COURT ARCHIVE

Gujarat High Court judgments

35,351 judgments · page 341 of 1,768

High Courts15 Mar 2019Dismissed

Nandlal Ranchhodbhai Patel & 2 Other(S) Vs Magan Bharatbhai Patel & 1 Other(S)

Gujarat High Court · (2019) 03 GUJ CK 0032

Easements Act, 1882 — Section 13, 17(20(vi), 33Indian Registration Act, 1908 — Section 17(1)(b), 17(2)(VI), 49Code Of Civil Procedure, 1908 — Section 100Constitution Of India, 1950 — Article 136, 226, 227

Read judgment

High Courts14 Mar 2019

Chaudhary Rameshbhai Devjibhai Vs Ahmedabad Municipal Corporation

Gujarat High Court · (2019) 03 GUJ CK 0031

Bombay Provincial Municipal Corporations Act, 1949 — Section 465(1)

Read judgment

High Courts14 Mar 2019Allowed

Rameshbhai Bhikhabhai Prajapati & 1 Other(S) Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2019) 03 GUJ CK 0030

Negotiable Instruments Act, 1881 — Section 138

Read judgment

High Courts14 Mar 2019Disposed Off

M/S Sai Jyoti Logistics Services Pvt. Ltd. Through Ritesh Mahesh kumar Salgiya Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2019) 03 GUJ CK 0029

Read judgment

High Courts13 Mar 2019Disposed Off

Dhirubhai Punjabhai Amin Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2019) 03 GUJ CK 0028

Read judgment

High Courts12 Mar 2019Allowed

Nanakram Hirananad Udani & 3 Other(S) Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2019) 03 GUJ CK 0027

Indian Penal Code, 1860 — Section 114, 323, 406, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 7

Read judgment

High Courts12 Mar 2019Disposed Off

Shivlal Vanmalidas Agravat Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2019) 03 GUJ CK 0026

Indian Penal Code, 1860 — Section 354, 365, 506(2)

Read judgment

High Courts07 Mar 2019

Mepabhai Bhagvanbhai Bharvad (Decd)Through Legal Heirs & 1 Other(S) Vs Nayankumar Madhusudhan Majmudar & 13 Other(S)

Gujarat High Court · (2019) 03 GUJ CK 0024

Read judgment

High Courts06 Mar 2019Dismissed

Harkhuben D/O Deceased Lalabhai Bawabhai & 2 Other(S)Vs State Of Gujarat & 5 Other(S)

Gujarat High Court · (2019) 03 GUJ CK 0020

Bombay Tenancy and Agricultural Lands (Vidarbha Pradesh and Kutchh Area) Act, 1958 — Section 122Code of Civil Procedure, 1908 — Order 1 Rule 10Constitution of India, 1950 — Article 226, 227

Read judgment

High Courts05 Mar 2019Dismissed

Rampura Seva Sahakari Mandli Ltd Thru Chairman Hasmukhbhai Ambalal Patel Vs Authorised Officer And Election Officer (Marketing)

Gujarat High Court · (2019) 03 GUJ CK 0025

Agricultural Produce Market Committee Act, 2003 — Section 11(1)(i)Societies Registration Act, 1860 — Section 2(7A), 6, 12, 44A, 45(3)

Read judgment

High Courts05 Mar 2019Disposed Off

Ashokji @ Buchiyo Meruji Thakor Vs State Of Gujarat

Gujarat High Court · (2019) 03 GUJ CK 0019

Code of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 304I, 304II, 323, 384, 511Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 Sections 3(1)(10), 3(2)(5)

Read judgment

High Courts01 Mar 2019