COURT ARCHIVE

Gujarat High Court judgments

35,351 judgments · page 348 of 1,768

High Courts11 Feb 2019Allowed

Vikas S/O Shankarbhai Babunand Upadhyay Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0003

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 419, 406, 420, 120(B), 201, 511Information Technology Act, — Section 65, 66(A)(B)(C)(D)

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High Courts11 Feb 2019Allowed

Vishnuji @ Rajdeepsinh Godaji Chavda Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0002

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420

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High Courts11 Feb 2019Allowed

Mahendra @ Maliyo Ramabhai Parmar Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0001

Indian Penal Code, 1860 — Section 3, 3(1)(W)(1)(2), 3(2)(5A)

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High Courts21 Jan 2019

Adani Wilmar Ltd Vs Union Of India

Gujarat High Court · (2019) 01 GUJ CK 0131

Custom Act, 1962 — Section 11A, 11A(11), 46/li>Central Excise Act, 1944 — Section 37BConstitution Of India, 1950 — Article 226

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High Courts21 Jan 2019

Suraj Karan Baradia Vs Union Of India

Gujarat High Court · (2019) 01 GUJ CK 0130

Custom Act, 1962 — Section 11A, 11A(11)Central Excise Act, 1944 — Section 37BConstitution Of India, 1950 — Article 14, 16, 136, 226

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High Courts21 Jan 2019Allowed

Natvarlal Amarshibhai Devani Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0129

Punjab Municipal Act, 1911 — Section 238Constitution Of India, 1950 — Article 14, 16, 136, 226, 311(2)

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High Courts21 Jan 2019Allowed

Kiri Industries Ltd.Vs Lalit Shreechand Panchal

Gujarat High Court · (2019) 01 GUJ CK 0128

Ahmedabad City Civil Court Rules, 1961 — Rule 43Code Of Civil Procedure, 1908 — Order 37 Rule 3(1)Constitution Of India, 1950 — Article 14, 226, 227

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High Courts21 Jan 2019Dismissed

R A Malagi Vs Gujarat University Through Registrar

Gujarat High Court · (2019) 01 GUJ CK 0127

Constitution Of India, 1950 — Article 14, 16, 226, 227Gujarat Civil Services [Pension] Rules, 2002 — Rule 80

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High Courts21 Jan 2019Allowed

Satishbhai Girishbhai Vasava Through Ajaybhai Bhupendra Tadvi Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0126

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(b), 323, 324, 395, 379, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts21 Jan 2019Allowed

Akash Alias Kaliyo S/O Hirabhai Maganbhai Chaudhary Throu Mother Shailaben Haribhai Chaudhary Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0125

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81, 98(2)

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High Courts21 Jan 2019Allowed

Nasruddin S/O Kamaluddin Saiyed Through Mohammed Hussain Kamaluddin Saiyed Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0124

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81, 98(2) 116C

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High Courts21 Jan 2019Allowed

Ramaram Alias Ramesh S/O Hakaramji Choudhry Through Baburam S/O Hakamaram @ (Hakaramji Choudhry Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0123

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts21 Jan 2019Allowed

Lalaram @ Lala S/O Hothiram Jetaji Choudhry Through Mugidevi W/O Hotiram @Hothiram Jetaji Choudhry Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0122

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts21 Jan 2019Allowed

Mohamad Sikandar Abdul Karim Bhadbhuja (Bhurji) Through Sultanabanu Mohamad Sikandar Abdul Karim Vs Commissioner Of Police

Gujarat High Court · (2019) 01 GUJ CK 0121

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 307, 323, 326, 380, 427, 454, 457, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts21 Jan 2019Allowed

Devang @ Raj S/O. Pravinkumar Patel Vs Commissioner Of Police, Surat City

Gujarat High Court · (2019) 01 GUJ CK 0120

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81, 98(2)

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High Courts21 Jan 2019Allowed

Aashish @ Chikna S/O. Umashankar Panday Through Manojkumar Rajkishor Dwivedi Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0119

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 120(b), 143, 147, 148, 149, 201, 302, 307, 324, 325, 452, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts21 Jan 2019Allowed

Sabir Yunusbhai Raja (Vora Patel) Through Yunusbhai Suleman Raja (Vora Patel) Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0118

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379

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High Courts21 Jan 2019Allowed

Chintu S/O. Arvindbhai Mistry Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0117

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81, 83, 99(2), 116B

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High Courts21 Jan 2019Allowed

Mukeshbhai Ishwarbhai Patel Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0116

Indian Penal Code, 1860 — Section 114, 304, 337Code Of Criminal Procedure, 1973 — Section 482

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High Courts21 Jan 2019Allowed

Dinesh Bhagwanjibhai Bhambaniya Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0115

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420, 463, 465, 467, 471, 503, 506(2)

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