High Courts20 Aug 2019Disposed Of
Iqbal Sultanabegam Kazi Vs Valibegam Mahmadi Sheikh
Gujarat High Court · (2019) 08 GUJ CK 0054
Constitution Of India, 1950 — Article 14, 227, 300A
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 328 of 1,768
High Courts20 Aug 2019Disposed Of
K.R. Sea Foods Private Limited Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0053
Constitution Of India, 1950 — Article 14, 226, 227
High Courts20 Aug 2019Disposed Of
Somiben Arvindbhai Patel Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0052
Constitution Of India, 1950 — Article 14, 19, 226
High Courts20 Aug 2019Dismissed
Ravjibhai Chimanbhai Patel And Others Vs State Of Gujarat And Others
Gujarat High Court · (2019) 08 GUJ CK 0051
Constitution Of India, 1950 — Article 14, 21, 226, 227
High Courts20 Aug 2019Disposed Of
Chetanbhai Kishorilal Mistry Vs District Collector And Others
Gujarat High Court · (2019) 08 GUJ CK 0050
Constitution Of India, 1950 — Article 14, 226Bombay Land Revenue Code, 1879 — Section 37(2)
High Courts14 Aug 2019Dismissed
Deeneshbhai Devkishanbhai Teli Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0031
High Courts14 Aug 2019
Jignesh Mevani Member Vs State Of Gujarat Through Principal Secretary And Others
Gujarat High Court · (2019) 08 GUJ CK 0030
High Courts13 Aug 2019
Shobhaben Mahendrabhai Devipujak Vs Payalben
Gujarat High Court · (2019) 08 GUJ CK 0032
High Courts09 Aug 2019Dismissed
State Of Gujarat Vs Harsadray Trikambhai Bhuva
Gujarat High Court · (2019) 08 GUJ CK 0034
Code Of Criminal Procedure 1973 — Section 313, 378(1)(3)Prevention Of Corruption Act, 1988 — Section 7, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(1)(G), 13(2), 20
High Courts09 Aug 2019
Pankaj Ganpatbhai Trivedi Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0028
Code Of Criminal Procedure 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420, 465
High Courts09 Aug 2019Disposed Of
Kanjibhai Jerambhai Parmar Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0027
Constitution Of India, 1950 — Article 14, 19, 21, 226, 227, 300A
High Courts09 Aug 2019
Ashokbhai Haribhai Gajera And Others Vs State Of Gujarat And Others
Gujarat High Court · (2019) 08 GUJ CK 0026
Indian Penal Code, 1860 — Section 34, 114, 120(B), 395, 406, 420, 467, 468, 471
High Courts09 Aug 2019Allowed
Rajabhai Ramdhebhai Pithiya Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0025
Constitution Of India, 1950 — Article 226, 227
High Courts09 Aug 2019Disposed Of
Rasul Ibrahim Bin Musa Haji Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0024
Code Of Criminal Procedure 1973 — Section 195(1)(b), 195(4), 340, 341
High Courts09 Aug 2019Allowed
Parmar Rajendrasinh Bhikhu Ji Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0014
Code Of Criminal Procedure 1973 — Section 389Indian Penal Code, 1860 — Section 149, 302, 304I, 304II
High Courts09 Aug 2019Partly Allowed
National Insurance Co. Ltd Vs Nathabhai Lakhubhai And Ors
Gujarat High Court · (2019) 08 GUJ CK 0012
Motor Vehicles Act, 1988 — Section 2(13), 147, 147(1), 173
High Courts08 Aug 2019Disposed Of
Kantilal Ramjibhai Kasundra Vs State Of Gujarat And Others
Gujarat High Court · (2019) 08 GUJ CK 0035
High Court Of Gujarat (Practice And Procedure For Public Interest Litigation) Rules, 2010 — Rule 3, 5
High Courts08 Aug 2019Disposed Of
Shakarbhai Kesrabhai Rajput Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0029
Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 226
High Courts07 Aug 2019
Hetalben Vs State Of Gujarat And Others
Gujarat High Court · (2019) 08 GUJ CK 0045
Indian Penal Code, 1860 — Section 307, 326
High Courts07 Aug 2019
Vimal Yashwantgiri Goswami Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0037
Constitution Of India, 1950 — Article 21, 22Central Goods And Service Tax Act, 2017 — Section 61, 69, 73, 74, 132, 139Financial Advisers Act, 2008 — Section 73A(3), 73(A)(4), 90, 91