High Courts31 Jul 2019Allowed
Hareshkumar Becharbhai Chaudhary Vs State Of Gujarat
Gujarat High Court · (2019) 07 GUJ CK 0004
Constitution Of India, 1950 — Article 14, 311(2)
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 330 of 1,768
High Courts30 Jul 2019Allowed
RAMANBHAI GALABHAI MAKWANA Vs DISTRICT DEVELOPMENT OFFICER & 2 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0154
Industrial Disputes Act, 1947 — Section 25BConstitution Of India, 1950 — Article 227
High Courts30 Jul 2019Allowed
Okha Nagarpalika Vs Gangabha Dosabha Manek
Gujarat High Court · (2019) 07 GUJ CK 0149
High Courts30 Jul 2019Allowed
Mumtazbanu Alias Manjari Abdulkadir Shaikh Vs State Of Gujarat
Gujarat High Court · (2019) 07 GUJ CK 0130
Code Of Criminal Procedure, 1973 — Section 173(3), 207, 313, 374Indian Penal Code, 1860 — Section 201, 302
High Courts30 Jul 2019Dismissed
Rajendrabhai @ Rajeshbhai Punabhai Machi Vs State Of Gujarat
Gujarat High Court · (2019) 07 GUJ CK 0127
Code Of Criminal Procedure, 1973 — Section 209, 313, 374Gujarat Police Act, 1951 — Section 135Indian Penal Code, 1860 — Section 302
High Courts30 Jul 2019Dismissed
Principal Commissioner Of Income Tax Vs Himanshu Chandulal Patel
Gujarat High Court · (2019) 07 GUJ CK 0010
Income Tax Act, 1961 — Section 127, 132, 132A, 132(4A)(i), 133A, 139, 142(1), 143(2), 147, 148, 149, 151, 153, 153A, 153A(1), 153C, 260A, 292C(1)(i)Constitution Of India, 1950 — Article 226
High Courts30 Jul 2019Disposed Off
Dist. Police Officer, Rajkot (Rural) And Ors Vs Vinodbhai Mansukhlal Joshi
Gujarat High Court · (2019) 07 GUJ CK 0002
Code Of Civil Procedure, 1908 — Section 100
High Courts29 Jul 2019Disposed Of
BANK OF BARODA Vs CENTRAL INDUSTRIAL TRIBUNAL & 1 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0155
Industrial Disputes Act, 1947 — Section 2(00), 10, 12(3), 18, 25B, 25FConstitution Of India, 1950 — Article 14, 16
High Courts29 Jul 2019Dismissed
Aarasuri Ambajimata Devasthan Trust Through Vs Vandanben S. Acharaya
Gujarat High Court · (2019) 07 GUJ CK 0150
Industrial Disputes Act, 1947 — Section 25FConstitution Of India, 1950 — Article 226, 227
High Courts29 Jul 2019Allowed
United India Ins. Co. Ltd Bhavnagar Vs Bharvi @ Bhargav Dinkarray Thakkar And 4 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0140
Motor Vehicles Act, 1988 — Section 166, 173
High Courts29 Jul 2019Allowed
VITHALBHAI DEVKARANBHAI AMBANI And 1 Other(S) Vs STATE OF GUJARAT And 1 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0134
Code Of Criminal Procedure, 1973 — Section 202, 204, 482Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(X)
High Courts29 Jul 2019Dismissed
DHANABHAI NARSINHBHAI MITHAPARA And 1 Other(S) Vs STATE OF GUJARAT And 1 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0133
Indian Penal Code, 1860 — Section 114, 172, 188, 193, 194, 195, 196, 197, 198, 199, 200, 201, 202, 203, 204, 205, 206, 207, 208, 209, 210, 211, 216, 218, 228, 307, 323, 452, 471, 473, 474, 475, 476, 504Code Of Criminal Procedure, 1973 — Section 2(c), 2(r), 2(d), 154, 155, 155(4), 173, 195, 195(1)(a), 195(1)(a)(i), 195(b)(ii), 195(1)(b)(iii), 340, 482Arms Act, 1959 — Section 25(1)(1B)A, 27
High Courts29 Jul 2019Dismissed
Dolatsinh Jashwantsinh Patel Vs State Of Gujarat
Gujarat High Court · (2019) 07 GUJ CK 0128
Code Of Criminal Procedure, 1973 — Section 209, 313, 374 Indian Penal Code, 1860 — Section 302, 354
High Courts29 Jul 2019Partly Allowed
Mukesh Mahendrabhai Tailor Vs Kishanbhai Dahyabhai Desai (Rajput) And 2 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0086
Motor Vehicles Act, 1988 — Section 183
High Courts29 Jul 2019Dismissed
United India Ins.Co.Ltd. Vs Madarsang Raisangbhai Parmar (Decd. Thro Legal Heirs) And 2 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0076
Motor Vehicles Act, 1988 — Section 166, 173
High Courts29 Jul 2019Disposed Off
Lanco Solar (Gujarat) Pvt. Ltd Vs Gujarat Urja Vikas Nigam Ltd
Gujarat High Court · (2019) 07 GUJ CK 0009
Insolvency And Bankruptcy Code, 2016 — Section 7, 52, 53Constitution Of India, 1950 — Article 10, 12Insolvency And Bankruptcy Board Of India (Voluntary Liquidation Process, Regulations, 2017 — Regulation 16
High Courts29 Jul 2019Allowed
Pravinchandra Bhogilal Shah Vs State Of Gujarat
Gujarat High Court · (2019) 07 GUJ CK 0007
Indian Penal Code, 1860 — Section 201, 409, 462, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d)
High Courts29 Jul 2019Dismissed
Dharasana Group Co-Op. Salt Producers And Sale Society Ltd. And Ors Vs Union Of India And Ors
Gujarat High Court · (2019) 07 GUJ CK 0003
Constitution Of India, 1950 — Article 77, 226, 265, 300A
High Courts26 Jul 2019Dismissed
District Development Officer And 1 Other(S) Vs Devendrasinh Vajesinh Raj And 1 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0094
Code Of Civil Procedure, 1908 — Section 96Gram Panchayat Act, 1993 — Section 6
High Courts26 Jul 2019Dismissed
Punjab Alkalies And Chemicals Ltd Vs Dwarkadas Valji Salt Works
Gujarat High Court · (2019) 07 GUJ CK 0092
Code Of Civil Procedure, 1908 — Section 20, 20(c)Contract Act, 1872 — Section 2(b)(c)(d)