High Courts17 Sept 2012Dismissed
Vibha Fluid Systems Engineering Pvt. Ltd. Vs Union of India
Gujarat High Court · (2013) 287 ELT 29
Central Excises and Salt Act, 1944 — Section 35B, 35FConstitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 671 of 1,769
High Courts17 Sept 2012Dismissed
Commissioner of Central Excise, Ahmedabad Vs Nita Textiles and Industries
Gujarat High Court · (2013) 295 ELT 199 : (2012) 37 STT 522
High Courts15 Sept 2012Allowed
Commissioner of Income Tax - VI, Ahmedabad Vs Income Tax Settlement Commission and 1
Gujarat High Court · (2013) 259 CTR 329 : (2012) 210 TAXMAN 529
Income Tax Act, 1961 — Section 132, 132A, 143(1), 143(2), 143(3)
High Courts15 Sept 2012
Fag Bearings India Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2013) 353 ITR 405
Income Tax Act, 1961 — Section 142(1), 143(1), 143(1)(a), 143(3), 147
High Courts15 Sept 2012Dismissed
M.G. Vegada Vs State of Gujarat and 1
Gujarat High Court · (2012) 09 GUJ CK 0017
High Courts14 Sept 2012Dismissed
Dineshkumar P. Panchal Vs O.L. of Ashok Tiger Lathes Pvt. Ltd. and Others
Gujarat High Court · (2012) 09 GUJ CK 0124
Companies Act, 1956 — Section 457
High Courts14 Sept 2012
DGP Windsor Employees Trade Union Vs DGP Windsor India Ltd.
Gujarat High Court · (2012) 09 GUJ CK 0122
High Courts14 Sept 2012
Kanubhai Dhirubhai Rajput (Parmar) Vs State of Gujarat
Gujarat High Court · (2013) 3 Crimes 28
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 354, 363, 366, 375
High Courts14 Sept 2012
Rabindrakumar Gangadayal Kumbaj Vs State of Gujarat
Gujarat High Court · (2012) 09 GUJ CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 389Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts14 Sept 2012
Ashishbhai D. Panchal Vs State of Gujarat and 1
Gujarat High Court · (2012) 09 GUJ CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 2(q), 397, 401
High Courts14 Sept 2012Allowed
Dhragpalsinh Pruthvisinh Chauhan Vs State of Gujarat
Gujarat High Court · (2012) 09 GUJ CK 0053
Penal Code, 1860 (IPC) — Section 302
High Courts14 Sept 2012Dismissed
Ravi Sureshbhai Bhatt Vs State of Gujarat
Gujarat High Court · (2012) 09 GUJ CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 376
High Courts14 Sept 2012Dismissed
Neminath Fabrics Pvt. Ltd. Vs Commissioner of Central Excise-I
Gujarat High Court · (2013) 196 ECR 200 : (2013) 287 ELT 149
Central Excises and Salt Act, 1944 — Section 11A, 11AC, 35GCivil Procedure Code, 1908 (CPC) — Section 151, 152Constitution of India, 1950 — Article 215
High Courts13 Sept 2012Dismissed
Sureshji Karnaji Thakor Vs State of Gujarat and 1
Gujarat High Court · (2012) 09 GUJ CK 0099
High Courts13 Sept 2012
Chaudhary Manishbhai Sendhabhai Vs State of Gujarat
Gujarat High Court · (2012) 09 GUJ CK 0054
High Courts13 Sept 2012
Girish Kumar Gopal Bhai Patel - C/o. Assam Tea Packers Vs State of Gujarat and 1
Gujarat High Court · (2012) 09 GUJ CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 397Prevention of Food Adulteration Act, 1954 — Section 16, 16(1)(a)(i)(ii), 23, 24, 7
High Courts13 Sept 2012
State of Gujarat Vs Dilavarbhai Javanbhai MIR and 1
Gujarat High Court · (2012) 09 GUJ CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts13 Sept 2012
M/s. Angsley Investment Ltd. Vs M/s. Turus Shipping Service and 3
Gujarat High Court · (2012) 09 GUJ CK 0015
Partnership Act, 1932 — Section 69
High Courts12 Sept 2012
Commissioner of Income Tax Central-II Vs Shambhubhai Mahadev Ahir
Gujarat High Court · (2013) 260 CTR 320 : (2013) 213 TAXMAN 179
Income Tax Act, 1961 — Section 260A, 268A
High Courts12 Sept 2012
Refnol Resins and Chemicals Ltd. Vs Union of India
Gujarat High Court · (2013) 287 ELT 61
Foreign Trade (Development and Regulation) Act, 1992 — Section 11, 11(2), 13, 14, 20