High Courts05 Jul 2019Dismissed
New India Assurance Co Ltd Vs Mita Chetanbhai Mehta And 3 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0074
Motor Vehicles Act, 1988 — Section 166, 173
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 336 of 1,768
High Courts05 Jul 2019Dismissed
Oriental Insurance Company Ltd Thro' Vs Narendrabhai Kantilal Hatt Since Decd. Through Heirs And 2
Gujarat High Court · (2019) 07 GUJ CK 0069
Motor Vehicles Act, 1988 — Section 166, 173
High Courts05 Jul 2019Partly Allowed
National Insurance Co Vs Heirs Of Decd. Mansinh Amarsinh Bhojani And 1 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0065
Motor Vehicles Act, 1988 — Section 81, 166, 173
High Courts05 Jul 2019Disposed Of
Patel Babubhai Dhulabhai Vs Dharmendra Chaturbhai Patel
Gujarat High Court · (2019) 07 GUJ CK 0019
Code of Civil Procedure, 1908 — Section 104, Order 43 Rule 1Transfer of Property Act, 1882 — Section 52
High Courts04 Jul 2019Disposed Of
NIRMA LIMITED & 1 Other(S) Vs THAKORE SOMAJI MANAJI THRO NAVJYOT ALL GUJARAT LABOU & 1 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0162
Constitution Of India, 1950 — Article 227
High Courts04 Jul 2019Disposed Of
United India Insurance Co. Ltd Vs Baldevbhai Shivrambhai Prajapati
Gujarat High Court · (2019) 07 GUJ CK 0066
Motor Vehicles Act, 1988 — Section 173, 173
High Courts03 Jul 2019Disposed Of
DEVKISHAN BODARAM BHATIA SINCE DIED HIS LEGAL HEIRS Vs RAVIKSIHANCHAND KHESAKANI And 1 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0141
Transfer Of Property Act, 1882 — Section 4, 44
High Courts03 Jul 2019Allowed
Dhansukhlal Bhailalbhai Patel Vs Surat Municipal Corporation And 1 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0117
Gujarat Town Planning And Urban Development Act, 1976 — Section 20Bombay Provincial Municipal Corporations Act, 1949 — Section 77Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 15
High Courts03 Jul 2019Disposed Of
Deputy General Manager Vs Kumbhar Bhikhabhai Chhaganbhai And 1 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0090
Land Acquisition Act, 1894 — Section 4, 11(1), 18, 54Code Of Civil Procedure, 1908 — Section 96
High Courts03 Jul 2019Dismissed
Harvijaysinh Dilubha Gohil Vs Bhaveshbhai Kanaiyalal Trivedi And 3 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0084
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 337
High Courts03 Jul 2019Dismissed
Savitaben Khodabhai Salat Vs Baldevsinh Jasvantsinh Jadav
Gujarat High Court · (2019) 07 GUJ CK 0081
Motor Vehicles Act, 1988 — Section 173
High Courts03 Jul 2019Allowed
Patel Mangubhai Narsihbhai Vs Special Land Acquisition Officer
Gujarat High Court · (2019) 07 GUJ CK 0075
Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 23(1)(a), 23(2), 28, 54 Code Of Civil Procedure, 1908 — Section 96
High Courts03 Jul 2019Allowed
Nocil Limited Vs Union Of India & 3 Others
Gujarat High Court · (2019) 07 GUJ CK 0048
Constitution Of India, 1950 — Article 14, 19(1)(g), 226, 226(2)Customs Tariff (Identification, Assessment and Collection of Anti Dumping Duty on Dumped Articles for Determination of Injury) Rules, 1995 — Rule 3, 4, 5, 5(3), 6, 7, 10, 11, 12, 14, 16, 17(1), 20, 23, 23(IB), 23(3)Customs (Tariff) Act, 1975 — Section 9A, 9A(1), 9A(1)(a), 9A(2), 9A(5)
High Courts03 Jul 2019Dismissed
Administrative Officer Vs Chandran K
Gujarat High Court · (2019) 07 GUJ CK 0038
Constitution Of India, 1950 — Article 226, 311
High Courts03 Jul 2019Allowed
M/S India Coke And Power Private Vs Union Of India
Gujarat High Court · (2019) 07 GUJ CK 0008
High Courts02 Jul 2019Allowed
Kalpeshbhai Fulabhai Makwana Vs State Of Gujarat And 5 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0122
Constitution Of India, 1950 — Article 226
High Courts02 Jul 2019Dismissed
Ashwin Laxmanbhai Kotwal Vs Honble Speaker, Gujarat State Legislative Assembly
Gujarat High Court · (2019) 07 GUJ CK 0055
Constitution Of India, 1950 — Article 19(1), 19(1)(a), 102, 103, 105(2), 122(1), 136, 190(3)(a), 191, 191(2), 192, 212, 212(1), 226, 227, 368(2)Gujarat Legislative Assembly Members (Disqualification on Ground of Defection) Rules, 1990 — Rule 6(5)(a), 6(5)(b), 6(6), 7, 7(2), 7(3)(b), 8, 8(3), 9Evidence Act, 1872 — Section 65(b)
High Courts02 Jul 2019Dismissed
Shree Adarsh Prathamik Shala Trust, Rajkot Through Secretary Irfanbhai Mahamad Sharif Kureshi Vs State Of Gujarat
Gujarat High Court · (2019) 07 GUJ CK 0037
Gujarat Secondary and Higher Secondary Act, 1972 — Section 31(1)Gujarat Secondary Education Regulations, 1974 — Regulation 9(7), 9(10), 10
High Courts02 Jul 2019Dismissed
L/H Of Deceased Dhulabhai Raijibhai Bharwad And L/H Of Deceased Naniben Dhulabhai Bharwad Vs Matambhai Jakshibhai Bharwad
Gujarat High Court · (2019) 07 GUJ CK 0030
Code of Civil Procedure, 1908 — Section 115, Order 7 Rule 11
High Courts02 Jul 2019Dismissed/ Disposed Of
Adarsh Prathamik Shala Trust, Rajkot Through Secretary Irfanbhai Mahamad Sharif Kureshi Vs State Of Gujarat
Gujarat High Court · (2019) 07 GUJ CK 0016
Secondary Education Regulations, 1974 — Regulation 9(7), 9(10)Gujarat Secondary And Higher Secondary Act, 1972 — Section 31(1)