COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 675 of 1,769

High Courts27 Aug 2012Allowed

Vodafone Essar Gujarat Ltd. Vs Department of Income Tax

Gujarat High Court · (2013) 176 CompCas 7 : (2013) 2 CompLJ 155 : (2013) 353 ITR 222

Companies Act, 1956 — Section 390(b), 391, 391, 391, 391(1)Contract Act, 1872 — Section 2(d), 25Income Tax Act, 1961 — Section 115JB, 195, 2(14), 2(19AA), 281

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High Courts27 Aug 2012

Gujarat Fluorochemicals Ltd. Vs Assistant Commissioner of Income Tax

Gujarat High Court · (2013) 353 ITR 398

Income Tax Act, 1961 — Section 143(3), 147, 80HHC

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High Courts27 Aug 2012Allowed

Arvind Polycot Ltd. Vs Chandra Ram

Gujarat High Court · (2013) 353 ITR 511 : (2013) 214 TAXMAN 156

Income Tax Act, 1961 — Section 119, 143(3), 147, 148, 28

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High Courts24 Aug 2012Dismissed

Commissioner of Income Tax Vs Sureshchandra Durgaprasad Khatod (HUF)

Gujarat High Court · (2012) 08 GUJ CK 0033

Constitution of India, 1950 — Article 136Income Tax Act, 1961 — Section 12A, 260A, 268A, 268A(1), 271(1)(c)

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High Courts23 Aug 2012Allowed

General Motors India (P) Ltd. Vs Deputy Commissioner of Income Tax

Gujarat High Court · (2013) 257 CTR 123 : (2013) 354 ITR 244

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 142(1), 143(2), 143(3), 144CSick Industrial Companies (Special Provisions) Act, 1985 — Section 17, 3

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High Courts23 Aug 2012Dismissed

Narhari H. Amin and Another Vs Gujarat University and Others

Gujarat High Court · (2013) 1 GLR 430

Gujarat University Act, 1949 — Section 12, 12(5), 15, 16, 19

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High Courts23 Aug 2012

Anupamaben Shaileshbhai Shah Vs State of Gujarat and Another

Gujarat High Court · (2012) 3 GLH 871 : (2012) 53 GLR 2382 : (2013) 1 RCR(Rent) 60

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15, 18, 18(1), 18(2), 19Criminal Procedure Code, 1973 (CrPC) — Section 258, 468, 468(2), 468(2)(b), 469

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High Courts23 Aug 2012Allowed

Lok Bharati, Sanosara Vs Naranbhai B. Patel and Others

Gujarat High Court · (2012) 3 GLH 595

Constitution of India, 1950 — Article 14, 16

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High Courts23 Aug 2012

Shri Jagdamba Polymers Ltd. Vs Union of India

Gujarat High Court · (2013) 289 ELT 429

Central Excises and Salt Act, 1944 — Section 11AA, 11B, 11BB, 37, 37BCustoms Act, 1962 — Section 27, 27A

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High Courts22 Aug 2012Disposed Off

U.M. Cables Ltd. Vs Union of India

Gujarat High Court · (2017) 347 ELT 78

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High Courts22 Aug 2012Allowed

GSPL India Transco Ltd. Vs Union of India and Another

Gujarat High Court · (2013) 255 CTR 287 : (2012) 56 VST 19

Central Excises and Salt Act, 1944 — Section 35QCompanies Act, 1956 — Section 4, 4(1), 4(1)(c), 617Constitution of India, 1950 — Article 136, 14, 19(1)(g), 226, 227

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High Courts22 Aug 2012