COURT ARCHIVE

Gujarat High Court judgments

35,351 judgments · page 354 of 1,768

High Courts08 Jan 2019Allowed

Ajay Alias Aajo Mansangbhai Parsoda Kodi Through Mansangbhai Mohanbhai Parsoda Kodi Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0012

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section , 34, 114, 135, 323, 379, 324, 395, 504

High Courts08 Jan 2019Allowed

Aadil @ Auva Barkatali Yusufali Shaikh Through Kasim Haidar Hussain Maniyar Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0011

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 66(1)B, 65AE, 81, 116B

High Courts08 Jan 2019Allowed

Sokatali Liyakatali Maniyar Through Kasim Haidar Hussain Maniyar Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0010

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2), 116B

High Courts08 Jan 2019Allowed

Jesingbhai @ Kalubhai Chhaganbhai @ Khumanbhai Rathod Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0009

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 66B, 65AE, 81, 116B

High Courts08 Jan 2019Allowed

Bharat Muraribhai Bhatt Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0008

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)

High Courts08 Jan 2019Allowed

Mehsana Urban Coop Bank Ltd. Vs Assistant Commissioner Of Income Tax, Circle Mehsana

Gujarat High Court · (2019) 01 GUJ CK 0007

Income Tax Act, 1961 — Section 43D, 142(1), 143(2), 143(3), 147, 148

High Courts08 Jan 2019Dismissed

Bhagabhai Rupabhai Parmar Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0006

High Courts08 Jan 2019Disposed off

G.S.R.T.C Vs Heenaben Raisingbhai Chauhan L.H. Of Late Raisingbhai Alias Dineshbhai Punjabhai Chauhan

Gujarat High Court · (2019) 01 GUJ CK 0005

Motor Vehicles Act, 1988 — Section 166

High Courts08 Jan 2019Disposed off

HDFC General Insurance Company Limited Vs Manharbhai Chhotabhai Kachiya

Gujarat High Court · (2019) 01 GUJ CK 0004

Motor Vehicles Act, 1988 — Section 166Code Of Civil Procedure, 1908 — Order 41 Rule 14(4)

High Courts08 Jan 2019Disposed off

IFFCO Tokio General Insurance Company Ltd Vs Jyotiben Rajeshbhai Kanjiya W/O Deceased Rajeshbhai Harakhjibhai @ Harkhabhai Kanjiya

Gujarat High Court · (2019) 01 GUJ CK 0003

Workmen's Compensation Act, 1923 — Section 12

High Courts07 Jan 2019Dismissed

Commissioner Of Income Tax-Iv Vs Uday D Bhatt

Gujarat High Court · (2019) 01 GUJ CK 0002

Income Tax Act, 1961 — Section 260A

High Courts07 Jan 2019Dismissed

Commissioner Of Income Tax-I Vs Purshottamdas P Patel

Gujarat High Court · (2019) 01 GUJ CK 0001

Income Tax Act, 1961 — Section 132, 132(4), 158BD, 158BC, 260AVoluntary Disclosure Of Income Scheme, 1997 — Section 64(2)(ii), 68(2)

High Courts22 Feb 2018Allowed

SHRI LEMBAR SINGH Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2018) 02 GUJ CK 0021

Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtPayment of Wages (Mines) Rules, 1956, Rule 22

High Courts22 Feb 2018Partly Allowed

FRANY RUSTOM CONTRACTOR Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2018) 02 GUJ CK 0020

Code of Criminal Procedure, 1973, Section 319 - Power to proceed against other persons appearing to be guilty of offenceIndian Penal Code, 1860, Section 120B,

High Courts22 Feb 2018Allowed

BHARAT NAGJIBHAI RABARI Vs STATE OF GUJARAT & 2

Gujarat High Court · (2018) 02 GUJ CK 0019

Indian Penal Code, 1860, Section 147, Section 323, Section 148, Section 149, Section 332, Section 143,

High Courts21 Feb 2018

ASWINBHAI PRABHUBHAI VASAVA Vs STATE OF GUJARAT & 2

Gujarat High Court · (2018) 02 GUJ CK 0018

Gujarat Police Act, 1951, Section 56(c)

High Courts20 Feb 2018Dismissed

SARDAR PATEL GRAM VIKAS TRUST Vs UNION OF INDIA & 4

Gujarat High Court · (2018) 02 GUJ CK 0017

Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High CourtAndhra Pradesh Dis

High Courts20 Feb 2018Allowed

MARUTIBEN DHUDABHAI GAMAR Vs STATE ELECTION COMMISSION & ANR.

Gujarat High Court · (2018) 02 GUJ CK 0016

Constitution of India, Article 226 - Power of High Courts to Issue certain writsGujarat Municipalities Act, 1963, Section 14 - Determination of validity of elections

High Courts20 Feb 2018Disposed off

MA.NUBHAI GIRDHARLAL NAGAR Vs STATE OF GUJARAT & 3

Gujarat High Court · (2018) 02 GUJ CK 0015

High Courts19 Feb 2018Disposed off

PATEL JETHALAL MOHANLAL Vs SPL.LAQ OFFICER

Gujarat High Court · (2018) 02 GUJ CK 0013