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Gujarat High Court judgments

35,350 judgments · page 327 of 1,768

High Courts28 Aug 2019Allowed

Bholabhai Bhalubhai Bharvad Vs State Of Gujarat

Gujarat High Court · (2019) 08 GUJ CK 0002

Code Of Criminal Procedure 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120(B), 406, 420, 467, 468Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6
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High Courts27 Aug 2019Allowed

Bhaves Vs State Of Gujarat

Gujarat High Court · (2019) 08 GUJ CK 0063

Code Of Criminal Procedure 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 489(A), 489(B), 489(c), 489(D)
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High Courts27 Aug 2019Allowed

Arjunsinh Vs State Of Gujarat

Gujarat High Court · (2019) 08 GUJ CK 0062

Code Of Criminal Procedure 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 325, 326, 504Gujarat Police Act, 1951 — Section 135
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