COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 686 of 1,769

High Courts10 May 2012Dismissed

Rajkot Textile Mills Vs Mill Kamdar Mandal

Gujarat High Court · (2012) 4 LLJ 534

Bombay Industrial Relations Act, 1946 — Section 11, 119D, 42(2), 73AConstitution of India, 1950 — Article 226, 227Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 22(1)

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High Courts10 May 2012

Rajiv Maheshkumar Mehta and Others Vs State of Gujarat and Others

Gujarat High Court · AIR 2013 Guj 9 : (2012) 2 GLH 457

Constitution of India, 1950 — Article 162, 226, 254, 254(2), 254(2)Registration Act, 1908 — Section 32, 33, 70

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High Courts09 May 2012Dismissed

Bharat Petroleum Corporation Ltd. Vs Talaja Nagarpalika and Others

Gujarat High Court · (2012) 53 GLR 2477

Companies Act, 1956 — Section 617Gujarat Municipalities Act, 1963 — Section 146, 148, 258, 258(1), 65

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High Courts09 May 2012Dismissed

Venus Jewel Vs Commissioner of Service Tax-I Mumbai and Another

Gujarat High Court · (2013) 256 CTR 164 : (2012) 285 ELT 167 : (2012) 2 GLH 555 : (2012) 28 STR 229

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Constitution of India, 1950 — Article 21, 226, 226(2)Finance Act, 1994 — Section 66A, 68, 69, 70, 73

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High Courts09 May 2012Dismissed

K.S. Engineers and Contractors Vs Asstt. Provident Fund Commissioner and Another

Gujarat High Court · (2012) 4 LLJ 667 : (2012) LLR 809

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A

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High Courts08 May 2012Dismissed

IOC Ltd. Vs Durga Roadlines-Harish Chandulal Thacker

Gujarat High Court · (2013) 1 ARBLR 537 : (2012) 3 GLH 609

Arbitration Act, 1940 — Section 14, 17Arbitration and Conciliation Act, 1996 — Section 2(e), 34, 36, 85(2)(a)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, 148A, 20, 38

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High Courts08 May 2012

United India Insurance Co. Ltd. Vs Sidikbhai Ukabhai Solanki and Another

Gujarat High Court · (2012) 2 GLH 465

Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 140, 144, 166

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High Courts08 May 2012

Bharatsigh Lakshmansigh Makwana and Others Vs State of Gujarat and Another

Gujarat High Court · (2012) 3 GLH 62

Bombay Primary Education Act, 1947 — Section 2Constitution of India, 1950 — Article 14, 16, 19(1)(a)Customs Act, 1962 — Section 25

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High Courts07 May 2012Dismissed

CIT Vs Manekbaug Co-Operative Housing Society Ltd.

Gujarat High Court · (2012) 05 GUJ CK 0038

Income Tax Act, 1961 — Section 142(1), 143(1), 143(3), 2(24), 2(24)(vii)

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High Courts07 May 2012Dismissed

Jagega Gujarat Sangharsh Samiti Vs State of Gujarat and Others

Gujarat High Court · (2012) 2 GLH 470

Constitution of India, 1950 — Article 21, 226Motor Vehicles Act, 1988 — Section 74, 75Penal Code, 1860 (IPC) — Section 188

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High Courts07 May 2012Dismissed

Charutar Arogya Mandal Vs Parents Association for the Medical/ Dental Students and Others

Gujarat High Court · (2012) 2 GLH 489

Constitution of India, 1950 — Article 142, 19(1)(g), 19(6), 226, 227

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High Courts04 May 2012

Kandhal Sarman Jadeja Vs State of Gujarat

Gujarat High Court · (2012) CriLJ 4165 : (2012) 2 GLH 678 : (2012) 2 GLR 1656

Criminal Procedure Code, 1973 (CrPC) — Section 167, 169, 197, 209, 309Evidence Act, 1872 — Section 27

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High Courts04 May 2012Dismissed

Rameshbhai Mathurbhai Pateliya Vs State of Gujarat and Others

Gujarat High Court · AIR 2012 Guj 106

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High Courts04 May 2012Allowed

Nitro Aromatics A Division of Deepak Nitrite Limited Vs Regional Director, ESI Corporation and Others

Gujarat High Court · (2013) 136 FLR 359 : (2012) 2 GLH 417 : (2012) 4 LLJ 786

Constitution of India, 1950 — Article 14Employees State Insurance Act, 1948 — Section 40, 41, 82, 85B

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High Courts04 May 2012Allowed

In Re: Aangi Shares and Services (P.) Ltd.

Gujarat High Court · (2012) 109 CLA 453 : (2012) 173 CompCas 47 : (2012) 113 SCL 515

Companies Act, 1956 — Section 211(3A), 391, 392, 393, 394

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High Courts04 May 2012

In Re : Vasupujya Jewels P. Ltd.

Gujarat High Court · (2012) 109 CLA 444 : (2012) 172 CompCas 382

Companies Act, 1956 — Section 17, 192, 211(3A), 211(3A), 3

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High Courts03 May 2012

B.T. Trivedi Vs State of Gujarat and Another

Gujarat High Court · (2013) 1 GLR 30

Constitution of India, 1950 — Article 226

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High Courts02 May 2012Allowed

Hindustan Unilever Limited Vs State of Gujarat and Another

Gujarat High Court · (2013) 2 Crimes 139

Prevention of Food Adulteration Act, 1954 — Section 13(2), 20

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High Courts02 May 2012Dismissed

Gujarat State Pharmacist Association Vs State of Gujarat and Another

Gujarat High Court · (2012) 53 GLR 2412

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High Courts01 May 2012

Sanjay Rameshbhai Sagathiya Vs State of Gujarat and Others

Gujarat High Court · (2012) CriLJ 2506

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3

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