High Courts12 Jan 2019Dismissed
Yasinkhan @ Sendo Lambu Ibrahimkhan Pathan Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0052
Code of Criminal Procedure, 1973 — Section 374
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 352 of 1,768
High Courts11 Jan 2019
Aditya Dayanand Tare Vs Union Of India
Gujarat High Court · (2019) 01 GUJ CK 0051
Constitution Of India, 1950 — Article 14, 15, 16, 20, 72, 226, 356
High Courts11 Jan 2019Allowed
Vinodkumar Tejaram Kalaram Malaviya(Luhar) Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0050
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 186, 120B, 186, 307, 332, 353, 465, 467, 468, 471Arms Act, 1959 — Section 25(1)BA, 27(1)
High Courts11 Jan 2019Allowed
Anil @ Gando Rameshbhai Thakor Through Sonal Anil Thakor Vs Commissioner Of Police, Ahmedabad City
Gujarat High Court · (2019) 01 GUJ CK 0049
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379, 392
High Courts11 Jan 2019Allowed
Hitesh Kalubhai Desai Through Friend Shaileshbhai Maheshbhai Panchal Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0048
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 66(1)B, 81, 98(2)
High Courts11 Jan 2019Allowed
Allarakha Alias Ijjo Rafiqbhai Ibrahimbhai Shaikh Throu Aunty Najirunisha Mohammad Khalil Shaikh Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0047
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379
High Courts11 Jan 2019Allowed
Jitendrabhai @Jitubhai Natvarbhai Parmar Through Banshibhai Ganpatbhai Makvana Vs District Magistrate
Gujarat High Court · (2019) 01 GUJ CK 0046
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 120B, 135, 342, 364, 365, 384, 387, 504, 506(2)Arms Act, 1959 — Section 25(1), 25(1)(b)(a)
High Courts11 Jan 2019Allowed
Mujahid Alimamad Hingorja Through Nasimaben W/O Mujahid Alimamad Hingorja Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0045
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 34, 120B, 201, 279, 302, 304, 364, 365Motor Vehicles Act, 1988 — Section 134, 177, 184
High Courts11 Jan 2019Allowed
Bhargav @ Guddu Babubhai Ravat Through Mayur @ Lalo Babubhai Ravat Vs Police Commissioner
Gujarat High Court · (2019) 01 GUJ CK 0044
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 66B, 116(1)B
High Courts11 Jan 2019Allowed
Hanumanrav Udaram Bisnoi Through Motiram Fagluram Visnoi Vs Police Commissioner
Gujarat High Court · (2019) 01 GUJ CK 0043
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 66B, 81, 98(2), 116B
High Courts11 Jan 2019Allowed
Krunal S/O. Rajendrabhai Paswala Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0042
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(E),(A), 81, 98(2), 99
High Courts10 Jan 2019Allowed
Deepak Rameshbhai Prajapati Through Friend Husnudeen Nashdudeen Shaikh Vs Commissioner Of Police
Gujarat High Court · (2019) 01 GUJ CK 0041
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65-AE, 66B, 81, 98(2), 116-B
High Courts10 Jan 2019Allowed
Kishan @ Mahesh Ratilal Punjabhai Devipujak Through Father Ratilal Somabhai Devipujak Vs Commissioner Of Police
Gujarat High Court · (2019) 01 GUJ CK 0040
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379, 380, 454, 457
High Courts10 Jan 2019Allowed
Haidarali Asharafali Ansari Thru Friend Raisahemad Munnabhai Shekh Vs Commissioner Of Police, Ahmedabad City
Gujarat High Court · (2019) 01 GUJ CK 0039
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 380, 457, 511
High Courts10 Jan 2019Allowed
Harishbhai Kodarbhai Panchal Thru Sandip Jagdidhsingh Rajput Vs Commissoner Of Polic
Gujarat High Court · (2019) 01 GUJ CK 0038
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 66(1)B, 98(2), 116B
High Courts10 Jan 2019Allowed
Pradip Kumar @ Banarasi Rajeshwar Rajbhar Vs Commissioner Of Police
Gujarat High Court · (2019) 01 GUJ CK 0037
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 116B
High Courts10 Jan 2019Allowed
Rajubhai Alias Raju Gendi Rupchand Krishnani Vs Commissioner Of Police
Gujarat High Court · (2019) 01 GUJ CK 0036
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 65AE, 66B, 116(B), 116(1)B, 116(2)
High Courts10 Jan 2019Allowed
Suryakantbhai S/O. Ratilal Jariwala Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0035
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81, 98(2)
High Courts10 Jan 2019Allowed
Shri Ranjan Alias Niranjan S/O Arkhit Jaina Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0034
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81
High Courts10 Jan 2019Allowed
Jitendra Alias Jitu Alias Jitu Maliyo S/O Dujghan Shahu Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0033
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81