Gujarat High Court Judgments

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 323, 341, 427, 504, 506(2)Arms Act, 1959 — Section 25(1b)A, 29

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High Courts22 Feb 2019Allowed

Jatt(Chaudhary) Jalaram Narsingaram Keshraram Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0081

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 67C, 81, 98(2), 116B

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High Courts22 Feb 2019Allowed

Dineshbhai Bhagabhai Madhad Through Mother Motiben Bhagabhai Madhad Vs Jilla Magistrate

Gujarat High Court · (2019) 02 GUJ CK 0080

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 325, 392, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts22 Feb 2019Allowed

Ramesh @ Bhoti Shankarbhai Nayak Vs Commissioner Of Police

Gujarat High Court · (2019) 02 GUJ CK 0079

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts22 Feb 2019Allowed

Vipul S/O Vinubhai Kavithiya (Devipujak) Throu Sister, Rinaben Govindbhai Sathadiya Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0078

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 427, 454, 457

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High Courts22 Feb 2019Allowed

Rishi @ Pandit S/O Gulabchand Pande Through Rabari Vitthalkumar Sadrulbhai Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0077

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 143, 147, 149, 295, 307, 323, 337Gujarat Police Act, 1951 — Section 135

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High Courts21 Feb 2019Allowed

Ravinsinh Nathisinh Tomar Vs Commissioner Of Police, Ahmedabad City

Gujarat High Court · (2019) 02 GUJ CK 0066

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65-AE, 666B, 81, 116-BGujarat Prohibition (Amendment) Act, 2017 — Section 65-E, 98(2)

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High Courts21 Feb 2019Allowed

Merubhai Ramabhai Kodiyatar (Hun) Vs District Magistrate

Gujarat High Court · (2019) 02 GUJ CK 0065

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 66(1)B, 81 83, 98(2), 116B

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High Courts21 Feb 2019Allowed

Pathan Majidkhan @ Mojudo Kasamkha Gulabkha Thru. Wife Nazirbanu W/O Majidkhan @ Mojudo Kasamkha Gu Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0064

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 307, 323, 324, 325, 332, 333, 337, 352, 427, 453, 504, 506(2)Gujarat Prohibition Act, 1949 — Section 135Director Of Public Prosecutions Act, 1983 — Section 3

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High Courts21 Feb 2019Allowed

Mahendrabhai Boghabhai Baraiya Vs District Magistrate

Gujarat High Court · (2019) 02 GUJ CK 0063

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65-AE, 66-B, 81, 98D, 116B

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High Courts20 Feb 2019Allowed

Merajibhai Khengarbhai Rabari Through Wife Sitaben Merajibhai Rabari Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0053

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 81, 98(2), 99, 81, 116(2)

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High Courts20 Feb 2019Allowed

Jagdish @ Ado Popatbhai Parmar Through Family Friend Jitubhai Valjibhai Solanki Vs District Magistrate

Gujarat High Court · (2019) 02 GUJ CK 0052

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e) 116B, 81, 98(2), 98(d)

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High Courts20 Feb 2019Allowed

Purohit Kirtibhai Ganeshbhai Through Wife Hinaben Kirtibhai Purohit Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0051

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2), 99

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High Courts20 Feb 2019Allowed

Sanjaysinh Talsinh Solanki Throu Brother, Champubha Talsinh Solanki(Darbar) Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0050

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2), 116(2)

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High Courts20 Feb 2019Allowed

Akash Alias Rahul Alias Rishki Boy Mukeshbhai Diwakar Vs Commissioner Of Police

Gujarat High Court · (2019) 02 GUJ CK 0049

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 147, 148, 149, 294B, 307, 323, 324, 379, 427, 511Gujarat Prohibition Act, 1949 — Section 135(1)

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