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Gujarat High Court judgments

35,351 judgments · page 340 of 1,768

High Courts18 Jun 2019Allowed

Madhavsinh Udesinh Solanki Vs State Of Gujarat

Gujarat High Court · (2019) 06 GUJ CK 0054

Code Of Criminal Procedure, 1973 — Section 313, 313(1)(a), 342, 374Indian Penal Code, 1860 — Section 300, 302, 303, 304, 304B, 304I, 304II, 498AGujarat Police Act, 1951 — Section 37(1), 135
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High Courts17 Jun 2019

Sanjaybhai Hariprakash Agrawal Vs State Of Gujarat

Gujarat High Court · (2019) 06 GUJ CK 0074

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 114, 149, 294(b), 294(kh), 323, 406, 420, 504, 506(1), 507Negotiable Instruments Act, 1881 — Section 138
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High Courts17 Jun 2019Dismissed

State Of Gujarat Vs Jashubha Tapubha Jadeja & 5 Other(s)

Gujarat High Court · (2019) 06 GUJ CK 0030

Code Of Criminal Procedure, 1973 — Section 313, 378(1)(3)Indian Penal Code, 1860 — Section 143, 147, 149, 323, 325, 506(2)Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)
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