

High Courts14 Aug 2012

Adesh Pal Vs State of Gujarat and Others

Gujarat High Court · (2012) 3 GLH 295

Hemchandracharya North Gujarat University Act, 1986 — Section 19, 19, 19(1)(x), 19(1)(x), 65, 65

High Courts14 Aug 2012

Laxmanbhai Damabhai Tandel Vs State of Gujarat and Others

Gujarat High Court · (2012) 08 GUJ CK 0017

High Courts13 Aug 2012

Radhe Shyam Developers Vs Deputy Collector -Stamp Duty and Assessment and 1

Gujarat High Court · (2012) 08 GUJ CK 0068

Bombay Stamp Act, 1958 — Section 53, 53

High Courts13 Aug 2012Allowed

Pankajkumar Dwarkadas Shah and Others Vs Patel Dahyabhai Punjabhai and Others

Gujarat High Court · (2013) 1 GLR 172

Bombay Public Trusts Act, 1950 — Section 2(10), 2(30), 36, 36(3), 50Constitution of India, 1950 — Article 12, 226Criminal Procedure Code, 1973 (CrPC) — Section 92, 93

High Courts13 Aug 2012

Shyam Narayan Sumant Mishra Vs Gujarat State Road Transport Corporation and Others

Gujarat High Court · (2012) 08 GUJ CK 0047

High Courts13 Aug 2012

Bhikhabhai Vs 3rd Special Land Acquisition Officer and Others

Gujarat High Court · (2012) 3 GLH 319

Land Acquisition Act, 1894 — Section 15, 18, 23, 23(1A), 23(2)

High Courts13 Aug 2012

Bipinkumar P. Khandheria Vs Deputy Commissioner of Income Tax

Gujarat High Court · (2013) 354 ITR 268

Income Tax Act, 1961 — Section 132, 148, 148

High Courts13 Aug 2012

Punjabhai Jethabhai and Others Vs Dy. Executive Engineer and Another

Gujarat High Court · (2012) 135 FLR 368

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25B, 25F

High Courts09 Aug 2012

Mahida Mahavirsinh Vijaysinh Vs Hemchandracharya North Gujarat University and Another

Gujarat High Court · (2012) 3 GLH 559

Constitution of India, 1950 — Article 226

High Courts09 Aug 2012Dismissed

Commissioner of Central Excise Vs Delta Corporation

Gujarat High Court · (2013) 287 ELT 15 : (2013) 21 GSTR 305

Central Excise Rules, 1944 — Rule 57A

High Courts09 Aug 2012Dismissed

Nitya Associates and Others Vs Hasmukhbhai Ramjibhai Shah and Others

Gujarat High Court · (2012) 08 GUJ CK 0040

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 39 Rule 4, 154, 94Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 19(b)

High Courts09 Aug 2012Allowed

Ahmedabad Municipal Corpn. Vs Union of India

Gujarat High Court · (2012) 286 ELT 508 : (2013) 19 GSTR 517

Customs Act, 1962 — Section 25(2)

High Courts09 Aug 2012Allowed

Agrawal J.V. Vs Income Tax Officer and Another

Gujarat High Court · (2013) 257 CTR 112

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 139(1), 142, 143, 143(2)

High Courts09 Aug 2012Dismissed

Commissioner of Income Tax Vs Megha Industries

Gujarat High Court · (2013) 214 TAXMAN 400

Income Tax Act, 1961 — Section 133A

High Courts09 Aug 2012

Rameshchandra Bhikhalal Soni Vs State of Gujarat

Gujarat High Court · (2013) 2 GLR 974

Bombay Prohibition Act, 1949 — Section 16(1)(a), 66(1)(b)

High Courts09 Aug 2012

Bharat Sanchar Nigam Ltd. Vs Presiding Officer and Another

Gujarat High Court · (2012) 135 FLR 460

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 17B, 25F

High Courts08 Aug 2012Allowed

Raj Exports Vs Central Warehousing Corp.

Gujarat High Court · (2013) 196 ECR 206 : (2013) 287 ELT 166 : (2013) 19 GSTR 324

Central Excises and Salt Act, 1944 — Section 11A, 3Customs Act, 1962 — Section 13, 15, 23, 28, 47