High Courts26 Sept 2012Dismissed
Patel Mukeshkumar Shivabhai Vs State of Gujarat
Gujarat High Court · (2013) CriLJ 1
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Penal Code, 1860 (IPC) — Section 302
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Gujarat High Court judgments
35,376 judgments · page 669 of 1,769
High Courts26 Sept 2012
Salmabibi Anvarbhai Ramjanbhaimaniar and 4 Vs Dilipkumar Vallabhbhai Patel and 2
Gujarat High Court · (2012) 09 GUJ CK 0027
High Courts26 Sept 2012Dismissed
Jangliyabhai Ranglabhai Dhanuk Convict No. 79236 Vs State of Gujarat
Gujarat High Court · (2012) 09 GUJ CK 0024
Constitution of India, 1950 — Article 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 428, 432, 433Evidence Act, 1872 — Section 103, 106, 11, 27, 8
High Courts26 Sept 2012Dismissed
Issan Overseas Ltd and 5 Vs Abhyuday Co-operative Bank Ltd and 3
Gujarat High Court · (2012) 09 GUJ CK 0014
Constitution of India, 1950 — Article 12, 14, 226, 243, 32Gujarat Co-operative Societies Act, 1961 — Section 115A, 115A(1), 13(2), 13(4), 159Reserve Bank of India Act, 1934 — Section 22, 3, 39
High Courts26 Sept 2012Dismissed
Bhumika Vijaysinh Rathod Vs State of Gujarat and Others
Gujarat High Court · (2012) 09 GUJ CK 0013
High Courts26 Sept 2012Allowed
Narsinghbhai Maliyabhai Nayak and Another Vs State of Gujarat
Gujarat High Court · (2012) 09 GUJ CK 0003
Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Evidence Act, 1872 — Section 8
High Courts25 Sept 2012Disposed Off
Utkal Lumbers Pvt. Ltd. Vs Union of India
Gujarat High Court · (2017) 345 ELT 101
High Courts25 Sept 2012Allowed
Maganbhai Hansrajbhai Patel Vs Assistant Commissioner of Income Tax and Another
Gujarat High Court · (2012) 09 GUJ CK 0157
Income Tax Act, 1961 — Section 115WA, 143, 156, 179, 179(1)Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 — Section 11(2), 11(2)(a), 3
High Courts25 Sept 2012
Ansingbhai Bhikhabhai Rathva Vs State of Gujarat
Gujarat High Court · (2013) 1 GLR 675
Penal Code, 1860 (IPC) — Section 302, 320, 325
High Courts25 Sept 2012Dismissed
MMTC Limited Vs Shakti Clearing Agency Pvt. Ltd.
Gujarat High Court · (2012) 09 GUJ CK 0141
Arbitration and Conciliation Act, 1996 — Section 45, 54, 8Constitution of India, 1950 — Article 226, 227
High Courts25 Sept 2012Allowed
Panchsheel Mercantile Co-op. Bank Ltd. Vs Provisional Liquidator of Veenutex Dying and Printing and 1
Gujarat High Court · (2012) 09 GUJ CK 0131
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 13, 15
High Courts25 Sept 2012Allowed
Thakkar Raghuram Ranchhodbhai Vs Gohil Shivaji Gamarsinh and 2
Gujarat High Court · (2012) 09 GUJ CK 0083
Bombay Public Trusts Act, 1950 — Section 24, 50, 51, 71, 72Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 226, 227
High Courts25 Sept 2012Allowed
Huseinsahab Sarfulla Saiyad and Others Vs Mohammed Hanif Ahmed Badat Through Poa Abdu Samad Mohmmed and Others
Gujarat High Court · (2012) 09 GUJ CK 0064
Constitution of India, 1950 — Article 226, 227
High Courts25 Sept 2012Dismissed
G.T. Jadeja Vs State of Gujarat and Others
Gujarat High Court · (2012) 09 GUJ CK 0032
High Courts25 Sept 2012
Commissioner of Customs Vs State of Gujarat
Gujarat High Court · (2013) 289 ELT 156
Penal Code, 1860 (IPC) — Section 175, 176, 186
High Courts24 Sept 2012Dismissed
Jayendra alias Somsinh Dipsinh Rathod Vs State of Gujarat
Gujarat High Court · (2013) CriLJ 322
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304
High Courts24 Sept 2012Allowed
Nayanaben Yogendrabhai Pandya Vs State of Gujarat and Others
Gujarat High Court · (2013) LabIC 54
High Courts24 Sept 2012Dismissed
Borsad Municipality Vs Naginbhai Kishabhai Vaghela and 1
Gujarat High Court · (2012) 09 GUJ CK 0090
Constitution of India, 1950 — Article 227
High Courts24 Sept 2012Dismissed
Hind Mosaic and Cement Works and 1 Vs Shree Sahjanand Trading Corporation and 1
Gujarat High Court · (2012) 09 GUJ CK 0072
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Patents Act, 1970 — Section 13, 2, 64, 7, 8
High Courts24 Sept 2012Dismissed
O.P. Khurana Vs Union of India and Others
Gujarat High Court · (2012) 09 GUJ CK 0057