COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 335 of 1,768

High Courts10 Jul 2019Allowed

Akhil Gujarat University And College Pensioner Samaj Through Its President Shri Rameshchandra Jash Vs State Of Gujarat

Gujarat High Court · (2019) 07 GUJ CK 0049

Constitution Of India, 1950 — Article 14, 16, 19, 19(1)(f), 31(1), 141, 227Haryana Civil Services (Revised Pension) Part-I Rules, 2009 — Section 6(1)Gujarat Civil Service Pension Rules, 2002 — Rule 9(53), 9(55), 9(56), 9(57), 9(63), 80, 80(2)(a), 296

High Courts10 Jul 2019Dismissed

Savorttam Textil Mills Pvt Ltd Vs State Of Gujarat & 2 Others

Gujarat High Court · (2019) 07 GUJ CK 0043

Constitution Of India, 1950 — Article 226

High Courts10 Jul 2019Dismissed

Legal Heirs Of Agarsing Harsangsing Chauhan Aasuben Agarsing Vs State Of Gujarat

Gujarat High Court · (2019) 07 GUJ CK 0033

Limitation Act, 1963 — Article 136Code of Civil Procedure, 1908 — Section 115Limitation Act, 1963 — Section 5

High Courts09 Jul 2019

STATE OF GUJARAT Vs SOUTH GUJARAT ENGINEERING AND GENERAL WORKS UNION - LALVAVTA & 1 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0152

Industrial Disputes Act, 1947 — Section 2(ra), 25T, 25U, 33Gujarat Municipalities Act, 1963 — Section 47, 47(2), 47(3), 50, 260, 227, 271Constitution Of India, 1950 — Article 226

High Courts09 Jul 2019Allowed

Maksud @ Sahil @ Bachho Makbulbha Babubhai Shaikh Thromother- Faridabanu Makbulbhai Shaik Vs Commissioner Of Police

Gujarat High Court · (2019) 07 GUJ CK 0119

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 201, 379, 394

High Courts09 Jul 2019Dismissed

Mangal Prasad Ramfer Kori Vs Ahmedabad Municipal Corporation And 4 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0099

Gujarat Provincial Municipal Corporations Act, 1949 — Section 253, 260, 260(1), 260(2), 267Constitution Of India, 1950 — Article 14, 226

High Courts09 Jul 2019Allowed

Collector Of Electricity Duty And 1 Other(S) Vs B S Patel And Company And 4 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0098

High Courts09 Jul 2019Partly Allowed

Legal Heirs Of Deceased Dashrathbhai Ambalal Raval, Raval And 2 Vs Zala Khimjibhai Haribhai And 2 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0082

Motor Vehicles Act, 1988 — Section 166, 173

High Courts09 Jul 2019Dismissed

Nilamben Prabhudas Patel Vs State Of Gujarat Thro Secretary & 3 Others

Gujarat High Court · (2019) 07 GUJ CK 0035

Constitution Of India, 1950 — Article 14, 19(1)(g), 19(6), 21Gujarat Nurses, Midwifes and Health Visitors Act, 1968 — Section 12, 13, 18

High Courts09 Jul 2019Dismissed

Nilamben Prabhudas Patel Vs State Of Gujarat Thro Secretary & 3 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0015

Constitution Of India, 1950 — Article 14, 19, 19(1)(g), 21Gujarat Nurses, Midwives And Health Visitors Act, 1968 — Section 12, 13, 18Indian Nursing Council Act, 1947 — Section 11(2)

High Courts08 Jul 2019Allowed

DHARMESHBHAI KHUSHALBHAI KOLI PATEL And 1 Other(S) Vs STATE OF GUJARAT And 1 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0135

Indian Penal Code, 1860 — Section 323, 503, 504, 506(2)

High Courts08 Jul 2019Allowed

Gujarat State Road Transport Corporation Through Divisional Controller Vs Bhanubhai Sartanbhai Rabari

Gujarat High Court · (2019) 07 GUJ CK 0120

Industrial Disputes Act, 1947 — Section 33(C)(2)Constitution Of India, 1950 — Article 227

High Courts08 Jul 2019Partly Allowed

Executive Engineer Vs Decd. Pradipbhai Dayalal Pandya And 3 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0089

Code Of Civil Procedure, 1908 — Section 96Motor Vehicles Act, 1988 — Section 147

High Courts08 Jul 2019Dismissed

M/S Josil Realty Vs Hiteshbhai Dineshchandra Makwana

Gujarat High Court · (2019) 07 GUJ CK 0054

Constitution Of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 115, Order 6 Rule 7, Order 6 Rule 17

High Courts08 Jul 2019Dismissed

Indian Oil Corporation Limited & 2 Others Vs Manjalpur Service Station

Gujarat High Court · (2019) 07 GUJ CK 0046

Constitution Of India, 1950 — Article 12, 226, 227Code of Civil Procedure, 1908 — Order 8 Rule 1Limitation Act, 1963 — Section 5

High Courts08 Jul 2019Dismissed

Devdatt Narayan Shetti Vs Prahladbhai Punjiram Parekh

Gujarat High Court · (2019) 07 GUJ CK 0029

Bombay Rents, Hotels and Lodging House Rates Control Act, 1947 — Section 12, 12(2), 12(3)(a), 12(3)(b), 29, 29(2)Transfer of Property Act, 1882 — Section 108(1)Punjab Relief of Indebtedness Act, 1934 — Section 31

High Courts08 Jul 2019Dismissed

Vidhyaben Jagdishbhai Parihar Vs Nitaben Bhupendrakumar Panchal

Gujarat High Court · (2019) 07 GUJ CK 0022

Code of Civil Procedure, 1908 — Section 104, Order 43, Order 43 Rule 1, Order 43 Rule 1(r)Transfer of Property Act, 1882 — Section 52

High Courts05 Jul 2019Allowed

PHOOLCHAND MOTIRAM YADAV And 2 Other(S) Vs STATE OF GUJARAT And 1 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0137

Indian Penal Code, 1860 — Section 114, 498A, 502Dowry Prohibition Act. 1961 — Section 3, 4, 7Code Of Criminal Procedure, 1973 — Section 156(3)

High Courts05 Jul 2019

Kalpataru Land Surat Pvt Ltd Vs Honourable Gujarat Revenue Tribunal

Gujarat High Court · (2019) 07 GUJ CK 0101

Bombay Land Revenue Code, 1879 — Section 37(2), 53, 195, 237(2), 211Gujarat Town Planning And Urban Development Act, 1976 — Section 13(2)Transfer Of Property Act, 1882 — Section 54

High Courts05 Jul 2019Partly Allowed

Jyoti @ Jyotsnaben Ajitbhai Kukreja Vs Fakirmohmad Ibrahim Dulla And 2 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0080

Motor Vehicles Act, 1988 — Section 166, 173