COURT ARCHIVE

Gujarat High Court judgments

35,351 judgments · page 356 of 1,768

High Courts05 Feb 2018Allowed

SANJAYBHAI RAMANBHAI THAKOR Vs STATE OF GUJARAT & ANR

Gujarat High Court · (2018) 02 GUJ CK 0022

Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 114, Section 323,

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High Courts02 Feb 2018Dismissed

ASHOKBHAI BALUMAL DASANI & ANR Vs THE POLICE INSPECTOR & ORS

Gujarat High Court · (2018) 02 GUJ CK 0014

Constitution of India, Article 14, Article 21, Article 226, Article 19 - Appointment of Commission to inquire into and report on the administration of au

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High Courts01 Feb 2018Allowed

LAXMIBEN DHANJIBHAI CHAUHAN Vs GENERAL MANAGERSTEELCAST LIMITED & ANR

Gujarat High Court · (2018) 02 GUJ CK 0007

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High Courts01 Feb 2018Allowed

RAVJIBHAI NATHUBHAI RATHOD Vs STATE OF GUJARAT & ORS

Gujarat High Court · (2018) 02 GUJ CK 0001

Constitution of India, Article 14, Article 21, Article 226, Article 19 -Prohibition Act, 1961, Section 116, Section 81, Section 99, Section 2(b

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High Courts31 Jan 2018Allowed

RUPESH ALIAS BALAJI S/O KASHINATH GUJAR Vs STATE OF GUJARAT & ORS

Gujarat High Court · (2018) 01 GUJ CK 0048

Indian Penal Code, 1860, Section 114, Section 144, Section 147, Section 324, Section 307, Section 323,

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High Courts31 Jan 2018Allowed

ARJUN JAGDISHBHAI MURGESHBHAI MUDALIYAR Vs COMMISSIONER OF POLICE AHMEDABAD CITY & ORS

Gujarat High Court · (2018) 01 GUJ CK 0047

Indian Penal Code, 1860, Section 114, Section 324, Section 452, Section 394, Section 506(2), Section 294b -

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High Courts31 Jan 2018Allowed

CHAMPABEN RAMANLAL PANCHAL & ORS Vs RAMANLAL SHANKARLAL PANCHAL & ANR

Gujarat High Court · (2018) 01 GUJ CK 0046

Motor Vehicles Act, 1988, Section 173, Section 173 - Appeals

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High Courts31 Jan 2018Allowed

KANJIBHAI DHANJIBHAI MER/RAVALDEV Vs STATE OF GUJARAT & ORS

Gujarat High Court · (2018) 01 GUJ CK 0026

Indian Penal Code, 1860, Section 114, Section 147, Section 148, Section 149, Section 143, Section 504,

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High Courts30 Jan 2018Allowed

PINTU NARANBHAI THAKOR Vs POLICE COMMISSIONER, AHMEDABAD CITY & ORS

Gujarat High Court · (2018) 01 GUJ CK 0040

Code of Criminal Procedure, 1973, Section 110, Section 107 - Security for good behaviour from habitual offenders - Security for keeping the peace in other casesIndian Pena

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High Courts29 Jan 2018Allowed

SALMAN SIKNDARBHAI RANA Vs COMMISSIONER OF POLICE AHMEDABAD CITY & ORS

Gujarat High Court · (2018) 01 GUJ CK 0039

Gujarat Prevention of Anti-Social Activities Act, 1985, Section 3(2), Section 2(c) - Power to make orders detaining certain persons - Definitions

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High Courts25 Jan 2018Allowed

HARCHARANSING HARDUTTSING RATHOR & Ors Vs STATE OF GUJARAT & Anr

Gujarat High Court · (2018) 01 GUJ CK 0041

Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 420, Section 114,

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High Courts25 Jan 2018Disposed off

JAYANTILAL CHANDULAL LAKDAWALA & ORS Vs SPECIAL LAND ACQUISITION OFFICER & ANR

Gujarat High Court · (2018) 01 GUJ CK 0036

Land Acquisition Act, 1894, Section 6, Section 4(1) - Declaration that land is required for a public purpose - Publication of preliminary notification and powers of officers thereupon.

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High Courts25 Jan 2018

VINESH DEVCHAND & CO Vs JOINT SECRETARY (APPEALS)- REVENUE DEPARTMENT & ORS

Gujarat High Court · (2018) 01 GUJ CK 0035

Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High CourtBombay Land Reven

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High Courts25 Jan 2018Disposed off

SHIR VENU CEMENT PIPE INDUSTRIES Vs THE COLLECTOR & ANR

Gujarat High Court · (2018) 01 GUJ CK 0034

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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High Courts24 Jan 2018Disposed off

INCOME TAX OFFICER WARD 5 BHARUCH Vs VEDANT ENTERPRISE

Gujarat High Court · (2018) 01 GUJ CK 0038

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High Courts24 Jan 2018Disposed off

COMMISSIONER OF INCOME TAX I Vs SHREENATHJI CONSTRUCTION

Gujarat High Court · (2018) 01 GUJ CK 0037

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High Courts24 Jan 2018Disposed off

GHANSHYAMSINH @ GHANO RAJENDRASINH NENAJI RANA Vs COMMISSIONER OF POLICE & ORS

Gujarat High Court · (2018) 01 GUJ CK 0033

Constitution of India, Article 226 - Power of High Courts to Issue certain writsGujarat Prevention of Anti-Social Activities Act, 1985, Section 3, Section

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High Courts24 Jan 2018Allowed

SHANKAR GIMBA GAMIT Vs STATE OF GUJARAT & ORS

Gujarat High Court · (2018) 01 GUJ CK 0032

Constitution of India, Article 14, Article 16 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions - Dissolution of a Distr

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High Courts24 Jan 2018Disposed off

COMMISSIONER OF INCOME TAX I Vs SHREE JALA CONSTRUCTION

Gujarat High Court · (2018) 01 GUJ CK 0031

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High Courts24 Jan 2018Allowed

RAFIK AHEMAD PALIVALA Vs STATE OF GUJARAT & ANR

Gujarat High Court · (2018) 01 GUJ CK 0021

Constitution of India, Article 21, Article 226 -Gujarat Police Act, 1951, Section 59(1)

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