High Courts01 May 2012
Jagatsinh Rghusinh Mohan Makwana Vs District Magistrate and Others
Gujarat High Court · (2012) CriLJ 2542
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(b), 3(1)
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 687 of 1,769
High Courts30 Apr 2012Allowed
Deceased Shantadevi Gaekwad Vs Deputy Commissioner of Income Tax, Circle-5
Gujarat High Court · (2012) 208 TAXMAN 191
Foreign Exchange Regulation Act, 1973 — Section 2Income Tax Act, 1961 — Section 115C, 260A, 45, 47, 47A
High Courts30 Apr 2012Dismissed
Naranji Rajaji Dhobi Vs State Of Gujarat and Anr
Gujarat High Court · (2012) 2 DMC 342
Hindu Marriage Act, 1955 — Section 9
High Courts30 Apr 2012Allowed
Gujarat Paraffins (P.) Ltd. Vs Union of India
Gujarat High Court · (2012) 193 ECR 203 : (2012) 282 ELT 33 : (2012) 35 STT 684
Central Excises and Salt Act, 1944 — Section 11aConstitution of India, 1950 — Article 13, 13(2), 14, 16(4), 19Customs Tariff Act, 1975 — Section 3
High Courts30 Apr 2012Allowed
Shantadevi Gaekwad (Deceased) Vs Deputy Commissioner Of Income Tax
Gujarat High Court · (2012) 250 CTR 421
Foreign Exchange Regulation Act, 1973 — Section 2, 45, 47, 64Income Tax Act, 1961 — Section 115C, 260A, 48, 49
High Courts30 Apr 2012Dismissed
Subhash Vs Madhu
Gujarat High Court · (2012) 2 DMC 300
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 2 Rule 2, Order 23 Rule 1Hindu Marriage Act, 1955 — Section 12(1)(ia), 13, 13(1)(a), 13(1)(ia), 13(1)(ia)
High Courts30 Apr 2012Dismissed
Manhargiri Rajgiri Goswami and Another Vs District and Sessions Judge, Valsad and Others
Gujarat High Court · AIR 2012 Guj 137
Limitation Act, 1963 — Section 5
High Courts30 Apr 2012Dismissed
Kothari and Shah Quarry Works Vs B.D. Patel Quarry Works P. Ltd.
Gujarat High Court · (2012) 174 CompCas 408
Companies Act, 1956 — Section 433, 433(e), 433(f), 434, 557
High Courts30 Apr 2012
Kanjibhai Bhagwanjibhai Patel Vs Nanduben Shamjibhai Sorathiya and Others
Gujarat High Court · (2013) 1 GLR 51
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d), 115Limitation Act, 1963 — Section 17, 18Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 471
High Courts30 Apr 2012Dismissed
Tanvirali Mustakali Saiyed Vs Gujarat Electricity Corporation Ltd. and Another
Gujarat High Court · (2013) 2 SCT 439
Constitution of India, 1950 — Article 14, 16, 226
High Courts30 Apr 2012Allowed
Rubamin Ltd. Vs Love Kumar
Gujarat High Court · (2013) 353 ITR 432
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 139(1), 142, 143, 143(1)(a)
High Courts27 Apr 2012Allowed
Institution of Valuers Vs Union of India
Gujarat High Court · (2013) 258 CTR 300 : (2012) 27 STR 113 : (2013) 39 STT 73 : (2012) 53 VST 185
Constitution of India, 1950 — Article 226
High Courts27 Apr 2012Allowed
Prakash jaichand Shah Vs Director of Income Tax (Investigations) and Others
Gujarat High Court · (2013) 255 CTR 403 : (2012) 208 TAXMAN 136
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 102, 102(3)Income Tax Act, 1961 — Section 131(1A), 132, 132A, 132A(1), 132B
High Courts25 Apr 2012Allowed
Kalol Taluka Sales and Purchase Union Ltd. Vs State of Gujarat and Others
Gujarat High Court · AIR 2012 Guj 113
High Courts25 Apr 2012
Shree Ganesh Knit (India) Ltd. Vs Commissioner of Central Excise
Gujarat High Court · (2012) 280 ELT 169
High Courts25 Apr 2012Allowed
Chetankumar Amrutlal Shah Vs Hiteshkumar Kirtibhai Shah and Another
Gujarat High Court · (2013) 3 BC 254
Criminal Procedure Code, 1973 (CrPC) — Section 262, 263, 264, 265, 313Negotiable Instruments Act, 1881 (NI) — Section 138, 143
High Courts24 Apr 2012Dismissed
Nileshkumar Ashwinbhai Joshi Vs State of Gujarat and Another
Gujarat High Court · (2013) ALLMR(Cri) 102
Criminal Procedure Code, 1973 (CrPC) — Section 313Income Tax Act, 1961 — Section 124, 127Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts23 Apr 2012Dismissed
Amit Birendrakumar Sinha Vs Varsana Ispat Ltd.
Gujarat High Court · (2013) ALLMR(Cri) 154
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts23 Apr 2012Allowed
Hindustan Unilever Ltd. Vs State of Gujarat and Another
Gujarat High Court · (2013) 2 Crimes 460
Criminal Procedure Code, 1973 (CrPC) — Section 482, 482