Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(3), 13(3A), 13(4), 14, 17, 17(3), 18Constitution Of India, 1950 — Article 226

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High Courts17 Jan 2019Allowed

Lalitbhai S/O Babubhai Donda Through Alpesh Babubhai Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0068

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 120(b), 354(a)(iv)(d)(I), 384, 389, 447, 465, 468, 469, 471, 504, 509Information Technology Act, 2000 — Section 67

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High Courts17 Jan 2019Disposed Off

Harish Ramkishan Narang Vs Satishkumar Mohanlal Sachdeva

Gujarat High Court · (2019) 01 GUJ CK 0067

Code of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 138

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High Courts17 Jan 2019Partly Allowed

Jagdish @ Jago Madhabhai Molariya Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0066

Gujarat Police Act, 1951 — Section 135(1)Indian Penal Code, 1860 — Section 135(1), 299, 300, 302,304Code of Criminal Procedure, 1973 — Section 313

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High Courts17 Jan 2019Dismissed

Abdul Kadir Shabbir Hussen Jampartner Of Burhani Timbers Vs Mohammedi Abdullabhai Mankda Proprietor Of A.A.Sons

Gujarat High Court · (2019) 01 GUJ CK 0065

Code of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 138

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High Courts17 Jan 2019Partly Allowed

Bharatbhai Khushalbhai Chauhan Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0064

Indian Penal Code, 1860 — Section 114, 135(1), 307, 504, 506(2)Code of Criminal Procedure, 1973 — Section 313

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High Courts16 Jan 2019Dismissed

Executive Director Vs Rukman, Son Of Late Dularam Motwani

Gujarat High Court · (2019) 01 GUJ CK 0063

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High Courts16 Jan 2019Partly Allowed

Sejalben Mukundbhai Patel W/O Khodabhai Joitaram Patel Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0062

Registration of Births and Deaths Act, 1969 — Section 15Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11

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High Courts16 Jan 2019Dismissed

Rashmikaben Vikramkumar Patel Vs Gujarat Housing Board

Gujarat High Court · (2019) 01 GUJ CK 0061

Indian Contract Act, 1872 — Section 11Constitution of India, 1950 — Article 226

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High Courts16 Jan 2019Allowed

Niruben Babubhai Desai Vs Prabhubhai Dalabhai Patel Since Deceased

Gujarat High Court · (2019) 01 GUJ CK 0060

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High Courts16 Jan 2019Dismissed

United India Insurance Co. Ltd Vs Shrutikaben Shrikant Gavade L.R.Of Decd. Shrikant Gavade

Gujarat High Court · (2019) 01 GUJ CK 0059

Motor Vehicles Act, 1988 — Section 173

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High Courts16 Jan 2019

Ashokbhai Karsandas Solanki Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0058

Indian Penal Code, 1860 — Section 323, 498A

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High Courts15 Jan 2019Allowed

Shyambhai Radkabhai Dho.Patel Through Neetaben Shyambhai Dho. Patel Vs District Magistrate, Valsad

Gujarat High Court · (2019) 01 GUJ CK 0057

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81

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High Courts15 Jan 2019Allowed

Sanjay Alias Thakor Ganpatbhai Tadvi Thro Father Ganpatbhai Vijaybhai Tadvi Vs State Of Gujarat Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0056

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 66(1)B, 81, 98(2), 116B

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High Courts15 Jan 2019Allowed

Samirkhan Jamirkhan Shaikh Faruki Through Aas Mohammad Jamil Shaikh Faruki Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0055

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2), 116B

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High Courts15 Jan 2019Allowed

Salmankhan Sultankhan Abhasi Through Sultankhan Noormohamad Abbasi Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0054

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2), 116B

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High Courts15 Jan 2019Allowed

Sachchu @ Karan Ramavtar Rai Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0053

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 34, 114, 120(B), 201, 307, 385, 452

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