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Gujarat High Court judgments

35,350 judgments · page 338 of 1,768

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High Courts27 Jun 2019Disposed Of

Mahavirsinh Jethubha Jadeja Vs State Of Gujarat

Gujarat High Court · (2019) 06 GUJ CK 0006

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High Courts27 Jun 2019Allowed

Chavda Viraj Durlabhbhai Vs State Of Gujarat

Gujarat High Court · (2019) 06 GUJ CK 0005

Constitution Of India, 1950 — Article 14, 16
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High Courts26 Jun 2019Allowed

M/S. GSEC Limited Through Its Authorized Representative Shri Rakesh Ramanlal Shah Vs AAI Cargo Logistics And Allied Services Company Limited

Gujarat High Court · (2019) 06 GUJ CK 0070

Indian Easements Act, 1882 — Section 60, 60(b), 62, 63
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High Courts26 Jun 2019Disposed Of

Kansai Nerolac Paints Limited Through Its P.O.A. Holder Jignesh Babubhai Patel Vs State Of Gujarat & 1 Other(s)

Gujarat High Court · (2019) 06 GUJ CK 0063

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High Courts26 Jun 2019Dismissed

Rajendrakumar @ Raju Ganpatram Joshi Vs State Of Gujarat

Gujarat High Court · (2019) 06 GUJ CK 0053

Indian Penal Code, 1860 — Section 34, 143, 307, 323, 326, 394, 452, 482, 504, 506(2)Arms Act, 1959 — Section 30Code Of Criminal Procedure, 1973 — Section 320, 320(1), 320(9)
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High Courts26 Jun 2019

Sarojben Wd/O Vasantbhai Shankarbhai Patel & 5 Other(s) Vs Jagdevsinh Khajursinh Thakor & 2 Other(s)

Gujarat High Court · (2019) 06 GUJ CK 0045

Motor Vehicles Act, 1988 — Section 166, 173
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High Courts26 Jun 2019Dismissed

State Of Gujarat Vs Parbatbhai Jadavbhai Nandaniya

Gujarat High Court · (2019) 06 GUJ CK 0035

Code Of Criminal Procedure, 1973 — Section 313, 378Indian Penal Code, 1860 — Section 332, 333, 504, 506(1)
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High Courts26 Jun 2019Allowed

Kasundramrugesh Maheshbhai Vs State Of Gujarat

Gujarat High Court · (2019) 06 GUJ CK 0026

Constitution Of India, 1950 — Article 14, 16
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High Courts25 Jun 2019Disposed Of

Ahmedabad Municipal Corporation Vs Gopalbhai Khodidas Babariya & 1 Other(s)

Gujarat High Court · (2019) 06 GUJ CK 0038

Code Of Criminal Procedure, 1973 — Section 313, 378Prevention Of Food Adulteration Act, 1954 — Section 16(1)A(i)Food Safety And Standards Act, 2006 — Section 51, 52, 69
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High Courts25 Jun 2019Disposed Of

State Of Gujarat - Thro' C P Gohil, Food Inspector Vs Dineshkumar Jayantilal Nirmal - Owner Of Zen Minerals

Gujarat High Court · (2019) 06 GUJ CK 0037

Code Of Criminal Procedure, 1973 — Section 313, 378>Prevention Of Food Adulteration Act, 1954 — Section 2(9)A, 7(2)(5), 16, 20Food Safety And Standards Act, 2006 — Section 51, 52, 69
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High Courts25 Jun 2019Dismissed

Ajaykumar Babulal Parmar Vs State Of Gujarat

Gujarat High Court · (2019) 06 GUJ CK 0004

Constitution Of India, 1950 — Article 16, 16(4B), 226, 309General State Service, Class II Recruitment Rules, 2008 — Rule 14(2), 16
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High Courts24 Jun 2019Dismissed

Varisali Safi Muhhmadkhan Vs State Of Gujarat & 1 Other(s)

Gujarat High Court · (2019) 06 GUJ CK 0051

Code Of Criminal Procedure, 1973 — Section 313, 378Negotiable Instruments Act, 1881 — Section 138
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High Courts24 Jun 2019Dismissed

Ayub Mohmad Jam Vs Union Of India

Gujarat High Court · (2019) 06 GUJ CK 0049

Constitution Of India, 1950 — Article 14, 226, 311(2)
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High Courts24 Jun 2019Disposed Of

Gujarat Forest Produces Gatherers And Forest Workers Union Thru. President Pravinbhai Ratilal Vyas Vs State Of Gujarat

Gujarat High Court · (2019) 06 GUJ CK 0024

Constitution Of India, 1950 — Article 309Industrial Disputes Act, 1947 — Section 25(B)
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High Courts24 Jun 2019Allowed

Ashish Kiritkumar Shah Vs State Of Gujarat

Gujarat High Court · (2019) 06 GUJ CK 0023

Constitution Of India, 1950 — Article 14, 16
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High Courts24 Jun 2019Disposed Of

Gujarat Forest Produces Gatherers And Forest Workers Union Vs State Of Gujarat

Gujarat High Court · (2019) 06 GUJ CK 0021

Constitution Of India, 1950 — Article 309Industrial Disputes Act, 1947 — Section 25(B)
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High Courts24 Jun 2019Allowed

Mayank Bhagwandas Shethwala Vs High Court Of Gujarat & 1 Other(s)

Gujarat High Court · (2019) 06 GUJ CK 0020

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High Courts24 Jun 2019Dismissed

Himanshu Baldevbhai Gohil Vs Chief Human Resource Manager, O.N.G.C

Gujarat High Court · (2019) 06 GUJ CK 0018

Constitution Of India, 1950 — Article 226
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High Courts24 Jun 2019

Mohini Pessuram Tilwani Vs Union Of India & 4 Other(s)

Gujarat High Court · (2019) 06 GUJ CK 0003

Constitution Of India, 1950 — Article 12, 226National Dairy Development Board Officers. (Conduct, Discipline And Appeal) Regulations, 1988 — Regulation 3(v)
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High Courts21 Jun 2019Dismissed

Ibrahim Kesarkhan Rathod - Died & 10 Other(s) Vs Heirs Of Kasamkha Sardarkha & 6 Other(s)

Gujarat High Court · (2019) 06 GUJ CK 0077

Constitution Of India, 1950 — Article 227
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