High Courts12 Jun 2012Allowed
Gujarat Urban Co-operative Bank Federation Vs Union of India
Gujarat High Court · (2012) 209 TAXMAN 340
Income Tax Act, 1961 — Section 119, 194A, 194A(3)(v)
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 684 of 1,769
High Courts12 Jun 2012Dismissed
The Income Tax Officer, Ward 1(2) Vs Divya Vasundhara Financiers Private Limited
Gujarat High Court · (2012) 06 GUJ CK 0044
Income Tax Act, 1961 — Section 260A
High Courts12 Jun 2012Dismissed
PBM Ploytex Ltd. Vs Union of India and Another
Gujarat High Court · (2012) 134 FLR 583
Constitution of India, 1950 — Article 226, 227Payment of Gratuity Act, 1972 — Section 2A
High Courts12 Jun 2012Dismissed
Borsad Nagar Palika Vs Naginbhai Kishanbhai Vaghela and Another
Gujarat High Court · (2012) 134 FLR 579
Constitution of India, 1950 — Article 227
High Courts11 Jun 2012Dismissed
Commissioner of Income Tax-III Vs Prabhudas Kishordas Tobacco Products Pvt Ltd
Gujarat High Court · (2012) 06 GUJ CK 0061
Income Tax Act, 1961 — Section 143(2), 40 A(2), 40A(2)(b)
High Courts11 Jun 2012Dismissed
State of Gujarat Vs Rajubhai Nathaubhai Barapatra
Gujarat High Court · (2012) 06 GUJ CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 306, 498A
High Courts11 Jun 2012Dismissed
State of Gujarat Vs Shantaben
Gujarat High Court · (2012) 06 GUJ CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 306, 498A
High Courts11 Jun 2012Dismissed
Baroda Jilla Class-IV Employee Association Vs State of Gujarat and 3
Gujarat High Court · (2012) 06 GUJ CK 0058
High Courts11 Jun 2012
Unisilk Ltd. Vs Commissioner of Customs and 1
Gujarat High Court · (2012) 192 ECR 129 : (2012) 284 ELT 646 : (2013) 19 GSTR 547
Customs Act, 1962 — Section 110, 124, 45(2)(b), 48
High Courts11 Jun 2012Dismissed
Mahendrabhai Natwarlal Patel and 2 Vs Regional Provident Fund Commissioner and 2
Gujarat High Court · (2012) 06 GUJ CK 0056
Constitution of India, 1950 — Article 226
High Courts11 Jun 2012Dismissed
State of Gujarat Vs Rabari Karmashibhai Magnabhai and 2
Gujarat High Court · (2012) 06 GUJ CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 397, 504, 506(2)
High Courts11 Jun 2012Dismissed
Ruti Rushi Modi Through P O A Vs Surat Peoples CO Op Bank Ltd and Others
Gujarat High Court · (2012) 06 GUJ CK 0051
Limitation Act, 1963 — Section 27, 3
High Courts11 Jun 2012Dismissed
Ahmedabad Municipal Corp Vs Pathikbhai Bhupendrabhai Shah
Gujarat High Court · (2012) 06 GUJ CK 0049
High Courts11 Jun 2012Dismissed
Ghanshyam Motibhai Patel Vs State of Gujarat and 3
Gujarat High Court · (2012) 06 GUJ CK 0048
High Courts11 Jun 2012
United India Insurance Co. Ltd Vs Hemlataben Thakkar and Others
Gujarat High Court · (2012) 06 GUJ CK 0045
High Courts11 Jun 2012Dismissed
State of Gujarat Vs Indubhai Bhikhabhai Bharwad
Gujarat High Court · (2012) 06 GUJ CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 504, 506(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(5)
High Courts11 Jun 2012Dismissed
Commissioner of Income Tax Vs Madhur Shares and Stocks Pvt Ltd
Gujarat High Court · (2012) 06 GUJ CK 0035
High Courts11 Jun 2012Dismissed
Gujarat State Co-Operative Agri. and Rural Dev.Bank Emp.Uni. Vs Union of India
Gujarat High Court · (2012) 06 GUJ CK 0034
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 17, 17(2), 192, 295
High Courts11 Jun 2012
Nizam Ibrahimbhai Patel Vs Official Liquidator
Gujarat High Court · (2012) 06 GUJ CK 0033
Constitution of India, 1950 — Article 14, 16
High Courts11 Jun 2012Dismissed
State of Gujarat Vs Shakti Oil Depot
Gujarat High Court · (2012) 06 GUJ CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Essential Commodities Act, 1955 — Section 13, 7