High Courts12 Sept 2012
State of Gujarat and 1 Vs MH Enterprise
Gujarat High Court · (2012) 09 GUJ CK 0091
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 672 of 1,769
High Courts12 Sept 2012Dismissed
Hirendra Rasiklal Gandhi Vs Khambhat Nagarpalika Pensioners Mandal and 2
Gujarat High Court · (2012) 09 GUJ CK 0076
High Courts12 Sept 2012
Gujarat State Textile Corpn. and Officers and Techn. Union and Others Vs Gujarat State Textile Corpn. Ltd. and Others
Gujarat High Court · (2013) LabIC 1141
Constitution of India, 1950 — Article 12, 14, 16, 21, 226
High Courts11 Sept 2012Dismissed
Rajeshbhai Jesingbhai Vasava Vs State of Gujarat
Gujarat High Court · (2012) 09 GUJ CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 304
High Courts11 Sept 2012Allowed
Patel Chhotalal Somchand Vs Patel Chandubhai Somchand
Gujarat High Court · AIR 2013 Guj 1
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Sept 2012
Govindbhai Dahyabhai Bhoi Vs State of Gujarat
Gujarat High Court · (2013) 1 GLR 690
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts10 Sept 2012
State of Gujarat Vs Chandubhai Meghjibhai Kateshia
Gujarat High Court · (2012) 09 GUJ CK 0074
Penal Code, 1860 (IPC) — Section 302, 304II, 498A
High Courts10 Sept 2012Dismissed
United Cooperative Bank Ltd. Vs Nayan R. Modi
Gujarat High Court · (2013) 1 LLJ 46
Apprentices Act, 1961 — Section 18, 2(oo)(bb)Constitution of India, 1950 — Article 226, 227
High Courts10 Sept 2012
Harunbhai Usmanbhai Athiya Vs State of Gujarat and 1
Gujarat High Court · (2012) 09 GUJ CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Sept 2012
Harish Dyeing and Printing Works Vs Union of India
Gujarat High Court · (2013) 289 ELT 93
High Courts07 Sept 2012
Petro Polyols Ltd. and Others Vs Regional Manager, Gujarat Industrial Development Corporation and Others
Gujarat High Court · (2013) 1 GLR 518
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 22 Rule 9(2), Order 23 Rule 2Constitution of India, 1950 — Article 14, 226, 227Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 4, 4(i), 5, 5(i), 7
High Courts07 Sept 2012Allowed
Maldhanbhai Barot Vs State of Gujarat and Others
Gujarat High Court · (2013) CriLJ 465 : (2013) 2 Crimes 165 : (2013) 1 GLR 411
Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 114, 120B, 381, 409, 420
High Courts07 Sept 2012Allowed
Prakashbhai Chamanbhai Patani and 2 Vs State of Gujarat and 1
Gujarat High Court · (2012) 09 GUJ CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Sept 2012Dismissed
Supabhai Vestabhai Vasava Vs State of Gujarat
Gujarat High Court · (2013) CriLJ 529 : (2012) 3 GLH 905 : (2012) 3 GLR 2593
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 209, 294, 296, 313Evidence Act, 1872 — Section 27, 8
High Courts06 Sept 2012Dismissed
Rajubhai Rasikbhai Datania Vs State of Gujarat
Gujarat High Court · (2013) 1 GLR 132
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Evidence Act, 1872 — Section 6
High Courts06 Sept 2012Allowed
Rajubhai Jangubhai Rathwa Vs State of Gujarat and 1
Gujarat High Court · (2012) 09 GUJ CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 164, 209, 313Evidence Act, 1872 — Section 155, 156, 32Penal Code, 1860 (IPC) — Section 114, 143, 147, 148, 149
High Courts06 Sept 2012Allowed
Bhursing Kaljibhai Dhanuk Vs State of Gujarat
Gujarat High Court · (2012) 09 GUJ CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 147, 148, 149, 161, 302
High Courts06 Sept 2012Dismissed
Laliya Bhadiyabhai Nayka Vs State of Gujarat and 1
Gujarat High Court · (2012) 3 GLH 455 : (2013) 1 GLR 331
Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 172(2), 209, 225, 313Evidence Act, 1872 — Section 137, 138, 165
High Courts06 Sept 2012Dismissed
Solanki Gautambhai Jethabhai Vs State of Gujarat
Gujarat High Court · (2012) 09 GUJ CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 302, 498A
High Courts06 Sept 2012Dismissed
Medicure Hygiene and Another Vs Medicare Hygiene Private Limited and Others
Gujarat High Court · (2013) 53 PTC 425
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Trade Marks Act, 1999 — Section 135(1), 135(2), 2(z)(b)