COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 334 of 1,768

High Courts15 Jul 2019Dismissed

Harshikaben Shashikantbhai Patel D/O Shantilal Patel Thru Poa Rajendrakmar J Barot Vs Bhavin Shashikant Patel

Gujarat High Court · (2019) 07 GUJ CK 0032

Code of Civil Procedure, 1908 — Section 11, 24, 115, 151, Order 2 Rule 2, Order 26 Rule 10A, Order 7 Rule 11, Order 7 Rule 11(d), Order 37 Rule 11, Order 9 Rule 13Hindu Marriage Act, 1955 — Section 7, 9, 13(1)(b), 20Gujarat Marriage Act, 2006 — Section 5

High Courts15 Jul 2019Dismissed

Heirs Of Decd. Kishorbhai Ambaram Agrawat Vs Sushilaben Motiram Joshi & 1 Others

Gujarat High Court · (2019) 07 GUJ CK 0028

Bombay Rents, Hotels and Lodging House Rates Control Act, 1947 — Section 5(11)(c), 11(3), 12(1), 12(2), 12(3)(a), 12(3)(b), 20, 29Limitation Act, 1963 — Section 52

High Courts15 Jul 2019Allowed

Mukeshbhai Mohanlal Patel Vs Chirag Pravinchandra Shah

Gujarat High Court · (2019) 07 GUJ CK 0021

Bombay Tenancy Act, 1939 — Section 43, 63Transfer of Property Act, 1882 — Section 52Specific Relief Act, 1963 — Section 19(b)

High Courts12 Jul 2019Dismissed

Govind @ Dholo Arjanbhai @Ajo Chunara Vs State Of Gujarat

Gujarat High Court · (2019) 07 GUJ CK 0131

Indian Penal Code, 1860 — Section 302, 395, 397, 400

High Courts12 Jul 2019Allowed

Alkem Laboratories Pvt.Ltd Vs Amar Chemicals

Gujarat High Court · (2019) 07 GUJ CK 0071

High Courts12 Jul 2019Dismissed

Nizar Taluka Sahakari Khardi Vechan Sangh Limited Vs District Registrar, Co-Operative Societies, Tapi

Gujarat High Court · (2019) 07 GUJ CK 0036

Constitution Of India, 1950 — Article 226Gujarat Cooperative Societies Act, 1961 — Section 74C(2), 74D, 155

High Courts11 Jul 2019Allowed

Adarsh Nivasi Shala Vs Jerambhai Vallabhbhai Parmar

Gujarat High Court · (2019) 07 GUJ CK 0158

Industrial Disputes Act, 1947 — Section 25H

High Courts11 Jul 2019Dismissed

STATE OF GUJARAT And 2 Other(S) Vs DECEASED MOHANLAL VALLABHAI THRO HIS LEGAL HEIRS And 1 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0138

Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 4, 6, 11(1), 18, 54Code Of Civil Procedure, 1908 — Section 96

High Courts11 Jul 2019Dismissed

Central Board Of Trustees For Employees Provident Fund Vs Institute Of Our Lady Of Fatima And 1 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0116

Employees' Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7A, 7Q, 7I, 14B, 15(2), 17(5)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 4Constitution Of India, 1950 — Article 227

High Courts11 Jul 2019Partly Allowed

Babubhai Kachrabhai Nakum Vs State Of Gujarat

Gujarat High Court · (2019) 07 GUJ CK 0113

High Courts11 Jul 2019Dismissed

Kashiram Liluram Ahir Vs State Of Gujarat

Gujarat High Court · (2019) 07 GUJ CK 0063

Code of Civil Procedure, 1908 — Section 114, Order 47, Order 47 Rule 1

High Courts10 Jul 2019Partly Allowed

Karimkha Aarabkha Jalwani Vs Taluka Development Officer

Gujarat High Court · (2019) 07 GUJ CK 0151

Industrial Disputes Act, 1947 — Section 17B, 25F

High Courts10 Jul 2019Dismissed

Surat Mahila Nagrik Sahakari Bank Ltd. Vs Jayaben Chandrakant Ambajiwala

Gujarat High Court · (2019) 07 GUJ CK 0111

Banking Regulation Act, 1949 — Section 22, 35AIndustrial Disputes Act,1947 — Section 2(oo)(bb), 25, 25F

High Courts10 Jul 2019Dismissed

Savorttam Textil Mills Pvt Ltd Vs State Of Gujarat And 2 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0108

Constitution Of India, 1950 — Article 226

High Courts10 Jul 2019Disposed Of

Ruchi Malls Pvt Ltd Vs State Of Gujarat Through The Secretary

Gujarat High Court · (2019) 07 GUJ CK 0104

Gujarat Cinemas (Regulations) Act, 2004 — Section 12(1)Gujarat Police Act, 1951 — Section 33Gujarat Cinema Rules, 2014 — Rule 8

High Courts10 Jul 2019Partly Allowed

A.M.T.S Vs Jayshreeben Wd/O Niranjan Shantilal Shah And 8 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0093

Motor Vehicles Act, 1988 — Section 166, 173

High Courts10 Jul 2019Dismissed

Kantilal Baluram Shrimali Vs Hemraj Bhavarlal Chauhan

Gujarat High Court · (2019) 07 GUJ CK 0091

Motor Vehicles Act, 1988 — Section 95(1)(b)(i), 92A, 163A, 165, 165(1), 166, 173Indian Penal Code, 1860 — Section 302, 304, 307, 323, 324Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(10)

High Courts10 Jul 2019Partly Allowed

United India Insurance Co.Ltd Vs Suthar Niruben Widow Of Kantibhai And 7 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0088

Motor Vehicles Act, 1988 — Section 166, 173

High Courts10 Jul 2019Partly Allowed

Bajaj Allianz General Insurance Company Limited Through Vs Bagadusing Rav Bahadursingji And 3 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0077

Motor Vehicles Act, 1988 — Section 166, 173

High Courts10 Jul 2019Disposed Of

Girdharbhai Alabhai Vaghela Vs State Of Gujarat & 15 Others

Gujarat High Court · (2019) 07 GUJ CK 0061