High Courts03 Sept 2012Dismissed
Commr. of C. Ex. and Cus. Vs Panchmukhi Processors P. Ltd.
Gujarat High Court · (2013) 291 ELT 187
Central Excises and Salt Act, 1944 — Section 35G, 35G
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 674 of 1,769
High Courts31 Aug 2012
Vazir Polymers Ltd. Vs Commissioner of Customs, Kandla
Gujarat High Court · (2013) 288 ELT 374
Customs Act, 1962 — Section 111(d), 112(a)
High Courts31 Aug 2012
Khodabhai Babubhai Gohel Vs The State of Gujarat
Gujarat High Court · (2012) 08 GUJ CK 0039
Penal Code, 1860 (IPC) — Section 302, 316
High Courts31 Aug 2012
Sanjay Medical Store Vs State of Gujarat and Others
Gujarat High Court · (2013) 20 GSTR 463
Contract Act, 1872 — Section 72Evidence Act, 1872 — Section 114Medicinal and Toilet Preparations (Excise Duties) Rules, 1956 — Rule 60(3), 60(4)
High Courts30 Aug 2012Dismissed
State of Gujarat Vs Bhikhabhai @ Bharatbhai Mandabhai Parmar
Gujarat High Court · (2013) 2 Crimes 86 : (2013) 1 DMC 599
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)(3)Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A
High Courts30 Aug 2012Dismissed
Commissioner of Income Tax-IV Vs Torrent Pharmaceuticals Ltd.
Gujarat High Court · (2013) 213 TAXMAN 297
Income Tax Act, 1961 — Section 260A
High Courts30 Aug 2012Dismissed
Divisional Controller Vs Vajir Mahmad Nurmahmad Sepai
Gujarat High Court · (2013) 1 LLJ 703
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 11A
High Courts30 Aug 2012
Niyati Ketan Shah through her Power of Attorney Ketan Shah Vs Official Liquidator of Core Healthcare Ltd. (in Liquidation)
Gujarat High Court · (2012) 08 GUJ CK 0049
Companies Act, 1956 — Section 466
High Courts30 Aug 2012
In Re: Oriental Manufacturers Private Limited
Gujarat High Court · (2013) 113 CLA 80 : (2013) 176 CompCas 73
Companies Act, 1956 — Section 20, 21, 211(3B), 391, 392
High Courts30 Aug 2012Dismissed
State of Gujarat Vs Fakir Gafarsa Mahmadsa
Gujarat High Court · (2012) 08 GUJ CK 0005
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 354, 376, 506(2)
High Courts29 Aug 2012Dismissed
Zircon Plastic P. Ltd. and Another Vs Union of India and Others
Gujarat High Court · (2013) 20 GSTR 361
Central Excises and Salt Act, 1944 — Section 11BConstitution of India, 1950 — Article 226, 265, 32Contract Act, 1872 — Section 72
High Courts29 Aug 2012
Inductotherm (India) P. Ltd. and Another Vs Union of India and Another
Gujarat High Court · (2012) 56 VST 44
Finance Act, 1994 — Section 65(105), 66AService Tax Rules, 1994 — Rule 2(1)(d)(iv)
High Courts29 Aug 2012
Swastik Sanitary wares Ltd. Vs Union of India
Gujarat High Court · (2013) 20 GSTR 352 : (2012) 37 STT 508
Central Excises and Salt Act, 1944 — Section 11B, 11BConstitution of India, 1950 — Article 226, 32Customs Act, 1962 — Section 27
High Courts29 Aug 2012
Gujarat Woolen Felt Mills Vs Joint Secretary
Gujarat High Court · (2013) 289 ELT 250 : (2013) 20 GSTR 537
CENVAT (Credit) Rules, 2001 — Rule 5
High Courts29 Aug 2012
Commr. of C. Ex. and Cus., Ahmedabad-II Vs Intas Pharmaceuticals Ltd.
Gujarat High Court · (2013) 289 ELT 256
Additional Duties of Excise (Textiles and Textile Articles) Act, 1978 — Section 3Customs Tariff Act, 1975 — Section 3Finance Act, 2001 — Section 136, 136
High Courts28 Aug 2012
Amora Chemicals (P.) Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2012) 211 TAXMAN 324
Depositories Act, 1996 — Section 10, 2Foreign Exchange Regulation Act, 1973 — Section 2Income Tax Act, 1961 — Section 10(3), 14, 2(14), 2(47), 45
High Courts28 Aug 2012Dismissed
Deputy Commissioner of Income Tax (Asstt.) Vs Mastek Ltd.
Gujarat High Court · (2012) 210 TAXMAN 432
Income Tax Act, 1961 — Section 28, 29, 30, 31, 32
High Courts28 Aug 2012Dismissed
L.M. Patel and B.M. Patel (Huf) Vs Commissioner of Income Tax
Gujarat High Court · (2012) 211 TAXMAN 252
Income Tax Act, 1961 — Section 48(1)
High Courts28 Aug 2012
Vadilal Gases Ltd. and Others Vs Union of India and Others
Gujarat High Court · (2013) 1 GLR 678 : (2013) 21 GSTR 104
Central Excises and Salt Act, 1944 — Section 31(c), 32, 32(F), 32A, 32EFinance Act, 2007 — Section 122
High Courts27 Aug 2012Dismissed
Gala Gymkhana (P.) Ltd. Vs Asstt. CIT
Gujarat High Court · (2012) 08 GUJ CK 0092
Income Tax Act, 1961 — Section 143(3), 147, 148