High Courts23 Jul 2019Disposed Of
Nocil Limited Vs Designated Authority, Directorate General Of Trade Remedy
Gujarat High Court · (2019) 07 GUJ CK 0047
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 332 of 1,768
High Courts23 Jul 2019Dismissed
Vaghrol Gram Panchayat Thru Sarpanch Jabuben Jamabhai Rajya Vs State Of Gujarat
Gujarat High Court · (2019) 07 GUJ CK 0041
Constitution Of India, 1950 — Article 226
High Courts23 Jul 2019Disposed Of
Sardar Vallabhbhai National Institution Of Technology Vs Union Of India
Gujarat High Court · (2019) 07 GUJ CK 0017
High Courts23 Jul 2019Allowed
Nilesh Malsi Maheshwari Vs State Of Gujarat
Gujarat High Court · (2019) 07 GUJ CK 0006
Constitution Of India, 1950 — Article 14, 16, 226
High Courts22 Jul 2019Partly Allowed
Dhoraji Municipality Vs Vallabhbhai Laljibhai Vaghasiya
Gujarat High Court · (2019) 07 GUJ CK 0161
Industrial Disputes Act, 1947 — Section 25F
High Courts22 Jul 2019Allowed
Vadnagar Nagarik Sahakari Bankltd Vs Dipikaben Arvindbhai Thaker
Gujarat High Court · (2019) 07 GUJ CK 0146
Industrial Disputes Act, 1947 — Section 25B(1), 25F, 25G, 25H
High Courts22 Jul 2019
Jamnagar Municipal Corporation Through Commissioner Vs Jayantilal Meghjibhai Chauhan C/O Bhartiya Mazdoor Sangh
Gujarat High Court · (2019) 07 GUJ CK 0143
Industrial Disputes Act, 1947 — Section 2(s), 33C(2)Constitution Of India, 1950 — Article 227
High Courts22 Jul 2019Allowed
Suo Moto Vs Parth Hemendra Jani And 2 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0110
Negotiable Instruments Act, 1881 — Section 138Contempt Of Courts Act, 1971 — Section 2(b)Constitution Of India, 1950 — Article 215
High Courts22 Jul 2019
Trasnport Corporation Of Indialtd. Vs Employees State Insurance Corporation And 2 Other(S) Q
Gujarat High Court · (2019) 07 GUJ CK 0109
Employees State Insurance Act, 1948 — Section 85(B)
High Courts22 Jul 2019
Suo Moto Vs Parth Hemendra Jani & 2 Others
Gujarat High Court · (2019) 07 GUJ CK 0045
Constitution Of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 2(b)Negotiable Instruments Act, 1881 — Section 138
High Courts19 Jul 2019
Asset Manager Ongc Vs Ramiben S Thakore Wd/O Sanaji M Thakore
Gujarat High Court · (2019) 07 GUJ CK 0153
Evidence Act, 1872 — Section 3, 4, 7(4)(e), 5, 7, 7(1), 7(2), 7(3), 7(3A), 7(7), 13, 14, 108Indian Penal Code, 1860 — Section 193, 196, 228,
High Courts19 Jul 2019Dismissed
Sarpanchshri Vs Shivabhai Baria
Gujarat High Court · (2019) 07 GUJ CK 0145
Industrial Disputes Act, 1947 — Section 33C, 33C(2)Constitution Of India, 1950 — Article 226, 227
High Courts19 Jul 2019Dismissed
SHAMBHUBHAI CHIMANBHAI PATEL Vs TRANSPORT MANAGER - AHMEDABAD MUNICIPAL TRANSPORT SERVICE And 1 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0144
High Courts19 Jul 2019Dismissed
Balwantbhai Muljibhai Patel Vs State Of Gujarat & 2 Others
Gujarat High Court · (2019) 07 GUJ CK 0053
Constitution Of India, 1950 — Article 226
High Courts19 Jul 2019Disposed Of
Sarine Technologies Limited Thru Prachi Bhardwaj Vs Diyora And Bhanderi Corporation Thru Dhaval Diyora Ashish Diyora Ghanshyam Bhanderi Pravinbhai D
Gujarat High Court · (2019) 07 GUJ CK 0044
Constitution Of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 11, 12
High Courts19 Jul 2019Allowed
Babiben Dhulajhi Thakore & 2 Others Vs State Of Gujarat & 1 Others
Gujarat High Court · (2019) 07 GUJ CK 0026
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 406, 420
High Courts19 Jul 2019Dismissed
State Of Gujarat Vs Rajan Rarukuti Nayar & 1 Others
Gujarat High Court · (2019) 07 GUJ CK 0023
Code Of Criminal Procedure, 1973 — Section 313, 378(1)(3)Prevention of Corruption Act, 1988 — Section 7, 12, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20
High Courts19 Jul 2019Allowed
Babiben Dhulajhi Thakore & 2 Other(s) Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2019) 07 GUJ CK 0014
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 406, 420
High Courts19 Jul 2019Dismissed
State Of Gujarat Vs Rajan Rarukuti Nayar & 1 Other(s)
Gujarat High Court · (2019) 07 GUJ CK 0012
Code Of Criminal Procedure, 1973 — Section 313, 378(1)(3)Prevention Of Corruption Act, 1988 — Section 7, 12, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20
High Courts18 Jul 2019Dismissed
Bhavnagar Municipal Corpn. Vs Vikramsinh Mangalsinh Gohil
Gujarat High Court · (2019) 07 GUJ CK 0163
Industrial Disputes Act, 1947 — Section 25G, 25HConstitution Of India, 1950 — Article 227