COURT ARCHIVE

Gujarat High Court judgments

35,351 judgments · page 343 of 1,768

High Courts27 Feb 2019Allowed

Raja Iqbalbhai Saiyad Vs Commissioner Of Police ,Ahmedabad City

Gujarat High Court · (2019) 02 GUJ CK 0108

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 363, 366, 392Protection of Children from Sexual Offences Act, 2012 — Section 11(4), 12

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High Courts27 Feb 2019Allowed

Hardevsinh Bhavubha Jadeja (Darbar) Throu His Cousin Brother, Divayrajsinh Jayendrasinh Jadeja Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0107

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65A, 65E, 66(1), 81, 98(2), 116B

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High Courts27 Feb 2019Allowed

Sarlaben Jagdishbhai Parmar(Chhara) Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0106

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b) 3(2), 65(a)(e), 66(b), 81, 116(1), 116(b)

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High Courts27 Feb 2019Allowed

Aajam Jakkubhai Shaikh Through His Brother Jamasul Jakkubhai Shaikh Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0105

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts27 Feb 2019Allowed

Sabbir @ Faruk Mahamadbhai Kureshi Vs District Magistrate

Gujarat High Court · (2019) 02 GUJ CK 0104

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2), 99

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High Courts27 Feb 2019

Mukesh Samumal Wadhwa Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2019) 02 GUJ CK 0103

Indian Penal Code, 1860 — Section 406, 420, 506(2)

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High Courts27 Feb 2019Allowed

Nilesh Kevdi Ramanbhai Koli Patel Thru. Cousin Brothervipul Ishwarbhai Patel Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0100

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65 E, 81

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High Courts27 Feb 2019Allowed

Sohansinh Laxmansinh Rajput Thru. Brother Vasansinh Laxmansinh Rajput Vs State Of Gujarat & 2 Other(S) Rajput

Gujarat High Court · (2019) 02 GUJ CK 0099

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379, 356, 114, 511

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High Courts27 Feb 2019Allowed

Suraj Alias Kattappa Shivaji Deshmukh Through Sandip Vijay Vs The State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0098

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 324, 325, 323, 294B, 427Gujarat Police Act, 1951 — Section 135(1)

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High Courts27 Feb 2019Allowed

Jignesh @ Jek Maheshbhai Chomal Throu Brother, Chomal Ashwin Vs District Magistrate Gir Somnath

Gujarat High Court · (2019) 02 GUJ CK 0096

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2), 99

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High Courts27 Feb 2019Allowed

Hasaratali @ Lallo Akbarali Saiyad Vs Commissioner Of Police, Ahmedabad City

Gujarat High Court · (2019) 02 GUJ CK 0095

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 454, 457, 380, 114

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High Courts26 Feb 2019

Dineshbhai Valjibhai Vasiyani & 4 Other(S) Vs State Of Gujarat & 5 Other(S)

Gujarat High Court · (2019) 02 GUJ CK 0115

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High Courts26 Feb 2019Allowed

Durgeshkumar Shri Krishnaprasad Gupta Through Father Shri Krishnaprasad Satyanarayan Gupta Vs The Police Commissioner Of Baroda City

Gujarat High Court · (2019) 02 GUJ CK 0114

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 406, 420

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High Courts26 Feb 2019Allowed

Sanjay Induprasad Devshanker Bhatt Vs Kutbuddin Sarfuddin Munshi & 11 Other(S) Since Decd.Through Heirs & 6 Other(S)

Gujarat High Court · (2019) 02 GUJ CK 0113

Code of Civil Procedure, 1908 — Section 100Bombay Tenancy & Agricultural Lands Act, 1848 — Section 32Bombay Money Lenders Act, 1946 — Section 23

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High Courts26 Feb 2019Allowed

Heirs Of Decd. Laxmidas Raghavbhai Kansagara & Chaturaben & 4 Other(S) Vs Vaja Laxman Khima Hadi Harijan & 4 Other(S)

Gujarat High Court · (2019) 02 GUJ CK 0102

Motor Vehicles Act, 1988 — Section 163, 173

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High Courts26 Feb 2019Disposed Off

Vallabhbhai Popatbhai Thummar Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0101

Indian Penal Code, 1860 — Section 114, 201, 330, 504, 506(2)Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)

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High Courts25 Feb 2019Dismissed

Royal Sundaram Alliance Insurance Company Ltd Vs Legal Heirs And Representatives Of Decd. Seliya Videshbhai Alias Vijaybhai Bhupatbhai & 3 Other(S)

Gujarat High Court · (2019) 02 GUJ CK 0121

Motor Vehicles Act, 1988 — Section 140, 149(2), 166, 163A, 173

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High Courts25 Feb 2019

Pratibhaben Bhupendra Pachigar Vs Driver Of Truck No Del/2600 (Not Mentined) & 5 Other(S)

Gujarat High Court · (2019) 02 GUJ CK 0120

Motor Vehicles Act, 1939 — Section 92(2)(a), 92(2)(b), 92(2)(c), 95, 95(2)(b)(i), 96, 110D, 173

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High Courts25 Feb 2019

Mahendrasinh Pravinsinh Zala Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0119

Indian Penal Code, 1860 — Section 199, 200 , 302Code Of Criminal Procedure, 1973 — Section 161, 209, 313, 313(1), 313(2), 313(4), 340, 344Evidence Act, 1872, — Section 3, 8, 11, 21, 24, 25, 26, 27, 103, 106

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High Courts25 Feb 2019

Apabhai Gigabhai Kathi & 2 Other(S) Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0118

Indian Penal Code, 1860 — Section 114, 306, 498ACode Of Criminal Procedure, 1973 — Section 313

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