COURT ARCHIVE

Gujarat High Court judgments

35,351 judgments · page 342 of 1,768

High Courts01 Mar 2019Allowed

Vinod @Kaliyo Amarsinh Parmar Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2019) 03 GUJ CK 0011

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 454, 457

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High Courts01 Mar 2019Allowed

Krunal @ Kiriyo Don Kiritbhai Garange Through Wife Nandani Krunal Garange Vs State Of Gujarat

Gujarat High Court · (2019) 03 GUJ CK 0010

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294B, 323, 356, 379, 384, 395, 506(2)

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High Courts01 Mar 2019Allowed

Chiragbhai Jayendrabhai Patel Thru. Brother In Law Sapan Dilipbhai Patel Vs State Of Gujarat

Gujarat High Court · (2019) 03 GUJ CK 0009

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 83, 98(2), 116B

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High Courts01 Mar 2019Allowed

Tusharbhai Natwarlal Barot Throu Friend Chirag Bharatbhai Barot Vs Commissioner Of Police, Ahmedabad City

Gujarat High Court · (2019) 03 GUJ CK 0008

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 294b, 302, 323, 435, 506(2)

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High Courts01 Mar 2019Allowed

Balubhai Rumalbhai Bhabhor Thru .Wife Surtiben Balubhai Bhabhor Vs State Of Gujarat

Gujarat High Court · (2019) 03 GUJ CK 0007

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E

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High Courts01 Mar 2019Allowed

Moinkhan @ Salman @ Monu Firojkhan Pathan Vs Commissioner Of Police, Ahmedabad City

Gujarat High Court · (2019) 03 GUJ CK 0006

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 66B, 66(1)B, 65AE, 81, 98(2), 116B

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High Courts01 Mar 2019Allowed

Shahrukh S/O Noor Saiyed Vs State Of Gujarat

Gujarat High Court · (2019) 03 GUJ CK 0005

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379, 114

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High Courts01 Mar 2019Dismissed

United India Insurance Co. Ltd Vs Legal Heris Of Decd Maheshbhaimakwana & 1 Other(S)

Gujarat High Court · (2019) 03 GUJ CK 0004

Motor Vehicle Act, 1988 — Section 140(4), 149(2), 163, 163A, 163A(2), 166, 170

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High Courts28 Feb 2019Allowed

Shri Manubhai @ Mano @ Manoj Ramanbhai Koli Patel Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0094

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65-AE, 81, 98(2)

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High Courts28 Feb 2019Allowed

Bhuvneshwer @ Sunil @ Bullur Tejbahadursingh Thakur Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2019) 02 GUJ CK 0093

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 66AE, 66B, 81, 98(2), 116B, 116(1)B

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High Courts28 Feb 2019Allowed

Ravi @ Chakalu Nanjibhai Fulabhai Dantani Vs Commissioner Of Police, (Ahmedabad City)

Gujarat High Court · (2019) 02 GUJ CK 0092

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 380, 454, 457, 511

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High Courts28 Feb 2019Allowed

Rahulbhai Bharatbhai Lakum Bavaji Thru. Mother Naynaben Bharatbhai Lakum Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2019) 02 GUJ CK 0091

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379

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High Courts28 Feb 2019Allowed

Kalpesh @ Mogali Bhikhabhai Shantibhai Thakor, Throu His Father, Bhikhabhai Santibhai Thakor Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0090

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 323, 324, 284, 364, 395, 427Gujarat Police Act, 1951 — Section 135(1)

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High Courts28 Feb 2019Allowed

Dharmesh S/O. Fulchandbhai Prajapati Through Father Fulchandbhai Jivrajbhai Prajapati Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2019) 02 GUJ CK 0089

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(bbb), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81, 98(2)

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High Courts28 Feb 2019Allowed

Vepari Makbulbhai Kadarbhai Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0088

Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 324, 332, 333, 337, 395, 397, 506(2)Arms Act, 1959 — Section 25(1)Gujarat Police Act, 1951 — Section 135

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High Courts28 Feb 2019Allowed

Ghori Sarifkhan @ Shefo Nasirkhan Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0087

Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 324, 332, 333, 337, 395, 397, 506(2)Arms Act, 1959 — Section 25(1)Gujarat Police Act, 1951 — Section 135

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High Courts28 Feb 2019Allowed

Asfaq Siddikbhai Mulla Through His Father Siddikbhai Ismailbhai Mulla Vs District Magisrate

Gujarat High Court · (2019) 02 GUJ CK 0086

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(bbb), 3(2)Gujarat Animal Preservation (Amendment) Act, 2017 — Section 6(a)(4), 8(4)

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High Courts27 Feb 2019Allowed