High Courts03 Apr 2012Dismissed
Ramesh Bhai Atmaram Vaghela Vs State of Gujarat and Another
Gujarat High Court · (2012) CriLJ 2386
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 143, 148, 149, 302, 324
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 689 of 1,769
High Courts03 Apr 2012Allowed
Bibiben and Others Vs Union of India
Gujarat High Court · (2013) 2 ACC 366
Railway Claims Tribunal Act, 1987 — Section 23
High Courts03 Apr 2012
Gujarat State Road Transport Corporation Vs Yusufbhai Karimbhai Vohra
Gujarat High Court · (2012) 4 LLJ 321 : (2013) 1 LLN 170
Constitution of India, 1950 — Article 226
High Courts02 Apr 2012Allowed
Merubhai Thakersibhai Jadav Vs Director General and I.G.P and 2
Gujarat High Court · (2012) 04 GUJ CK 0033
Police Manual Rules — Rule 154(5)
High Courts02 Apr 2012Allowed
Rajkot District Panchayat and Another Vs M/s. Vasoya Construction Co. and Others
Gujarat High Court · AIR 2012 Guj 118 : (2012) 2 GLR 1441
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105, Order 21 Rule 106, Order 21 Rule 21, Order 21 Rule 21, Order 22 Rule 9Limitation Act, 1963 — Section 32, 5
High Courts02 Apr 2012Dismissed
State of Gujarat Vs Tulsi Construction and 1
Gujarat High Court · (2012) 04 GUJ CK 0006
Arbitration Act, 1940 — Section 14, 14(2), 17, 30, 33
High Courts02 Apr 2012Dismissed
Rabia Adam Badin Vs Hava and Others
Gujarat High Court · (2012) 04 GUJ CK 0005
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts30 Mar 2012Dismissed
Navnitbhai Thakorelal Parekh and Others Vs Ghanshyam Nandlal Rawal and Others
Gujarat High Court · (2012) 03 GUJ CK 0097
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 100, 115
High Courts30 Mar 2012Dismissed
Chetan D. Kandoliya Vs State of Gujarat and Others
Gujarat High Court · (2012) 03 GUJ CK 0088
High Courts30 Mar 2012Dismissed
In Re: Takshashila Gruh Nirman (P) Ltd.
Gujarat High Court · (2012) 109 CLA 19 : (2012) 173 CompCas 424 : (2012) 113 SCL 288
High Courts30 Mar 2012
In Re: Edelweiss Stock Broking Ltd.
Gujarat High Court · (2012) 109 CLA 30 : (2012) 113 SCL 291
Companies Act, 1956 — Section 211(3B), 391, 394, 396A
High Courts30 Mar 2012Allowed
Radiant Silk Mills (P) Ltd. Vs Sanjay Weaving Mills Private Limited.
Gujarat High Court · (2012) 50 PTC 394
Trade Marks Act, 1999 — Section 11, 18, 9
High Courts30 Mar 2012Dismissed
Dharamsi Morarji Chemical Co. Ltd. Prospect Chambers, 3rd Floor, 317-21 Dr. Dadabhoy Naoroji Rd. Bombay-400001 Vs Tulsidas Jesang and Sons Nr. Harish Talkies, Porbandar, Dist. Junagadh and T.J. Fertilizers 225, G.I.D.C., Porbandar, Dist. Junagadh
Gujarat High Court · (2012) 3 GLR 2535 : (2013) 1 RCR(Civil) 686
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 33Trade and Merchandise Marks Act, 1958 — Section 107, 136, 20, 21, 23
High Courts29 Mar 2012Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Pravinbhai Ranchhodbhai Bariya and 3
Gujarat High Court · (2012) 03 GUJ CK 0101
Motor Vehicles Act, 1988 — Section 163A
High Courts29 Mar 2012Allowed
Prabhatbhai Poonambhai Parmar Vs Prabhubhai Nathabhai Panchal and 2
Gujarat High Court · (2012) 03 GUJ CK 0066
High Courts29 Mar 2012
ICICI Lombard General Insurance Co. Ltd. Vs Valiben Patel and Others
Gujarat High Court · (2012) 03 GUJ CK 0065
Motor Vehicles Act, 1988 — Section 163A
High Courts29 Mar 2012
National Insurance Co. Vs Ashokbhai Dwarkadas Vani and Others
Gujarat High Court · (2012) 03 GUJ CK 0064
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts29 Mar 2012Dismissed
New India Assurance Co. Ltd. Vs Smt. Manjulaben Mahendrabhai Makwana and 5
Gujarat High Court · (2012) 03 GUJ CK 0063
Motor Vehicles Act, 1988 — Section 163A
High Courts29 Mar 2012Allowed
Kishorbhai Dahyabhai Chauhan and 3 Vs The State of Gujarat
Gujarat High Court · (2012) 03 GUJ CK 0055
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 437APenal Code, 1860 (IPC) — Section 302, 304, 34
High Courts29 Mar 2012Dismissed
Suryakant Bhikhabhai Hakani Vs Bombay Mercentile Co-Op. Bank Ltd. and Ors
Gujarat High Court · (2012) 2 GLH 170
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 1, Order 9 Rule 13, Order 9 Rule 9, Order 9 Rule 9Gujarat Co-operative Societies Act, 1961 — Section 96Land Acquisition Act, 1894 — Section 11, 12, 18