COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 688 of 1,769

High Courts23 Apr 2012Dismissed

Vrajmoti Corporation Vs Ambawadi Apartments Owners Association and Others

Gujarat High Court · (2012) 2 GLH 654

Gujarat Ownership Flats Act, 1973 — Section 18, 18(1)(2), 18(1)(f), 18(2), 18(f)Transfer of Property Act, 1882 — Section 17, 18, 53A

High Courts23 Apr 2012

Saurashtra Tantri Sangh and 2 Vs State of Gujarat

Gujarat High Court · AIR 2012 Guj 152 : (2012) 3 GLR 2504

Constitution of India, 1950 — Article 14, 162, 19, 19(1)(a), 226

High Courts23 Apr 2012Allowed

Lilaben Manubhai and 1 Vs Shardaben Ishvarbhai and 4

Gujarat High Court · (2012) 04 GUJ CK 0035

Motor Vehicles Act, 1988 — Section 154, 161, 162

High Courts23 Apr 2012Allowed

Oriental Insurance Co. Vs Ashraf Jemalbhai Jalmsanghi and 1

Gujarat High Court · (2012) 04 GUJ CK 0015

Motor Vehicles Act, 1988 — Section 149(2)

High Courts20 Apr 2012Dismissed

State Bank of Patiala Vs Rajeev Kumar

Gujarat High Court · (2013) 1 LLJ 122 : (2012) LLR 801

Constitution of India, 1950 — Article 311(2)Penal Code, 1860 (IPC) — Section 161

High Courts19 Apr 2012

Solanki Tushar M. and Others Vs Kandla Port Trust and Others

Gujarat High Court · (2013) 1 SCT 514

Constitution of India, 1950 — Article 12, 14, 226Industrial Disputes Act, 1947 — Section 10, 12(3), 18, 19Major Port Trusts Act, 1963 — Section 23, 24, 34(3)

High Courts17 Apr 2012Allowed

The New India Assurance Co. Ltd. Vs Ravindra Purshottam Senghani and Others

Gujarat High Court · (2013) ACJ 1779 : (2012) 2 GLH 325

Motor Vehicles Act, 1988 — Section 140, 163A, 163A, 166, 168

High Courts16 Apr 2012Allowed

Jyoti Vs Darshan Nirmal Jain

Gujarat High Court · AIR 2013 Guj 218 : (2012) 2 GLH 206

Civil Procedure Code, 1908 (CPC) — Section 96Family Courts Act, 1984 — Section 9Hindu Marriage Act, 1955 — Section 13B, 13B

High Courts12 Apr 2012Dismissed

State of Gujarat Vs Thakor Chandanji Virchandji and Others

Gujarat High Court · (2012) 2 GLH 299

Penal Code, 1860 (IPC) — Section 114, 302, 323

High Courts11 Apr 2012Dismissed

Sintex Industries Ltd. Vs Commissioner of Central Excise

Gujarat High Court · (2013) 287 ELT 261

Central Excises and Salt Act, 1944 — Section 2(e), 35, 35G

High Courts11 Apr 2012

Vishwanath Engineers Vs Assistant Commissioner of Income Tax

Gujarat High Court · (2013) 352 ITR 549

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226, 32Income Tax Act, 1961 — Section 105, 114, 142, 142(1), 143

High Courts11 Apr 2012

Pradeep P. Prajapati Vs Principal Secretary and Others

Gujarat High Court · (2012) 2 GLH 781

Central Vigilance Commission Act, 2003 — Section 4(1)Chartered Accountants Act, 1949 — Section 2(1)(b), 6(1)Civil Procedure Code, 1908 (CPC) — Order 13 Rule 5(2)

High Courts11 Apr 2012Dismissed

Commissioner of Income Tax-II Vs Nitin S. Garg

Gujarat High Court · (2012) 208 TAXMAN 16

Income Tax Act, 1961 — Section 122, 132, 143(3), 153, 260(A)

High Courts11 Apr 2012

Classic Microtech Pvt. Ltd. Vs Union of India

Gujarat High Court · (2012) 194 ECR 175 : (2012) 282 ELT 487 : (2012) 2 GLR 1691

Constitution of India, 1950 — Article 12, 14, 19, 226Customs Act, 1962 — Section 17Customs Tariff Act, 1975 — Section 3

High Courts10 Apr 2012Dismissed

Gujarat Rajya Karigar Talim Yojna Karmachari Mandal Varg and Another Vs State of Gujarat and Others

Gujarat High Court · (2012) 53 GLR 2378

Constitution of India, 1950 — Article 14, 16, 226

High Courts10 Apr 2012

Becharbhai Zaverbhai Patel and Another Vs Jashbhai Shivabhai Patel and Others

Gujarat High Court · (2013) 1 GLR 398

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d), 115

High Courts10 Apr 2012

Rajrani Omprakash Shukla and Another Vs Director, Employees'' State Insurance Corporation and Others

Gujarat High Court · (2012) 134 FLR 847 : (2013) 1 LLJ 101 : (2012) LLR 807

Employees State Insurance Act, 1948 — Section 76

High Courts09 Apr 2012Dismissed

Hansaben Ramjibhai Pithwa Vs State Of Gujarat and Another

Gujarat High Court · (2012) 2 DMC 45

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125, 126, 127, 127Hindu Marriage Act, 1955 — Section 24, 25

High Courts03 Apr 2012Dismissed

Maheshkumar Balubhai Vs Pramodbhai Balubhai Patel and Others

Gujarat High Court · (2013) 1 GLR 155

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 22Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 26

High Courts03 Apr 2012

Gujarat State Weights and Measures Vs State of Gujarat and Others

Gujarat High Court · AIR 2012 Guj 159

Constitution of India, 1950 — Article 14, 19(1)(g), 19(g), 226Legal Metrology Act, 2009 — Section 16, 17, 23, 24, 48