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Gujarat High Court judgments

35,376 judgments · page 690 of 1,769

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High Courts29 Mar 2012

Heirs of deceased Girdharbhai @ Girishbhai Devjibhai. Rekha and Others Vs Rakeshbhai Gopalbhai Khanpara and Others

Gujarat High Court · (2012) 2 GLH 246

Motor Vehicles Act, 1988 — Section 168(1)
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High Courts29 Mar 2012Dismissed

Surendranagar District Panchayat Vs Aliben Haribhai

Gujarat High Court · (2012) 134 FLR 259 : (2012) LLR 995

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17B, 2, 25F
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High Courts29 Mar 2012Dismissed

Chandulal J. Marvaniya and Others Vs State of Gujarat and Others

Gujarat High Court · (2012) 53 GLR 2515

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 12(2), 18, 31, 31(1)
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High Courts28 Mar 2012Dismissed

Commissioner of Central Excise Vs Dineshchandra R. Agrawal

Gujarat High Court · (2013) 22 GSTR 379 : (2013) 31 STR 5

Finance Act, 1994 — Section 76, 78, 80
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High Courts28 Mar 2012Dismissed

Commr. of C. Ex., Ahmedabad-I Vs Rohan Dyes and Intermediated Ltd.

Gujarat High Court · (2013) 195 ECR 374 : (2012) 284 ELT 484

Central Excises and Salt Act, 1944 — Section 5A(1A)
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High Courts28 Mar 2012Dismissed

Gujarat State Road Transport Corporation Vs V.K. Parmar

Gujarat High Court · (2012) 134 FLR 291 : (2012) 4 LLJ 257

Constitution of India, 1950 — Article 226, 32Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 30, 32
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High Courts28 Mar 2012Dismissed

Amitkumarsinh Rajendraprasad Sinh Vs The State of Gujarat

Gujarat High Court · (2012) 03 GUJ CK 0067

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 188, 302, 376
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High Courts28 Mar 2012Dismissed

Additional Assistant Engineers Association and Others Vs State of Gujarat and Another

Gujarat High Court · (2012) 2 GLH 358

Constitution of India, 1950 — Article 14, 16, 226
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High Courts27 Mar 2012Allowed

Hemant Kumar Bhagubhai Patel Vs Shailesh Bhai Dahya Tandel and Others

Gujarat High Court · (2012) 4 BC 269

Criminal Procedure Code, 1973 (CrPC) — Section 262, 263, 264, 265, 313Negotiable Instruments Act, 1881 (NI) — Section 138, 143
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High Courts27 Mar 2012

Schencr Process India Ltd. Vs Videocon Industries Ltd.

Gujarat High Court · (2012) 2 GLH 447

Companies Act, 1956 — Section 394Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 26
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High Courts26 Mar 2012

Ramzan Hanifbhai Qureshi (Gandhi) Vs State of Gujarat and Others

Gujarat High Court · (2012) CriLJ 4202

Arms Act, 1959 — Section 25(1)(A), 25(1)(b)Bombay Police Act, 1951 — Section 135(1)Constitution of India, 1950 — Article 21, 22
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High Courts26 Mar 2012

Gujarat Mazdoor Sabha and Others Vs Government of India and Another

Gujarat High Court · (2012) 134 FLR 181 : (2012) 4 LLJ 570 : (2012) LLR 690

Constitution of India, 1950 — Article 226
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High Courts26 Mar 2012Dismissed

Den (W) and Another Vs Jignaben S. Pandya and Others

Gujarat High Court · (2012) 3 GLH 144

Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 83Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2(a), 2(e), 5, 5(1), 5A
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High Courts26 Mar 2012Dismissed

Commissioner of Income Tax-III Vs Shitaldas Bachomal Ramchandani

Gujarat High Court · (2012) 209 TAXMAN 22

Income Tax Act, 1961 — Section 132, 158BA(3), 158BB(1)(d), 158BC, 260A
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High Courts26 Mar 2012

Gujarat Pipavav Port Ltd. Vs Sharda Steel Corporation

Gujarat High Court · (2012) CriLJ 3681

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 195, 2(g), 2(x), 202, 204Penal Code, 1860 (IPC) — Section 191, 192, 195, 196, 199
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High Courts23 Mar 2012Dismissed

Goolrokh M. Gupta Maiden Name Goolrokha Vs Burjor Pardiwala President and Others

Gujarat High Court · (2013) 2 RCR(Civil) 91

Bombay Public Trusts Act, 1950 — Section 41ACivil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 9Constitution of India, 1950 — Article 12, 13, 14, 14, 15
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High Courts23 Mar 2012Dismissed

Dipak Rasbiharilal Goyel Vs Naliniben H. Raval

Gujarat High Court · (2012) 2 GLH 44 : (2012) 2 GLR 1572

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 4Transfer of Property Act, 1882 — Section 106, 111(a)
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High Courts23 Mar 2012

In Re: Integra India Group Co. Ltd.

Gujarat High Court · (2012) 172 CompCas 289

Companies Act, 1956 — Section 100, 100, 101, 101(2), 102
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High Courts23 Mar 2012

Shantaben and Others Vs Yakubbhai Ibrahimbhai Patel and Others

Gujarat High Court · (2013) 1 RCR(Civil) 298

Constitution of India, 1950 — Article 142
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High Courts22 Mar 2012Allowed

Kalam Abdul Hanifsha Vs State of Gujarat and 2

Gujarat High Court · (2012) 03 GUJ CK 0120

Bombay Prohibition Act, 1949 — Section 116(2), 65, 66, 81Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2), 3(2)
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