High Courts20 Feb 2019Allowed
Bhupendra Omprakash Pande Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0048
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 356, 379
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Gujarat High Court judgments
35,351 judgments · page 345 of 1,768
High Courts20 Feb 2019Allowed
Sarfaraj @ Bobado S/O Salim Shaikh Through Friend Balock Mohhammad S/O Bahadurkhan Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0047
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 186, 332, 333, 337, 427, 435Gujarat Prohibition Act, 1949 — Section 135
High Courts20 Feb 2019Allowed
Iqbal @ Munno Bachukhan Pathan Throu Nephew Sohilkhan Anvarkhan Pathan Vs District Magistrate
Gujarat High Court · (2019) 02 GUJ CK 0046
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 67A, 81, 98(2), 99, 116B
High Courts20 Feb 2019Allowed
Ashok @ Ashwin S/O Babubhai Solanki Vs Commissioner Of Police
Gujarat High Court · (2019) 02 GUJ CK 0045
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2cIndian Penal Code, 1860 — Section 114, 379, 380, 454, 457
High Courts20 Feb 2019Partly Allowed
State Of Gujarat Vs Thakor Nagjiji Babuji Nathuji
Gujarat High Court · (2019) 02 GUJ CK 0044
Indian Penal Code, 1860 — Section 84, 302, 307, 324, 332, 333, 353, 504, 506(2)Gujarat Police Act, 1951 — Section 135Code Of Criminal Procedure, 1973 — Section 25, 209, 329, 329(1), 330, 366, 465
High Courts19 Feb 2019Allowed
Asif Kurbanbhai Sama Throu Mother, Sarifa Kurbanbhai Sama Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0059
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379
High Courts19 Feb 2019Allowed
Abdul Samir Abdul Latif Shaikh Vs Commissioner Of Police
Gujarat High Court · (2019) 02 GUJ CK 0058
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 435
High Courts19 Feb 2019Allowed
Tosifkhan Bismillakhan Pathan Vs Commissioner Of Police
Gujarat High Court · (2019) 02 GUJ CK 0057
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 120B, 365, 392, 394, 506(1)Gujarat Prohibition Act, 1949 — Section 135(1)
High Courts19 Feb 2019Allowed
Mohammed Rafik Alias Halvo Alias Tosif Gulamahmed Pathan Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0056
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 380, 454, 457
High Courts19 Feb 2019Allowed
Pravin @ Pappu Dharmeshbhai Kumavat Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0055
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 66B, 65AE, 81, 98(2), 116B
High Courts19 Feb 2019Disposed Off
Dipak Ratanbhai Samant Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0054
Indian Penal Code, 1860 — Section 306, 498(A)Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Feb 2019Dismissed
State Of Gujarat Vs Patel Akshaykumar S/O Kaushikbhai Ishwarbhai
Gujarat High Court · (2019) 02 GUJ CK 0060
Indian Penal Code, 1860 — Section 34, 114, 120B, 201, 302, 364ACode Of Criminal Procedure, 1973 — Section 161, 162, 162(1), 162(2), 209, 311, 313, 342Indian Evidence Act, 1872 — Section 8, 17, 18, 19, 20, 21, 22, 23, 24, 25, 26, 27
High Courts16 Feb 2019
Chandubhai Harjibhai Jadhav (Mochi) Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0061
Indian Penal Code, 1860 — Section 302, 307Code Of Criminal Procedure, 1973 — Section 207, 209, 313, 374
High Courts15 Feb 2019Allowed
Mohmadmohsin Mohmadirfan Chhalotiya Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0076
Code Of Criminal Procedure, 1973 — Section 2(d), 173, 190(1), 195, 195(1)(a), 353, 467, 482Indian Penal Code, 1860 — Section 141, 143, 186, 189, 332, 467, 471, 506(1)
High Courts15 Feb 2019Dismissed
Mahadevbhai Merajbhai Desai Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0075
Gujarat Cooperative Societies Act, 1961 — Section 4, 9Gujarat Panchayats Act, 1961 — Section 153, 156Constitution Of India, 1950 — Article 226
High Courts15 Feb 2019Dismissed
Dipakbhai Madhavlal Patel Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0074
Gujarat Cooperative Societies Act, 1961 — Section 4, 9Gujarat Panchayats Act, 1961 — Section 153, 156Constitution Of India, 1950 — Article 226
High Courts15 Feb 2019Allowed
Badarujama@Bambaiyaa Shahijama Ansari Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0073
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294B, 323, 324, 325Gujarat Police Act, 1951 — Section 135(1)
High Courts15 Feb 2019Allowed
Khemraj @ Ram @ Ravi Ramkishor Pannalal Rathod Vs Commissioner Of Police
Gujarat High Court · (2019) 02 GUJ CK 0072
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65-AE, 66B, 81, 116-B
High Courts15 Feb 2019Allowed
Angitaben Kakuji Keshaji Thakore Throu Father, Jashwant Amarsingh Vs Commissioner Of Police
Gujarat High Court · (2019) 02 GUJ CK 0071
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 380
High Courts15 Feb 2019Allowed
Shakti @ Tabudi Vinubhai Solanki Through Sonalben Shaktibhai Solanki Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0070
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 324, 504, 506(2)Gujarat Police Act, 1951 — Section 135(1)