High Courts18 Jul 2019
State Of Gujarat And 2 Other(S) Vs Mahendrabhai Mohanlal Parmar And 3 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0105
Mumbai Primary Education Rules, 1949 — Rule 1(K)
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 333 of 1,768
High Courts18 Jul 2019Dismissed
Amitbhai Sitapati Kumar Varma Vs Morbi Nagrik Sahkari Bank Ltd.
Gujarat High Court · (2019) 07 GUJ CK 0064
Constitution Of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 115, Order 1 Rule 10
High Courts18 Jul 2019Dismissed
Shantaben Dayabhai Machhi Vs Malvikaben Wd/O. Bhanuprasad Tamboli W/O. Jagdhishchandra R. Khambholja & 5 Others
Gujarat High Court · (2019) 07 GUJ CK 0060
Constitution Of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 115, Order 41 Rule 27, Order 41 Rule 27 (a), Order 41 Rule 27 (aa)
High Courts18 Jul 2019Dismissed
State Of Gujarat & 2 Others Vs Mahendrabhai Mohanlal Parmar & 3 Others
Gujarat High Court · (2019) 07 GUJ CK 0042
Mumbai Primary Education Rules, 1949 — Rule 1(K)
High Courts18 Jul 2019Dismissed
Jyotishchandra Indurai Antani Vs Gujarat Revenue Tribunal & 6 Others
Gujarat High Court · (2019) 07 GUJ CK 0034
Bombay Public Trust Act, 1950 — Section 2(10)
High Courts18 Jul 2019Disposed Of
Mayurbhai Dhirajlal Viradiya Vs Parshottambhai Bhikhabhai Chakrani & 4 Others
Gujarat High Court · (2019) 07 GUJ CK 0018
Constitution Of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 115, Order 43 Rule 1(r)
High Courts17 Jul 2019Disposed Of
STATE BANK OF SAURASHTRA THROUGH MANAGING DIRECTOR & 2 Other(S) Vs RASHMIKANT GIRDHARLAL DAVE & 1 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0160
Industrial Disputes Act, 1947 — Section 11A
High Courts17 Jul 2019Allowed
Gail India Ltd. Vs State Of Gujarat And 2 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0124
Bombay Stamp Act, 1958 — Section 31, 32(A), 34, 35, 39, 44, 44(2)Contract Act, 1872 — Section 50, 65Constitution Of India, 1950 — Article 20, 226
High Courts17 Jul 2019
Legal Heirs Of The Deceased Virjibhai¬ And 4 Other(S) Vs Manaji Pradhanji Thakor And 2 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0073
Motor Vehicles Act, 1988 — Section 166, 173
High Courts17 Jul 2019Dismissed
Ramsang Dhanabhai Solanki Since Died Through Lh Vs Naharsinh Naranbhai Solanki & 2 Others
Gujarat High Court · (2019) 07 GUJ CK 0059
Constitution Of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 115, Order 39 Rule 1, Order 39 Rule 2
High Courts17 Jul 2019Dismissed
State Of Gujarat Vs S K Fuletra
Gujarat High Court · (2019) 07 GUJ CK 0039
Constitution Of India, 1950 — Article 226Gujarat Civil Services Rules, 2002 — Rule 28(1), 28(2)
High Courts16 Jul 2019Dismissed
Jignesh Maheshbhai Pandya Vs State Of Gujarat And 3 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0125
Bombay Irrigation Act, 1879 — Section 5Bombay Irrigation Act (Gujarat Amendment Act, 1982 — Section 5Gujarat Slum Areas (Improvement, Clearance And Redevelopment) Act, 1973 — Section 2(j)
High Courts16 Jul 2019Dismissed
Jignesh Maheshbhai Pandya Vs State Of Gujarat & 3 Others
Gujarat High Court · (2019) 07 GUJ CK 0062
Constitution Of India, 1950 — Article 48A, 51A(g), 226Gujarat Slum Areas (Improvement, Clearance and Redevelopment) Act, 1973 — Section 2(j)Bombay Irrigation Act, 1879 — Section 5
High Courts16 Jul 2019Dismissed
Ganesh Kishankumar Agarwal Vs Simmi Sanjay Baveja
Gujarat High Court · (2019) 07 GUJ CK 0057
Constitution Of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 115, Order 38 Rule 5
High Courts15 Jul 2019Dismissed
STATE OF GUJARAT And 2 Other(S) Vs RAJIBEN BECHARBHAI And 6 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0139
Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 4, 6, 11(1), 18, 54Code Of Civil Procedure, 1908 — Section 96
High Courts15 Jul 2019Allowed
Kalpeshbhai Nathubhai Lad Vs Mines Supervisor
Gujarat High Court · (2019) 07 GUJ CK 0114
Code Of Civil Procedure, 1908 — Section 451Gujarat Mineral (Prevention Of Illegal Mining, Storage And Transportation) Rules, 2017 — Rule 2(2), 12, 12(5), 12(7), 12(2)(b)(ii), 18, 22Constitution Of India, 1950 — Article 14, 19, 226
High Courts15 Jul 2019Allowed
Premgibhai Zaverbhai Dabhi Vs State Of Gujarat And 1 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0097
Arms Act 1959 — Section 14, 14(2), 18
High Courts15 Jul 2019Allowed
New India Assurance Company Limited Vs Heirs Of Deceased Rasidbhai Mohmadbhai Bilimoria And 6 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0095
Motor Vehicles Act, 1988 — Section 173
High Courts15 Jul 2019Dismissed
Prakashbhai Jilubhai Udhas Vs Legal Heirs Of Deceased Vitthalbhai Devsibhai Kapuriya Ashwinbhai Vitthalbhai Kapuriya
Gujarat High Court · (2019) 07 GUJ CK 0056
Constitution Of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 115, Order 1 Rule 10
High Courts15 Jul 2019Allowed
Laxmiben Chandrakant Dhabale Vs Chemstar Organics (India) Ltd
Gujarat High Court · (2019) 07 GUJ CK 0051
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 41, Order 41 Rule 1, Order 41 Rule 5, Order 21 Rule 11A, Order 21 Rule 26, Order 21 Rule 26(1), Order 21 Rule 26(3), Order 21 Rule 29