Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 25(1)A, 114, 324, 504Gujarat Prohibition Act, 1949 — Section 135

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High Courts12 Feb 2019Allowed

Jayesh Rajshibhai Bhutiya Throu Rambhai Rajshibhai Bhutiya Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0036

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 66(1)(B), 65E, 81, 98(2), 116(B)

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High Courts12 Feb 2019Allowed

Rohit @ Monty Harishchandra Nagpal(Punjabi) Vs District Magistrate

Gujarat High Court · (2019) 02 GUJ CK 0035

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 67A, 81, 98(2), 99, 116B

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High Courts12 Feb 2019Allowed

Manisha @ Manno W/O Manishbhai Babubhai Vora (Chhara) Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0034

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts11 Feb 2019Allowed

Bherusing Devabhai Rathod (Chhara) Through Wife Hetalben Bherusing Rathod Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0040

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 66B, 65AE, 81, 116(1)B

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High Courts11 Feb 2019Allowed

Nasir @ Nasra Basirbhai Ghanchi Vs Police Commissioner

Gujarat High Court · (2019) 02 GUJ CK 0039

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c)

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High Courts11 Feb 2019Allowed

Dipak Ramvir Rathod Throu Brother, Ravi Ramvir Rathod Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0033

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 66-B, 65-AE, 98(2), 116(1)B

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High Courts11 Feb 2019Allowed

Arjunbhai Narsingbhai Rathva Vs District Magistrate

Gujarat High Court · (2019) 02 GUJ CK 0032

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81, 98(2)

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High Courts11 Feb 2019Allowed

Raj @ Raja Rakeshbhai Muchiyabhai Bangali (Chara) Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0031

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379, 392

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High Courts11 Feb 2019Allowed

Manishbhai Virsingbhai Sangadiya Through Navsingbhai Malubhai Sangada Vs Police Commissioner

Gujarat High Court · (2019) 02 GUJ CK 0030

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 454, 457

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High Courts11 Feb 2019Allowed

Divyesh @ Pakyo Pravinbhai Kahar Through Father Pravinbhai Ishwarbhai Kahar Vs Commissioner Of Police

Gujarat High Court · (2019) 02 GUJ CK 0029

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 25(1)B, 114, 212, 392, 394, 395, 397

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High Courts11 Feb 2019Allowed

Manjay S/O Baliraj Yadav Through Father Baliraj Phoolchandra Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0028

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81, 98(2)

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