High Courts18 Jun 2012Allowed
Bharatbhai B. Shah Vs ITO and Others
Gujarat High Court · (2013) 355 ITR 373
Income Tax Act, 1961 — Section 139, 140A, 142, 143, 143(1)(a)
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 683 of 1,769
High Courts16 Jun 2012Dismissed
Dy. CIT Vs Panna Corporation
Gujarat High Court · (2012) 06 GUJ CK 0072
Income Tax Act, 1961 — Section 132(4), 260A
High Courts16 Jun 2012Dismissed
State of Gujarat Vs Harshadbhai Galabhai Makwana and Others
Gujarat High Court · (2013) 1 DMC 86
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Dowry Prohibition Act, 1961 — Section 4, 5Penal Code, 1860 (IPC) — Section 107, 108, 114, 306, 498A
High Courts16 Jun 2012
Madhu Fabrics Ltd. Vs Regional Director, Company Law Administration, Mumbai and Others
Gujarat High Court · (2013) 114 CLA 96 : (2013) 176 CompCas 368 : (2012) 53 GLR 2420 : (2013) 1 SCT 503
Bombay Industrial Relations Act, 1946 — Section 78, 79Companies Act, 1956 — Section 391Sick Industrial Companies (Special Provisions) Act, 1985 — Section 3(1)(o)
High Courts15 Jun 2012Dismissed
State of Gujarat Vs Arjunbhai Uttambhai Chaudhary and Others
Gujarat High Court · (2013) 1 DMC 156
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 107, 108, 113(A)Penal Code, 1860 (IPC) — Section 306, 498(A), 498A
High Courts15 Jun 2012Dismissed
Kandla Shipchandlers and Ship Repairers Assn. and Others Vs Union of India and Others
Gujarat High Court · (2013) 29 STR 233 : (2012) 52 VST 1
Finance Act, 1994 — Section 35, 35(1), 36, 42, 65(105)(zn)Major Port Trusts Act, 1963 — Section 2
High Courts14 Jun 2012
Commissioner of Central Excise Vs Harish Silk Industries
Gujarat High Court · (2013) 288 ELT 74
Central Excises and Salt Act, 1944 — Section 11A, 11AC, 3, 35G, 4
High Courts14 Jun 2012
Makvana Udaji Jehaji and Others Vs Makvana Parthiji Punjaji and Others
Gujarat High Court · (2012) 53 GLR 2354
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 1, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9
High Courts14 Jun 2012Dismissed
Indian Council of Social Welfare, Kutch Vs Rajdan Magdan Charan and Another
Gujarat High Court · (2012) 134 FLR 629
Constitution of India, 1950 — Article 227
High Courts14 Jun 2012Dismissed
Commissioner of Central Excise and Customs Vs Trade Tek Corporation
Gujarat High Court · (2012) 53 VST 477
Central Excises and Salt Act, 1944 — Section 2(aaa)Finance Act, 1994 — Section 65, 65(105)(j), 65(25), 76, 77
High Courts13 Jun 2012Dismissed
Principal, S.V. Doshi Girls High School and Another Vs Lilaben Somabhai Gadasa
Gujarat High Court · (2012) 2 GLH 428
Civil Procedure Code, 1908 (CPC) — Section 115, 33Constitution of India, 1950 — Article 12, 133, 136, 226, 227Government of India Act, 1915 — Section 107
High Courts13 Jun 2012Dismissed
Gujarat State Fertilizers and Chemicals Ltd. Vs B.K. Bhatt
Gujarat High Court · (2012) 4 LLJ 262
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts13 Jun 2012
Premraj Dyeing and Printing Mills Pvt. Ltd. and Another Vs Union of India and Others
Gujarat High Court · (2013) 288 ELT 357 : (2012) 53 GLR 2523
Central Excises and Salt Act, 1944 — Section 11B, 35, 35A, 35B, 3A
High Courts13 Jun 2012
Kapadia Enterprise Vs Union of India
Gujarat High Court · (2013) 287 ELT 255
Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 11A(2), 11A(3), 11AC
High Courts13 Jun 2012Dismissed
Gujarat Khadi Pratishtan Vs Union of India
Gujarat High Court · (2013) 287 ELT 277
Central Excises and Salt Act, 1944 — Section 11AConstitution of India, 1950 — Article 226, 227
High Courts12 Jun 2012Allowed
V.B. Investments Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2012) 346 ITR 193
Income Tax Act, 1961 — Section 139, 142, 143, 143(3), 147
High Courts12 Jun 2012Dismissed
Pravinchandra Jayantilal Shah Vs High Court of Gujarat and 1
Gujarat High Court · (2012) 06 GUJ CK 0062
High Courts12 Jun 2012Allowed
Priya Blue Industries Pvt. Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2012) 346 ITR 204
Income Tax Act, 1961 — Section 10(15)(iv), 139(1), 142(1), 143(3), 147
High Courts12 Jun 2012Dismissed
State of Gujarat Vs Naran Ramji Patel
Gujarat High Court · (2012) 06 GUJ CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 506(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(10)
High Courts12 Jun 2012Dismissed
Commissioner of Income Tax-III Vs M/s Shreenath Intermediates C/o Bhailalbhai T Akhani
Gujarat High Court · (2012) 209 TAXMAN 52
Income Tax Act, 1961 — Section 143(3), 260A, 68