High Courts27 Sept 2012Allowed
Ashok Parbatbhai Godhaniya Vs Gujarat Industrial Development Co.
Gujarat High Court · (2012) 09 GUJ CK 0125
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 668 of 1,769
High Courts27 Sept 2012Allowed
Otis Elevator Company (India) Limited Vs Arjunbhai Dhulabhai Chauhan
Gujarat High Court · (2013) 137 FLR 552
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts27 Sept 2012
Deputy Engineer (O and M), Dakshin Gujarat VIJ Company Limited Vs Govindbhai B. Patel C/o. Amit Kediya Proprietor of and 1
Gujarat High Court · (2012) 09 GUJ CK 0088
High Courts27 Sept 2012
Zapadiya Chandubhai Manjibhai Vs State of Gujarat and 6
Gujarat High Court · (2012) 09 GUJ CK 0085
Constitution of India, 1950 — Article 226
High Courts27 Sept 2012Allowed
Kaneriya Oil Industries Vs State of Gujarat and 2
Gujarat High Court · (2012) 09 GUJ CK 0068
Limitation Act, 1963 — Section 5Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Sept 2012
Pankaj Haridas Dabhane Vs State of Gujarat
Gujarat High Court · (2012) 09 GUJ CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 313, 427, 428, 433APenal Code, 1860 (IPC) — Section 363, 366, 375, 376, 506(2)
High Courts27 Sept 2012
Rajiv Kanchanlal Sheth and 7 Vs Jadavben Lallubhai Hirabhai Patel and 2
Gujarat High Court · (2012) 09 GUJ CK 0065
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, Order 43 Rule 1, 96(3)
High Courts27 Sept 2012Dismissed
Farsuram Sunderdas Acharya Vs Lalbhai Kasambhai Mansuri
Gujarat High Court · (2012) 09 GUJ CK 0058
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 5
High Courts27 Sept 2012Allowed
Madhu Devi Ashok Panchariya Vs Union of India Joint Secretary to The G.O.I. and Others
Gujarat High Court · (2012) 3 GLR 2623
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22, 22(5)Customs Act, 1962 — Section 135
High Courts27 Sept 2012Dismissed
Jyostnaben Kamleshbhai Patel and 1 Vs State of Gujarat and 1
Gujarat High Court · (2012) 09 GUJ CK 0023
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts27 Sept 2012Dismissed
M.G. Tandel Vs State of Gujarat and Others
Gujarat High Court · (2012) 09 GUJ CK 0004
High Courts26 Sept 2012
State of Gujarat Vs Harshadkumar @ Tiri @ Chhako Kalidas Parmar
Gujarat High Court · (2012) 09 GUJ CK 0133
Bombay Police Act, 1951 — Section 135(1)Penal Code, 1860 (IPC) — Section 302
High Courts26 Sept 2012Dismissed
Mohammad Rahim Abdul Raheman Pathan Vs State of Gujarat and 1
Gujarat High Court · (2012) 09 GUJ CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 397, 401
High Courts26 Sept 2012Dismissed
Balkrishna Markandray Trivedi Vs Bank of Baroda and Another
Gujarat High Court · (2013) 1 GLR 386
Limitation Act, 1963 — Section 5, 5
High Courts26 Sept 2012
Ankur Pravinbhai Ganatra Vs Bagasara Nagarpalika and 1
Gujarat High Court · (2012) 09 GUJ CK 0096
Constitution of India, 1950 — Article 226, 227
High Courts26 Sept 2012Dismissed
Keshabhai Kamabhai and Others Vs Kanuben and Others
Gujarat High Court · (2012) 09 GUJ CK 0087
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2, Order 8 Rule 1Constitution of India, 1950 — Article 226, 227
High Courts26 Sept 2012
Balubhai Parshurambhai Bhil Vs State of Gujarat
Gujarat High Court · (2013) 1 GLR 195
Criminal Procedure Code, 1973 (CrPC) — Section 209, 428Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts26 Sept 2012Dismissed
Saiyad Khalidmiyan Afzalmiyan and Others Vs Humayun Vijarat Husain and Others
Gujarat High Court · (2012) 09 GUJ CK 0084
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226
High Courts26 Sept 2012Allowed
Maganbhai Hansrajbhai Patel Vs Assistant Commissioner of Income Tax and 1
Gujarat High Court · (2013) 180 CompCas 97 : (2013) 256 CTR 269 : (2013) 353 ITR 567 : (2012) 211 TAXMAN 386
Income Tax Act, 1961 — Section 115WA, 143, 156, 179, 179(1)Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 — Section 11(2)(a), 11(2)(a)
High Courts26 Sept 2012
Gujarat Industrial Security Force Society Vs Workmen Represented by Gujarat Industrial Security, Force Society Karmachari Union
Gujarat High Court · (2013) LabIC 1531
Constitution of India, 1950 — Article 14, 16, 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1)