Indian Penal Code, 1860 — Section 406, 420Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 6, 9, 11Constitution of India, 1950 — Article 226

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High Courts18 Jan 2019Dismissed

Vikram Bhikhabhai Desai Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0088

Constitution of India, 1950 — Article 14, 226

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High Courts18 Jan 2019Allowed

Paschim Gujarat Vij Company Limited Vs Nirubha Vajesang Jadejai

Gujarat High Court · (2019) 01 GUJ CK 0087

Evidence Act, 1872 — Section 80, 114, 118

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High Courts18 Jan 2019Dismissed

Oriental Insurance Co Ltd Vs Parmar Kalubhai Mahadevbhai

Gujarat High Court · (2019) 01 GUJ CK 0086

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts18 Jan 2019Allowed

Pravinsinh Shivsinh Rathod Throu Uncle, Rathod Kalyansinh Fatehsinh Vs District Magistrate

Gujarat High Court · (2019) 01 GUJ CK 0085

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 332, 379, 504, 506 (2)Mines And Minerals (Development And Regulation) Act, 1957 — Section 12(2)(2)(2), 21(1), 21(2), 21(5)

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High Courts18 Jan 2019Allowed

Ranjitsinh @ Ranjit Harbansinh Shikh Through Malkitsinh @ Vishal Ranjitsinh Shikh Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0084

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294, 384, 386, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts18 Jan 2019Allowed

Amitbhai Maheshbhai Parmar Throu Friend, P Ashantbhai Pankajbhai Joshi Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0082

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 67A, 81, 98(2), 99, 116B

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High Courts18 Jan 2019Allowed

Bharatkumar Dalsukhbhai Nayi Vs Hiteshkumar Gangarambhai Parmar Mochi

Gujarat High Court · (2019) 01 GUJ CK 0081

Indian Penal Code, 1860 — Section 114, 494, 506(2)

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High Courts18 Jan 2019

Gopalbhai Dayalani, Deputy General Manager (Technical) Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0080

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 299, 300, 304, 304(A)

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High Courts18 Jan 2019Dismissed

State Of Gujarat Vs Shanabhai Virabhai Damor

Gujarat High Court · (2019) 01 GUJ CK 0079

Indian Penal Code, 1860 — Section 34, 201, 302, 326, 504Bombay Police Act, 1951 — Section 135Code of Criminal Procedure, 1973 — Section 209, 313

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High Courts18 Jan 2019Allowed

Dipti Prakashkumar Rana Vs Amit Jayeshkumar Solanki

Gujarat High Court · (2019) 01 GUJ CK 0078

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High Courts17 Jan 2019Allowed

Sikandar @ Banti Ibrahimbhai Sandhi Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0077

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379

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High Courts17 Jan 2019Allowed

Niranjan @ Bhagirath @ Raju S/O Maheshbhai Pandya Through Durgaben W/O Niranjan Pandya Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0076

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2)

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High Courts17 Jan 2019Partly Allowed

New India Assurance Company Limited Vs Sanabhai Mangalbhai Machhi

Gujarat High Court · (2019) 01 GUJ CK 0075

Motor Vehicles Act, 1988 — Section, 95(1), 145, 146, 147, 147 (1), (149(1), 173

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High Courts17 Jan 2019Allowed

Narendrasinh Jaswantsinh Rathod Vs District Magistrate

Gujarat High Court · (2019) 01 GUJ CK 0074

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 332, 379, 504, 506(2)Gujarat Mineral (Prevention of Illegal Mining and Transportation and Storage) Act, 1957 — Section 3, 5, 6, 8, 13, 12(2) (2)(2), 17, 21(5)

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High Courts17 Jan 2019Allowed

Narendra @ Kabutar S/O Sakharam Patil Through Brother Lataben Sakharam Patil Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0073

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 307, 323, 379, 504, 506(2)

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