High Courts06 Aug 2019Allowed

Pranav Ravindrabhai Shah Vs Income Tax Officer

Gujarat High Court · (2019) 08 GUJ CK 0038

Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 24B, 129, 142(1), 147, 148, 159, 159(2)(b), 159(2), 159(2)(b), 159(3), 161(2), 162, 167, 217F, 292BCode Of Civil Procedure, 1908 — Section 2(7), 2(11), 2(29)
High Courts02 Aug 2019Dismissed/ Disposed Off

Jivabhai Bhimabhai Keshwala Vs State Of Gujarat And Ors

Gujarat High Court · (2019) 08 GUJ CK 0010

Control Of National Highway (Land And Traffic) Act, 2002 — Section 14, 15, 28, 29, 30Code Of Civil Procedure (Amendment) Act, 1999 — Section 115Rice Milling Industry (Regulation) Act, 1958 — Section 8(3)(c)