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Gujarat High Court judgments

35,350 judgments · page 326 of 1,768

High Courts30 Aug 2019Allowed

Mohmad Rizvan Vs State Of Gujarat

Gujarat High Court · (2019) 08 GUJ CK 0061

Code Of Criminal Procedure 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 202, 212, 302Arms Act, 1959 — Section 25(1)(a), 25(1)(B)(a), 27(1)
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High Courts30 Aug 2019Disposed Of

Fatmaben Hasanbhai Gandhar Vs State Of Gujarat

Gujarat High Court · (2019) 08 GUJ CK 0057

Code Of Criminal Procedure 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 143, 147, 149, 186, 307, 332, 353, 506(2)Prevention Of Damage To Public Property Act, 1984 — Section 3
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High Courts29 Aug 2019Allowed

Arjunbhai Narsingbhai Rathva Vs State Of Gujarat

Gujarat High Court · (2019) 08 GUJ CK 0023

Code Of Criminal Procedure 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 342, 354(A)(1), 365, 427, 452, 504Gujarat Police Act, 1951 — Section 135
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High Courts29 Aug 2019Allowed

Hiteshbhai Vs State Of Gujarat

Gujarat High Court · (2019) 08 GUJ CK 0022

Code Of Criminal Procedure 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 323, 504Gujarat Police Act, 1951 — Section 135
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High Courts29 Aug 2019Allowed

Imran Ismail Shah Vs State Of Gujarat

Gujarat High Court · (2019) 08 GUJ CK 0019

Code Of Criminal Procedure 1973 — Section 438Code Of Criminal Procedure 1973 — Section 498(A), 495Dowry Prohibition Act, 1961 — Section 3, 5, 7
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High Courts28 Aug 2019Allowed

Vinod Vs State Of Gujarat

Gujarat High Court · (2019) 08 GUJ CK 0009

Code Of Criminal Procedure 1973 — Section 439Indian Penal Code, 1860 — Section 302, 397, 450
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