COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 666 of 1,769

High Courts09 Oct 2012Dismissed

Jayendra V. Mehta and Others Vs State of Gujarat

Gujarat High Court · (2013) LabIC 267

Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 16, 16(1), 309, 310(1), 311States Reorganisation Act, 1956 — Section 115(7)

High Courts09 Oct 2012

Miraben WD of Dineshbharthi Bava and others Vs District Collector and others

Gujarat High Court · (2012) 10 GUJ CK 0001

Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5

High Courts08 Oct 2012Allowed

In Re: Reliance Jamnagar Infrastructure Limited

Gujarat High Court · (2013) 112 CLA 234

Companies Act, 1956 — Section 391, 391, 391(1), 391(2), 392

High Courts08 Oct 2012

Ghaneshwar M. Soni Vs Laljibhai Varvabhai Desai and Another

Gujarat High Court · (2013) 111 BC 727

Criminal Procedure Code, 1973 (CrPC) — Section 203, 397, 401General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138, 138(b), 141, 142

High Courts08 Oct 2012

Chimanlal and Sons Vs Deputy Commissioner of Income Tax

Gujarat High Court · (2013) 353 ITR 344

Income Tax Act, 1961 — Section 143(1), 143(3), 148

High Courts08 Oct 2012

Vishwanath Engineers Vs Assistant Commissioner of Income Tax

Gujarat High Court · (2013) 354 ITR 211

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 147, 148, 271(1)(c), 274

High Courts05 Oct 2012Allowed

Gujarat Petrofils Employees Congress and Others Vs Union of India and Others

Gujarat High Court · (2013) 136 FLR 615

Constitution of India, 1950 — Article 12, 226Industrial Disputes Act, 1947 — Section 25(O)

High Courts05 Oct 2012Dismissed

Bhavnagar Municipal Corporation Vs Vasantben B. Baraya and Others

Gujarat High Court · (2013) 136 FLR 966 : (2013) LLR 201

Limitation Act, 1963 — Section 5Payment of Gratuity Act, 1972 — Section 7, 7(4), 7(7)

High Courts05 Oct 2012

Kalpanaben Champakbhai Parshottambhai Patel and 1 Vs Bhanuben Shankarbhai Mahayanshi and 3

Gujarat High Court · (2012) 10 GUJ CK 0035

High Courts05 Oct 2012Dismissed

Niko Resources Ltd. Vs Gujarat State Petroleum Corporation Ltd. and 1

Gujarat High Court · (2012) 10 GUJ CK 0012

Arbitration and Conciliation Act, 1996 — Section 10, 11(5), 12, 13, 16

High Courts05 Oct 2012Allowed

Vinubhai Manibhai Patel Vs State of Gujarat and 1

Gujarat High Court · (2012) 10 GUJ CK 0005

High Courts04 Oct 2012

Arif Abdul Kader Fazlani Vs Hitesh Raojibhai Patel and Co. and 1

Gujarat High Court · (2012) 10 GUJ CK 0043

High Courts04 Oct 2012Dismissed

State of Gujarat Vs Rajesh C. Mulwani

Gujarat High Court · (2013) LabIC 340

Constitution of India, 1950 — Article 14, 16, 16(1)

High Courts03 Oct 2012Dismissed

Oil and Natural Gas Commission Vs Baldev Babaji Thakore and Others

Gujarat High Court · (2013) 138 FLR 482 : (2013) LLR 262

Constitution of India, 1950 — Article 226, 227

High Courts03 Oct 2012

Joitiben Patel Vs Gaymay Pestanji Vesmawala and 12

Gujarat High Court · (2012) 10 GUJ CK 0026

High Courts03 Oct 2012

Parimal Trivedi and Others Vs Pradip Prajapati and Others

Gujarat High Court · (2013) 1 GLR 612

Criminal Procedure Code, 1973 (CrPC) — Section 164

High Courts01 Oct 2012Dismissed

Navalshankar Amrutlal Vs Prabhaben Becharlal

Gujarat High Court · (2013) 1 RCR(Rent) 481

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 13(1)(k), 13(1)(L), 13(a), 29

High Courts01 Oct 2012

DilipKumar Nandlal Patel Vs Director/Manager

Gujarat High Court · (2012) 10 GUJ CK 0045

Industrial Disputes Act, 1947 — Section 25, 25F, 33, 33A

High Courts01 Oct 2012Dismissed

Commissioner of Income Tax-I Vs Valibhai Khanbhai Mankad

Gujarat High Court · (2013) 261 CTR 538 : (2013) 216 TAXMAN 18

Income Tax Act, 1961 — Section 139, 194C, 194C(3), 40(a)(ia), 44AE

High Courts01 Oct 2012

Vijay S. Shinde, Senior Civil Judge (Retired) Vs High Court of Gujarat and Another

Gujarat High Court · (2013) 1 GLR 658

Criminal Procedure Code, 1973 (CrPC) — Section 205, 206, 251, 252, 253Factories Act, 1948 — Section 63, 92