High Courts26 Jul 2019Partly Allowed
Sushiladevi Wd/O Dharamchand Mangilal Mehta And 5 Other(S) Vs Bhavsaheb Shankar Patil And 2 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0072
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 331 of 1,768
High Courts26 Jul 2019Dismissed
State Of Gujarat Vs Mehulbhai Ramanlal Desai & 1 Others
Gujarat High Court · (2019) 07 GUJ CK 0024
Code Of Criminal Procedure, 1973 — Section 313, 378(1)(3)Prevention of Corruption Act, 1988 — Section 7, 12, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20
High Courts26 Jul 2019Dismissed
State Of Gujarat Vs Mehulbhai Ramanlal Desai & 1 Other(s)
Gujarat High Court · (2019) 07 GUJ CK 0013
Code Of Criminal Procedure, 1973 — Section 313, 378(1)(3)Prevention Of Corruption Act, 1988 — Section 7, 12, 13(1)(d), 13(1) (d)(i), 13(1) (d)(ii), 13(2), 20
High Courts26 Jul 2019Allowed
Madhavbhai Babubhai Matiya Vs State Of Gujarat And Ors
Gujarat High Court · (2019) 07 GUJ CK 0005
Indian Penal Code, 1860 — Section 406, 420Gujarat Money Lenders Act, 2011 — Section 5, 40, 42Gujarat Land Revenue Code, 1879 — Section 135(D)
High Courts26 Jul 2019Allowed
Ashokkumar Maneklal Patel Vs State Of Gujarat And Ors
Gujarat High Court · (2019) 07 GUJ CK 0001
Bombay Tenancy And Agricultural Lands Act, 1948 — Section 57Gujarat Tenancy And Agricultural Lands Act, 1948 — Section 43
High Courts25 Jul 2019
Hardik Dhirubhai Patel Vs State Of Gujarat
Gujarat High Court · (2019) 07 GUJ CK 0123
Gujarat Professional Medical Educational Courses (Regulation Of Admission In Undergraduate Courses) Rules, 2017 — Rule 4, 4(1), 4(2), 4(3), 4(4), 4(7), 4(7)(i), 4(3)(ii), 4(7)(iii)Constitution Of India, 1950 — Article 14, 226
High Courts25 Jul 2019Partly Allowed
Samatbhai Ramshibhai Ambaliya Decd.Through The Lrs Vs Devshibhai Jivabhai Chavada And 3 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0083
Motor Vehicles Act, 1988 — Section 166, 173
High Courts24 Jul 2019Allowed
EXECUTIVE ENGINEER & 1 Other(S) Vs JAYABEN RAMJIBHAI & 1 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0164
Industrial Disputes Act, 1947 — Section 2(oo)(bb), 25G, 25FEvidence Act, 1872 — Section 3Constitution Of India, 1950 — Article 227
High Courts24 Jul 2019Allowed
DIVISIONAL CONTROLLER S.T. Vs NIRMALSINH NATUBHA CHUDASAMA & 1 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0157
Industrial Disputes Act, 1947 — Section 33C(2)Constitution Of India, 1950 — Article 227
High Courts24 Jul 2019Allowed
Gujarat State Electricity Corporation Ltd Vs Darshandan Surapdan Gadhvi
Gujarat High Court · (2019) 07 GUJ CK 0142
Industrial Disputes Act, 1947 — Section 25B, 25B(i), 25F, 25G, 25HConstitution Of India, 1950 — Article 227
High Courts24 Jul 2019Dismissed
Ratadia Sangram Karamsibhai Vs Principal, Kendriya Vidyalaya
Gujarat High Court · (2019) 07 GUJ CK 0106
Industrial Disputes Act, 1947 — Section 7, 10, 33(c), 33(c)(2)
High Courts24 Jul 2019Partly Allowed
Oriental Insurance Co Ltd., Registered Office At Oriental Vs Anita Sanjaykumar Patel And 4 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0068
Motor Vehicles Act, 1988 — Section 166, 173
High Courts24 Jul 2019Allowed
Varun Vijay Gupta Vs Union Of India
Gujarat High Court · (2019) 07 GUJ CK 0011
Central Excise Act, 1944 — Section 11A, 37Customs Tariff Act, 1975 — Section 3(5)Cenvat Credit Rules, 2004 — Rule 3, 3(1), 3(4)
High Courts23 Jul 2019Disposed Of
Shailendrasinh @ Surubha Rajendrasinh Jadeja Vs State Of Gujarat
Gujarat High Court · (2019) 07 GUJ CK 0165
Code Of Criminal Procedure, 1973 — Section 432, 433, 433(1), 433A, 482Indian Penal Code, 1860 — Section 302, 302(2), 307, 304B, 392, 393, 394, 395, 396, 397, 398, 399, 400, 401, 402, 489, 498AArms Act, 1959 — Section 25(1)
High Courts23 Jul 2019Allowed
HEIRS OF DECEASED BECHARBHAI NATHABHAI Vs EXECUTIVE ENGINEER, G.E.B. CONVERTED IN TO THE NORM OF & 1 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0148
Employees Compensation Act, 1923 — Section 10Constitution Of India, 1950 — Article 227
High Courts23 Jul 2019Allowed
STATE OF GUJARAT & 1 Other(S) Vs GOVINDBHAI DESURBHAI
Gujarat High Court · (2019) 07 GUJ CK 0147
Industrial Disputes Act, 1947 — Section 2A, 2(k), 10, 10(1), 25G, 25F, 25HConstitution Of India, 1950 — Article 32, 226, 227
High Courts23 Jul 2019Dismissed
Vaghrol Gram Panchayat Thru Sarpanch Jabuben Jamabhai Vs State Of Gujarat
Gujarat High Court · (2019) 07 GUJ CK 0107
Constitution Of India, 1950 — Article 226
High Courts23 Jul 2019
Devjibhai Jivabhai Harijan And 7 Other(S) Vs Special Secretary (Appeals) And 2 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0100
Bombay Land Revenue Code, 1879 — Section 79A, 135D, 211Constitution Of India, 1950 — Article 226, 300A
High Courts23 Jul 2019Dismissed
Oriental Insurance Co.Ltd. Vs Vyas Pashyantiben Wd/O Mehulkumar Kantilal And 5 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0085
Motor Vehicles Act, 1988 — Section 166, 173
High Courts23 Jul 2019Disposed Of
Rasiklal Kalyanji Doshi Vs State Of Gujarat
Gujarat High Court · (2019) 07 GUJ CK 0052
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 11(2), 18