COURT ARCHIVE

Gujarat High Court judgments

35,351 judgments · page 347 of 1,768

High Courts11 Feb 2019Allowed

Manda Parbat Karmata @ Rabari Through Brother Arjan Parbatbhai Karmata Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0027

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE

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High Courts11 Feb 2019Allowed

Mohammed Sufiyan @ Arkan Mazharhussain Khokhar Throughn Mother Jamilabibi Mazarhussain Khokhar Vs Commissioner Of Police

Gujarat High Court · (2019) 02 GUJ CK 0024

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 394, 397, 427, 506(2), 511

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High Courts11 Feb 2019Allowed

Aakashbhai @ Aaklo Bhagvanbhai Rathod Through Sister Komalben Bhagvanbhai Rathod Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0023

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 135(1), 352, 356, 379, 392, 427, 504, 506(2)

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High Courts11 Feb 2019Allowed

Manishbhai Mahendrabhai Bhil Through His Mother Gitaben Mahendrabhai Bhil Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0021

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 135(1), 323, 324, 326, 337, 294B, 506(2)

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High Courts11 Feb 2019Allowed

Dasabhai Ramabhai Haran Through Dosabhai Punjabhai Bharai Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0020

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2), 116(2)B,

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High Courts11 Feb 2019Allowed

Kiritbhai Dineshbhai Lodha Throu Brother, Naresh Dineshbhai Lodha Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0019

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 66B, 65AE, 81, 98, 116(1)B

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High Courts11 Feb 2019Allowed

Vipulbhai S/O Kikubhai Patel Throu Friend, Vinodbhai Navsabhai Patel Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0018

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81, 98(2)

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High Courts11 Feb 2019Allowed

Mohammed Sufiyan @ Arkan Mazharhussain Khokhar Through Mother Jamilabibi Mazarhussain Khokhar Vs Commissioner Of Police

Gujarat High Court · (2019) 02 GUJ CK 0017

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 427, 394, 397, 506(2), 511

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High Courts11 Feb 2019Allowed

Sagariya @ Sadhu Navalsingh Ajnaar Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0015

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts11 Feb 2019Allowed

Mahendrabhai Bhil Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0014

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 135(1), 294B, 323, 324, 326, 337, 506(2),

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High Courts11 Feb 2019Allowed

Hitesh Kutarmal Jain Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0013

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts11 Feb 2019Allowed

Dineshbhai Bhimsingh Vaghela Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0012

Code of Criminal Procedure, 1973 — Section 438

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High Courts11 Feb 2019Allowed

Manji Tulsi Chaudhry Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0011

Code of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(A)(E)

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High Courts11 Feb 2019Allowed

Shaileshkumar S/O. Bhaktibhai Patel Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0010

Code of Criminal Procedure, 1973 — Section 4388Indian Penal Code, 1860 — Section 143, 147, 149, 294(B), 323, 393, 427,

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High Courts11 Feb 2019Allowed

Sipay Bachubhai Nathubhai Alias Malek Keharbhai Nathubhai Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0009

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 504, 506(2)

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High Courts11 Feb 2019Allowed

Dineshbhai @ Dublabhai @ D.K. Kalabhai Ganasava Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0008

Code of Criminal Procedure, 1973 — Section 438Prohibition Act, 1949 — Section 81, 38(2), 65AE, 116B,

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High Courts11 Feb 2019Allowed

Tinabhai Ambaram Sharimali Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0007

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 465, 467, 468, 471, 406, 420

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High Courts11 Feb 2019Allowed

Kahurabhai @ Kuvrabhai Sakabhai Vanzara Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0006

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 395, 354, 427, 452Gujarat Police Act, 1951 — Section 135

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High Courts11 Feb 2019Allowed

Hanif @ Anishbhai Rehmanbhai Mugal (Patni) Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0005

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 384, 386, 504, 506(2)

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High Courts11 Feb 2019Allowed

Kishansinh Dalpatsinh Chauhan Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0004

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376, 201Protection of Children from Sexual Offences Act, — Section 3, 4, 11(4), 11(6), 12, 16, 17

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