High Courts06 Sept 2012Allowed
Rakeshbhai Kantibhai Parmar Vs State of Gujarat and 1
Gujarat High Court · (2012) 09 GUJ CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 673 of 1,769
High Courts05 Sept 2012Allowed
Jagdish Balisinh Chauhan Vs State of Gujarat and 1
Gujarat High Court · (2012) 09 GUJ CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Sept 2012
Vinodbhai N Bhimani Vs Ahmedabad Municipal Corporation and Others
Gujarat High Court · (2012) 09 GUJ CK 0115
Bombay Provincial Municipal Corporations Act, 1949 — Section 260(1), 260(2)
High Courts05 Sept 2012
Keyur Enterprise and Others Vs State of Gujarat and Others
Gujarat High Court · (2012) 09 GUJ CK 0098
Gujarat Town Planning and Urban Development Act, 1976 — Section 21, 22, 23, 24, 25
High Courts05 Sept 2012Dismissed
Brijrajsinh Hemantsinh Jadeja Vs State of Gujarat and Another
Gujarat High Court · (2012) 3 GLR 2704
Banking Regulation Act, 1949 — Section 5(b)Constitution of India, 1950 — Article 213Gujarat Co-operative Societies Act, 1961 — Section 116, 117, 2, 2(21), 2(3)
High Courts05 Sept 2012Dismissed
Abdul Raheman Haji Yusuf Padela Vs Chief Officer Dhoraji Nagar Palika and 3
Gujarat High Court · (2012) 09 GUJ CK 0005
Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 253, 65(3)
High Courts04 Sept 2012Dismissed
Wealth Tax Officer Vs Lallubhai Jogibhai Patel
Gujarat High Court · (2012) 09 GUJ CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 52Income Tax Act, 1922 — Section 10(1), 10(2), 10(2)(xv)
High Courts04 Sept 2012Allowed
Executive Engineer and Another Vs Raval Vitthalbhai Sagram Bhai and Another
Gujarat High Court · (2012) 135 FLR 725 : (2013) LLR 24
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts04 Sept 2012Allowed
Arvind Mills Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2012) 211 TAXMAN 158
Income Tax Act, 1961 — Section 143(3), 147, 148, 149(3), 160
High Courts04 Sept 2012Dismissed
Choksi Tube Co. Ltd. Vs Appellate Authority and Others
Gujarat High Court · (2013) 118 SCL 301
Companies Act, 1956 — Section 10(F), 10F, 111(A), 113, 446Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120, 34, 380, 406, 409
High Courts03 Sept 2012Dismissed
Commissioner of C. Ex. and Cus., Surat-II Vs Gujarat Glass Pvt. Ltd.
Gujarat High Court · (2013) 290 ELT 538
Central Excises and Salt Act, 1944 — Section 11A, 11AC, 35G
High Courts03 Sept 2012Allowed
Anchor Logistics Vs Commissioner of Customs
Gujarat High Court · (2013) 290 ELT 334
Customs Act, 1962 — Section 108, 114(i)
High Courts03 Sept 2012Allowed
Manan Corporation Vs Asstt Commissioner of Income Tax, Circle-5
Gujarat High Court · (2013) 255 CTR 415 : (2013) 356 ITR 44` : (2013) 31 STR 535 : (2013) 214 TAXMAN 373
Finance Act, 2003 — Section 39(e)(i)Income Tax Act, 1961 — Section 80IB, 80IB(10), 80IB(10)(a), 80IB(10)(a)(1), 80IB(10)(d)
High Courts03 Sept 2012Allowed
Makwana Shankarbhai Somabhai and 2 Vs State of Gujarat
Gujarat High Court · (2012) 09 GUJ CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 114, 363, 366, 504, 506(2)
High Courts03 Sept 2012
Karansinh Nagusinh Rajput and 1 Vs State of Gujarat
Gujarat High Court · (2012) 09 GUJ CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts03 Sept 2012Allowed
In Re: Milestone Tradelinks P. Ltd.
Gujarat High Court · (2013) 113 CLA 137 : (2013) 176 CompCas 337
Companies Act, 1956 — Section 211, 211(3A), 211(3B), 391, 394
High Courts03 Sept 2012Allowed
Vijay Karna Matiya and 4 Vs State of Gujarat and 1
Gujarat High Court · (2012) 09 GUJ CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Sept 2012
Jadeja Jitendrasinh Chandrasinh Vs Tax Recovery Officer, Range 3 and 2
Gujarat High Court · (2013) 261 CTR 306 : (2012) 211 TAXMAN 215
Income Tax Rules, 1962 — Rule 61 , 63
High Courts03 Sept 2012Allowed
Prakash Jewellers Vs Asstt. CIT
Gujarat High Court · (2013) 261 CTR 195
Income Tax Act, 1961 — Section 127(2), 132, 132(1), 132(4), 132A
High Courts03 Sept 2012Allowed
Garden Finance Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2013) 353 ITR 522
Income Tax Act, 1961 — Section 143(3), 148, 32